High Courts11 Nov 1932

Shamji Rakhama Patil Vs Mahadev Sadashiv Patil

Bombay High Court · AIR 1933 Bom 191 : (1933) 35 BOMLR 282 : (1933) ILR (Bom) 319 : 147 Ind. Cas. 1233

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Contract Act, 1872 — Section 43Co-operative Societies Act, 1912 — Section 42
High Courts08 Nov 1932Allowed

Umakant Balkrishna Vs Martand Keshav

Bombay High Court · AIR 1933 Bom 245 : (1933) 35 BOMLR 388 : 145 Ind. Cas. 164

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 63Limitation Act, 1908 — Section 7