High Courts30 Jul 1945Dismissed
Naganna Naidu Vs Venkatrayalu Naidu
Bombay High Court · (1945) 47 BOMLR 1007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Bombay High Court judgments, 1945
191 judgments · page 6 of 10
High Courts27 Jul 1945
Himatlal Jasraj Vs Rustomji Dastur
Bombay High Court · (1946) 48 BOMLR 635
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13
High Courts26 Jul 1945Dismissed
Sangabasavaswami Mahantaswami Vs Baburao Ganesh
Bombay High Court · AIR 1946 Bom 353 : (1946) 48 BOMLR 100
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Jul 1945Dismissed
Sumitrabai N. Nadkarni Vs Vishweshwar
Bombay High Court · AIR 1946 Bom 109 : (1945) 47 BOMLR 980
Succession Act, 1925 — Section 214
High Courts25 Jul 1945
Sankalchand Shah and Co. Vs J. Prakash and Co.
Bombay High Court · (1946) 48 BOMLR 633
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts24 Jul 1945
Govind Dhondo Vs Godubai Dhondo and Others
Bombay High Court · AIR 1946 Bom 439
High Courts24 Jul 1945
Emperor Vs Narhari Ganpati Borkar
Bombay High Court · AIR 1946 Bom 446 : (1946) 48 BOMLR 163
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts17 Jul 1945
Ahmedabad Cotton Mfg. Co. Ltd. Vs Textile Labour Assn.
Bombay High Court · AIR 1946 Bom 309 : (1946) 48 BOMLR 76
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts17 Jul 1945Dismissed
Emperor Vs Sibnath Banerji
Bombay High Court · (1946) 48 BOMLR 1
Criminal Procedure Code, 1898 (CrPC) — Section 404Defence of India Act, 1939 — Section 2Defence of India Rules, 1962 — Rule 26
High Courts17 Jul 1945
Bhausaheb Jamburao Vs Sonabai
Bombay High Court · AIR 1946 Bom 437 : (1946) 48 BOMLR 97
Limitation Act, 1908 — Section 12
High Courts11 Jul 1945
Fakirji Edulji Bharucha Vs Bomanji Munchershaw Jhaveri
Bombay High Court · AIR 1946 Bom 495 : (1946) 48 BOMLR 323
High Courts10 Jul 1945
V.N. Deshpande Vs Arvind Mills Co. Ltd.
Bombay High Court · AIR 1946 Bom 423 : (1946) 48 BOMLR 90
Contract Act, 1872 — Section 27Specific Relief Act, 1877 — Section 57
High Courts06 Jul 1945
Abdeally Hyderbhai Vs Advocate General of Bombay
Bombay High Court · (1946) 48 BOMLR 631
High Courts04 Jul 1945
Phoenix Mills Ltd. Vs M.H. Dinshaw and Co.
Bombay High Court · AIR 1946 Bom 469 : (1946) 48 BOMLR 313
Contract Act, 1872 — Section 63
High Courts03 Jul 1945Dismissed
Komalsing Kuwarsing Vs Krishnabai
Bombay High Court · AIR 1946 Bom 304 : (1946) 48 BOMLR 83
Evidence Act, 1872 — Section 68Provident Funds Act, 1925 — Section 3, 5
High Courts03 Jul 1945
Chainchal Singh Vs Emperor
Bombay High Court · (1946) 48 BOMLR 284 : (1946) 59 LW 92
Evidence Act, 1872 — Section 33
High Courts03 Jul 1945Dismissed
Malak Khan Vs The King-Emperor
Bombay High Court · (1946) 48 BOMLR 132 : (1946) 59 LW 99
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts03 Jul 1945
Mariambai Vs Abdul Hamid Suleman
Bombay High Court · AIR 1946 Bom 340 : (1946) 48 BOMLR 73
Civil Procedure Code, 1908 (CPC) — Section 132(1)
High Courts03 Jul 1945Dismissed
Ali Mahomed Adamalli Vs Emperor
Bombay High Court · (1946) 48 BOMLR 116
Contempt of Courts Act, 1971 — Section 2(3)Mussalman Wakf Act, 1923 — Section 3