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Bombay High Court judgments, 1965

213 judgments · page 10 of 11

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High Courts19 Feb 1965

Raghumal Budhumal Vs P.H. Jagtiani and Others

Bombay High Court · AIR 1966 Bom 53 : (1965) 67 BOMLR 470 : (1965) MhLj 631

Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 25, 26, 27, 28, 29
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High Courts18 Feb 1965

Ishwariprasad Ganpatrao Vs Shankar Dayal Shukla

Bombay High Court · AIR 1966 Bom 216 : (1965) MhLj 823

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts18 Feb 1965

G.S. Poddar Vs Commissioner of Wealth Tax, Bombay City II

Bombay High Court · (1965) 67 BOMLR 666 : (1965) 57 ITR 207 : (1965) MhLj 902

Wealth Tax Act, 1957 — Section 27(1), 5, 5(1)
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High Courts17 Feb 1965

Pramod Kumar Jain Vs Commissioner of Wealth Tax, Bombay City I

Bombay High Court · (1965) 58 ITR 161 : (1965) MhLj 907

Wealth Tax Act, 1957 — Section 2, 27(1), 3
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High Courts17 Feb 1965

Commissioner of Wealth Tax, Bombay City I Vs Belvandi Sugar Farm Private Ltd.

Bombay High Court · (1965) 58 ITR 433

Wealth Tax Act, 1957 — Section 27(1), 7(2)
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High Courts17 Feb 1965

Pramod Kumar Jain Vs Commissioner of Wealth-tax, Bombay City I, Bombay

Bombay High Court · AIR 1966 Bom 166 : (1965) 67 BOMLR 659 : (1965) ILR (Bom) 1054

Wealth Tax Act, 1957 — Section 3
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High Courts16 Feb 1965

Commissioner of Wealth Tax, Bombay City II Vs Trustees of The J.P. Pardiwala Charity Trust

Bombay High Court · (1965) 58 ITR 46

Wealth Tax Act, 1957 — Section 27(1), 5, 5(1)
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High Courts15 Feb 1965Dismissed

K.N.P. Patel and Others Vs K.L. Kasar and Others and The Jayabharat Insurance Co. Ltd.

Bombay High Court · (1965) 02 BOM CK 0028

Motor Vehicles Act, 1939 — Section 94, 95, 95(1), 95(2), 95(4)
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High Courts15 Feb 1965

Commissioner of Gift Tax, Poona Vs H.H. Sir Shahaji The Chhatrapati Maharajasaheb of Kolhapur

Bombay High Court · (1965) 67 BOMLR 417 : (1965) 58 ITR 140

Gift Tax Act, 1958 — Section 26, 3, 5, 5(1)Wealth Tax Act, 1957 — Section 5(1)
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High Courts15 Feb 1965

Commissioner of Expenditure Tax, Bombay City I Vs Lalchand Hirachand

Bombay High Court · (1965) 67 BOMLR 664 : (1965) 58 ITR 60 : (1965) MhLj 820

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High Courts12 Feb 1965

Commissioner of Gift Tax, Bombay City I Vs Yogendra N. Mafatlal and Another

Bombay High Court · (1965) 67 BOMLR 413 : (1965) 58 ITR 40 : (1965) MhLj 640

Gift Tax Act, 1958 — Section 2, 26(1), 5(1)
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High Courts12 Feb 1965

Syed Waris Hussain Vs Firestone Tyre and Rubber Company of India (Private) Ltd. and Another

Bombay High Court · (1966) 1 LLJ 292

Industrial Disputes Act, 1947 — Section 33
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High Courts11 Feb 1965

Shivshankar Ramkrishna Kini Vs Anna Bala Gawad

Bombay High Court · (1965) 67 BOMLR 378 : (1965) MhLj 68

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High Courts11 Feb 1965

Commissioner of Gift Tax, Bombay City I Vs G.G. Morarji

Bombay High Court · (1965) 67 BOMLR 406 : (1965) 58 ITR 505 : (1965) MhLj 645

Gift Tax Act, 1958 — Section 2, 23, 25, 26, 3
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High Courts11 Feb 1965

Balkrishna Bhiva Vs Industrial Tribunal (Syed Taki Bilgrami) and Another

Bombay High Court · (1967) 1 LLJ 637

Industrial Disputes Act, 1947 — Section 33, 33(2)
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High Courts10 Feb 1965

Commissioner of Income Tax, Bombay City II Vs Bombay State Co-operative Bank Ltd.

Bombay High Court · (1966) 59 ITR 31

Income Tax Act, 1922 — Section 60
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High Courts08 Feb 1965Allowed

The Bombay Municipal Corporation Vs Dhondu Narayan Chowdhary

Bombay High Court · (1965) 67 BOMLR 427

Bombay Municipal Corporation Act, 1888 — Section 68
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High Courts08 Feb 1965

Commissioner of Income Tax, Bombay City I Vs S.P. Jain

Bombay High Court · (1965) 56 ITR 724

Income Tax Act, 1922 — Section 7(1)
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High Courts05 Feb 1965

Extrusion Processes Private Ltd. Vs Jivabhai Marghabhai Patel

Bombay High Court · (1965) 67 BOMLR 376 : (1966) 36 CompCas 60 : (1965) MhLj 815

Companies (Court) Rules, 1959 — Rule 96
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High Courts03 Feb 1965

Tribhuvandas Vallabhdas Vs Commissioner of Income Tax, Bombay South

Bombay High Court · (1966) 61 ITR 518

Income Tax Act, 1922 — Section 10, 2(4)
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