High Courts09 Feb 1931
The Assistant Collector, South Salsette Vs Shapurji Cawasji
Bombay High Court · (1931) 33 BOMLR 1210
Land Acquisition Act, 1894 — Section 27(2)
COURT ARCHIVE
Bombay High Court judgments, 1931
253 judgments · page 12 of 13
High Courts08 Feb 1931
Ramnarayan Premsukhdas Vs Ganesh Ghasiram
Bombay High Court · (1931) 33 BOMLR 804
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Feb 1931
Ahronee Shemail Vs Sheikh Ahmed Omer
Bombay High Court · (1931) 33 BOMLR 1056
Succession Act, 1925 — Section 2
High Courts05 Feb 1931
Moulvi Zahir-ul-Said Alvi Vs Seth Lachhmi Narayan
Bombay High Court · (1931) 33 BOMLR 925
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts05 Feb 1931
Emperor Vs Sadanand
Bombay High Court · (1931) 33 BOMLR 652
Criminal Law (Amendment) Act, 1908 — Section 17(1)Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts05 Feb 1931Dismissed
Bhagvandas Dahyabhai Vs Mansukhlal Bhagvandas
Bombay High Court · (1931) 33 BOMLR 802
Registration Act, 1908 — Section 17
High Courts04 Feb 1931
The Commissioner of Income Tax Vs The National Mutual Life Association of Australasia
Bombay High Court · (1931) 33 BOMLR 807 : (1931) ILR (Bom) 637
Income Tax Act, 1961 — Section 69
High Courts30 Jan 1931
The Commissioner of Income Tax Vs Major K.C. Goldie
Bombay High Court · (1931) 33 BOMLR 776 : (1931) ILR (Bom) 734 : 136 Ind. Cas. 170
Income Tax Act, 1961 — Section 2(6), 48
High Courts23 Jan 1931
Kodoomal J. Wadhwa Vs Mangatram Sugnichand
Bombay High Court · AIR 1932 Bom 269 : (1932) 34 BOMLR 640
High Courts23 Jan 1931
Emperor Vs Bhogilal Chimanlal Nanavati
Bombay High Court · (1931) 33 BOMLR 648
Bombay Salt Act, 1890 — Section 47(c)Criminal Law (Amendment) Act, 1908 — Section 17(J)General Clauses Act, 1897 — Section 26
High Courts23 Jan 1931Allowed
G.F.C. Ariff Vs Rai Jadunath Majumdar Bahadur
Bombay High Court · (1931) 33 BOMLR 913
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 107
High Courts21 Jan 1931
Narsinha Narayan Chandur Vs Emperor
Bombay High Court · 131 Ind. Cas. 472
Penal Code, 1860 (IPC) — Section 117
High Courts21 Jan 1931
Emperor Vs Abla Isak
Bombay High Court · (1931) 33 BOMLR 349 : (1931) ILR (Bom) 520
Criminal Procedure Code, 1898 (CrPC) — Section 236, 403Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 1931
Emperor Vs Narsinha Narayan Chandur
Bombay High Court · (1931) 33 BOMLR 353
Criminal Law (Amendment) Act — Section 17(1)Penal Code, 1860 (IPC) — Section 117
High Courts20 Jan 1931
Poona Bank Ltd. Vs Kachhi Dasa Oswal Jain Temple
Bombay High Court · AIR 1932 Bom 31
Contract Act, 1872 — Section 178Penal Code, 1860 (IPC) — Section 409
High Courts19 Jan 1931
Bishamberdas Bodhraj Vs Brijlal Arora
Bombay High Court · (1931) 33 BOMLR 1385
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Section 22(1)
High Courts19 Jan 1931
Dawood Sashim Esoof Vs C. Tuck Shein
Bombay High Court · (1931) 33 BOMLR 897
Limitation Act, 1908 — Section 26
High Courts16 Jan 1931Dismissed
Shamrao Ramohandra Jadhav Vs Malkarjun Apparao Manthalkar
Bombay High Court · (1931) 33 BOMLR 797
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts15 Jan 1931Allowed
Raj Kumar Gobinda Naeayan Singh Vs Sham Lal Singh
Bombay High Court · (1931) 33 BOMLR 885
Evidence Act, 1872 — Section 13, 32, 33, 43
High Courts14 Jan 1931Dismissed
Haji Shakoor Gany Vs H.E. Hinde and Co. Ltd.
Bombay High Court · AIR 1932 Bom 330 : (1932) 34 BOMLR 634
Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 28