High Courts18 Jan 1952
Durga Prasad Vs The State
Bombay High Court · (1952) CriLJ 1225
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 471
COURT ARCHIVE
Bombay High Court judgments, 1952
187 judgments · page 10 of 10
High Courts17 Jan 1952
Dundappa Virupaxappa Kallolgi and Others Vs Annaji Vardaji and Others
Bombay High Court · AIR 1953 Bom 65 : (1952) 54 BOMLR 811 : (1953) ILR (Bom) 15
Civil Procedure Code, 1908 (CPC) — Section 2(10), 50, 52, 73, 73(2)
High Courts16 Jan 1952
Chandulal Sarupchand Vs Bhau Buwajirao
Bombay High Court · AIR 1953 Bom 282 : (1953) 55 BOMLR 279 : (1953) ILR (Bom) 707
Bombay Agricultural Debtors Relief Act, 1947 — Section 56(1)Dekkhan Agriculturists Relief Act, 1879 — Section 12, 13, 56
High Courts15 Jan 1952
Karfule Ltd. Vs Arical Daniel Varghese
Bombay High Court · AIR 1953 Bom 73 : (1952) 54 BOMLR 664 : (1953) ILR (Bom) 170
Bombay City Civil Court Act, 1948 — Section 11(1)Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948 — Rule 14(4), 15(3)City Civil Court Act, 1953 — Section 11(2)
High Courts14 Jan 1952
The Canara Bank Ltd. Vs The Warden Insurance Co. Ltd.
Bombay High Court · AIR 1953 Bom 35 : (1952) 54 BOMLR 661 : (1952) ILR (Bom) 1083
Bombay Land Requisition Act, 1948 — Section 8(1), 8(3)Limitation Act, 1908 — Section 10, 11, 12, 13, 14
High Courts09 Jan 1952
Haji Mahomed Haji Alli Mahomed Vs State
Bombay High Court · AIR 1952 Bom 399 : (1952) 54 BOMLR 426 : (1953) ILR (Bom) 12
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 24, 24(2), 24(3), 24(4)Penal Code, 1860 (IPC) — Section 114, 426
High Courts08 Jan 1952
Jethabhai Rambhai and Others Vs Rao Laxmanrao Bhailal and Others
Bombay High Court · AIR 1953 Bom 96 : (1952) 54 BOMLR 479 : (1952) ILR (Bom) 988
Bombay Agricultural Debtors Relief Act, 1947 — Section 17, 19(1), 19(4), 19(6), 32