COURT ARCHIVE

Bombay High Court judgments, 1962

217 judgments · page 6 of 11

High Courts09 Aug 1962

Anna Balgonda Patil and Others Vs Vasant Raghunath Kulkarni and Others

Bombay High Court · AIR 1963 Bom 36 : (1962) 64 BOMLR 591 : (1963) ILR (Bom) 198

Bombay Tenancy and Agricultural Lands (Amendment) Act, 1960 — Section 14, 32, 32Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14(1), 14(2), 29, 29(3), 31(3)Bombay Tenancy and Agricultural Lands Rules, 1956 — Rule 53

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High Courts08 Aug 1962

Habib Hussein Vs Commissioner of Income Tax, Bombay City I

Bombay High Court · (1963) 48 ITR 859

Income Tax Act, 1922 — Section 10(2), 10(5)

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High Courts06 Aug 1962Allowed

Mishrimal Chhogalal Vs N.B. Patel

Bombay High Court · (1963) 65 BOMLR 15 : (1963) MhLj 309

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 5

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High Courts06 Aug 1962

Bhurmal and Mitra Motor Association and Another Vs Raghunath Bansilal Kasat and Others

Bombay High Court · AIR 1963 Bom 144 : (1963) 65 BOMLR 180 : (1962) ILR (Bom) 797 : (1963) MhLj 241

Evidence Act, 1872 — Section 114

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High Courts04 Aug 1962

Phalton Sugar Works Ltd. Vs B.J. Chackoo, Income Tax Officer, Companies Circle II (3), Bombay

Bombay High Court · (1963) 50 ITR 56

Income Tax Act, 1922 — Section 34(1)

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High Courts03 Aug 1962Dismissed

Nimbibai Rajibai Onkar Mali Vs Ragho Parashram Mali

Bombay High Court · (1962) 64 BOMLR 798 : (1963) MhLj 125

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43DHousing Act, 1936 — Section 75

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High Courts03 Aug 1962

Sahu Rubbers Private Ltd. Vs Commissioner of Income Tax, Bombay City I

Bombay High Court · (1963) 48 ITR 464

Income Tax Act, 1922 — Section 10(2)

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High Courts26 Jul 1962

Commissioner of Income Tax, Bombay City I Vs Bhaidas Cursondas and Co.

Bombay High Court · (1963) 50 ITR 429

Income Tax Act, 1922 — Section 18(3A)

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High Courts24 Jul 1962Dismissed

Bhagwanbhai Dulabhai Jadhav Vs The State of Maharashtra

Bombay High Court · (1962) 64 BOMLR 784

Bombay Prohibition Act, 1949 — Section 117, 2, 65, 66, 81

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High Courts24 Jul 1962Dismissed

Balkrishna Maruti Devgaonkar Vs Saidanna Sayanna Billampalli

Bombay High Court · (1963) 65 BOMLR 149 : (1963) MhLj 372 : (1963) MPLJ 372

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 5Transfer of Property Act, 1882 — Section 108

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High Courts24 Jul 1962

Ramesh Vs The State of Maharashtra

Bombay High Court · (1962) 64 BOMLR 780

Penal Code, 1860 (IPC) — Section 109, 34, 366, 366A

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High Courts24 Jul 1962

Hussainbhai Mulla Fida Hussain Vs Motilal Nathulal and Another

Bombay High Court · AIR 1963 Bom 208 : (1963) 65 BOMLR 152 : (1963) MhLj 312

Carriers Act, 1865 — Section 2, 6, 9Motor Vehicles Act, 1939 — Section 2(23), 54, 55

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High Courts24 Jul 1962

Commissioner of Income Tax, Bombay Vs Poona Electric Supply Co. Ltd.

Bombay High Court · (1963) 49 ITR 913

Income Tax Act, 1922 — Section 10(2)

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High Courts23 Jul 1962

Hayat Karim Khan Vs The Collector and Deputy Custodian Evacuee Property, Sholapur

Bombay High Court · AIR 1963 Bom 219 : (1963) 65 BOMLR 13 : (1962) ILR (Bom) 696 : (1963) MhLj 258

Administration of Evacuee Property (Amendment) Act, 1954 — Section 10, 4, 7, 7A, 8Administration of Evacuee Property Act, 1950 — Section 7

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High Courts18 Jul 1962

J.B. Greaves Vs Commissioner of Income Tax, Bombay City I

Bombay High Court · (1963) 49 ITR 107

Income Tax Act, 1922 — Section 12, 33(4)

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High Courts17 Jul 1962

Vasant Raghunath Gokhale Vs The State of Maharashtra and Another

Bombay High Court · AIR 1963 Bom 137 : (1963) 65 BOMLR 54 : (1963) ILR (Bom) 537

Bombay Civil Services Rules, 1959 — Rule 131, 150, 151, 152, 152(2)Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 309

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High Courts17 Jul 1962

Vasant Raghunath Gokhale Vs State of Maharashtra

Bombay High Court · (1963) 1 LLJ 449

Bombay Civil Services Rules, 1959 — Rule 152Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 309

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High Courts16 Jul 1962Dismissed