High Courts30 Mar 1944Dismissed
Ahmed Shah Vs Mudassir Shah
Bombay High Court · (1945) 47 BOMLR 591
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14
COURT ARCHIVE
Bombay High Court judgments, 1944
190 judgments · page 8 of 10
High Courts30 Mar 1944Dismissed
The Madras and Southern Mahratta Railway Vs Bezwada Municipality
Bombay High Court · (1945) 47 BOMLR 587
High Courts30 Mar 1944
Shree Meenakshi Mills Limited Vs Patel Brothers
Bombay High Court · (1944) 46 BOMLR 841
Arbitration Act, 1940 — Section 16
High Courts30 Mar 1944
In Re: Jerbai B. Kapadia
Bombay High Court · AIR 1945 Bom 1 : (1944) 46 BOMLR 768
Stamp Act, 1899 — Section 54
High Courts30 Mar 1944Allowed
Emperor Vs Ibrahim Iboo
Bombay High Court · AIR 1945 Bom 65 : (1944) 46 BOMLR 564
City of Bombay Police Act, 1902 — Section 112(d)Criminal Procedure Code, 1898 (CrPC) — Section 403(2)
High Courts29 Mar 1944
Emperor Vs Namdeo Margoo Kaikadi
Bombay High Court · (1944) 46 BOMLR 546
Explosive Substances Act, 1908 — Section 4(a)Penal Code, 1860 (IPC) — Section 149, 324
High Courts28 Mar 1944Allowed
Laxmappa Goneppa Vs Bhimappa Goneppa
Bombay High Court · (1945) 47 BOMLR 970
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(1)(b)
High Courts27 Mar 1944
Premier Construction Co. Vs Commissioner of Income Tax
Bombay High Court · (1945) 47 BOMLR 778
Income Tax Act, 1922 — Section 2(1), 4(3)(viii)
High Courts22 Mar 1944Dismissed
Devichand Ganesh Vs Chintaman Yellappa
Bombay High Court · AIR 1945 Bom 116 : (1944) 46 BOMLR 763
Transfer of Property Act, 1882 — Section 101
High Courts20 Mar 1944Allowed
Maganlal Bhagwandas Vs Ahmedabad Municipality
Bombay High Court · AIR 1945 Bom 251 : (1945) 47 BOMLR 100
High Courts17 Mar 1944Allowed
Ahmedabad Municipality Vs Kalyanbhai
Bombay High Court · AIR 1945 Bom 78 : (1944) 46 BOMLR 733
High Courts17 Mar 1944
Daulatrao Malojirao Vs Government of Bombay
Bombay High Court · (1945) 47 BOMLR 214
Maharashtra Revenue Jurisdiction Act, 1876 — Section 4
High Courts16 Mar 1944Dismissed
Mangaldas Girdhardas Vs Govindlal Ishwarlal
Bombay High Court · AIR 1945 Bom 237 : (1945) 47 BOMLR 118
Bombay Rent Restriction Act, 1939 — Section 4
High Courts13 Mar 1944Allowed
Jangumiya Suleman Madiwale Vs Hashamsaheb
Bombay High Court · AIR 1945 Bom 504 : (1945) 47 BOMLR 400
Court Fees Act, 1870 — Article 1, 7(ix)
High Courts13 Mar 1944
Akku Prahlad Kulkarni Vs Ganesh Prahlad Kulkarni
Bombay High Court · AIR 1945 Bom 217
Penal Code, 1860 (IPC) — Section 497
High Courts06 Mar 1944
Jivan Lal Kandas Vs Ramtuji Bhaiji and Another
Bombay High Court · AIR 1945 Bom 119
Workmens Compensation Act, 1906 — Section 13
High Courts06 Mar 1944Dismissed
Jivanlal Kandas Vs Ramtuji Bhaiji
Bombay High Court · (1944) 46 BOMLR 795
Civil Procedure Code, 1908 (CPC) — Section 60Workmens Compensation Act, 1906 — Section 13
High Courts06 Mar 1944
Sopher Vs The Administrator General of Bengal
Bombay High Court · (1944) 46 BOMLR 865
Succession Act, 1925 — Section 113
High Courts03 Mar 1944Dismissed
Muljibhai Pitamberdas Vs Bai Chanchal
Bombay High Court · AIR 1945 Bom 81 : (1944) 46 BOMLR 731
Court Fees Act, 1870 — Section 7(5), 7(x)(a)
High Courts03 Mar 1944Dismissed
Yeshwant Bala Vs Babai
Bombay High Court · AIR 1945 Bom 67 : (1944) 46 BOMLR 728
Civil Procedure Code, 1908 (CPC) — Section 11