High Courts13 Nov 1945Dismissed
The Globe Theatres, Ltd. Vs The Chief Judge of Small Causes Court
Bombay High Court · (1946) 48 BOMLR 691
City of Bombay Municipal Council Act, 1988 — Section 140(c), 154
COURT ARCHIVE
Bombay High Court judgments, 1945
191 judgments · page 3 of 10
High Courts13 Nov 1945
Globe Theatres Ltd. Vs Judge of Small Cause Court
Bombay High Court · AIR 1947 Bom 108
City of Bombay Municipal Council Act, 1988 — Section 217
High Courts13 Nov 1945
Ningappa Awwappa Vs Danappa Sharnappa and Others
Bombay High Court · AIR 1947 Bom 206
Transfer of Property Act, 1882 — Section 59
High Courts13 Nov 1945Dismissed
Ningappa Awwappa Vs Danappa Sharnappa
Bombay High Court · (1946) 48 BOMLR 800
Limitation Act, 1908 — Article 137
High Courts08 Nov 1945
Satyavart Sidhantalankar Vs The Arya Samaj
Bombay High Court · AIR 1946 Bom 516 : (1946) 48 BOMLR 341
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts07 Nov 1945Dismissed
Shantilal Chunilal Vs Versatile Traders Ltd.
Bombay High Court · AIR 1946 Bom 477 : (1946) 48 BOMLR 308
Defence of India Rules, 1962 — Rule 121
High Courts02 Nov 1945
The Paper Sales Ltd. Vs Chokhani Bros.
Bombay High Court · AIR 1946 Bom 429 : (1946) 48 BOMLR 274
Contract Act, 1872 — Section 55, 63
High Courts01 Nov 1945
Virbhadrappa Rachappa and Others Vs Babu Virbhadrappa and Others
Bombay High Court · AIR 1947 Bom 1
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts01 Nov 1945Dismissed
Virbhadrappa Rachappa Vs Babu Virbhadrappa
Bombay High Court · (1946) 48 BOMLR 420
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts30 Oct 1945Dismissed
Shankar Narayan Vaikar Vs Trimbak Narayan Vaikar
Bombay High Court · (1946) 48 BOMLR 622
Stamp Act, 1899 — Section 35, 36
High Courts30 Oct 1945Dismissed
Mamand Vs Emperor
Bombay High Court · (1946) 48 BOMLR 295
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Oct 1945Dismissed
Anand Behari Lal Vs Dinshaw and Co.
Bombay High Court · (1946) 48 BOMLR 293
Companies Act, 1913 — Section 171
High Courts17 Oct 1945Allowed
Brij Bhushan Singh Vs Emperor
Bombay High Court · (1946) 48 BOMLR 288
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts14 Oct 1945Dismissed
Lady Dinbai Petit Vs M.S. Noronha
Bombay High Court · AIR 1946 Bom 407 : (1946) 48 BOMLR 255
Specific Relief Act, 1877 — Section 45
High Courts12 Oct 1945
Istak Kamu Musalman Vs Ranchod Zipru Bhate and Others
Bombay High Court · AIR 1947 Bom 198
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6(h)
High Courts12 Oct 1945
Istak Kamu Musalman and Ghelabhai Nanji Shet Gujarathi Vs Ranchod Zipru Bhate
Bombay High Court · (1946) 48 BOMLR 775
Contract Act, 1872 — Section 2(d), 23Transfer of Property Act, 1882 — Section 6(A)
High Courts10 Oct 1945Allowed
Emperor Vs Purshottam Trikamdas
Bombay High Court · AIR 1946 Bom 333 : (1946) 48 BOMLR 159
Defence of India Rules, 1962 — Rule 26Restriction and Detention Ordinance, 1944 — Section 9
High Courts10 Oct 1945
Sohrabji Dhunjibhoy Medora Vs The Oriental Government Security Life Assurance Company, Limited
Bombay High Court · (1946) 48 BOMLR 123
Insurance Act, 1938 — Section 40(1)
High Courts04 Oct 1945
Mohanlal Chhaganlal Shah Vs Bissesarlal Chirawalla
Bombay High Court · (1946) 48 BOMLR 686
Arbitration Act, 1940 — Section 2
High Courts04 Oct 1945
Mohanlal Chhaganlal Shah Vs Bissesarlal Chirawalla and Others
Bombay High Court · AIR 1947 Bom 268
Arbitration Act, 1899 — Section 4Arbitration Act, 1940 — Section 2