High Courts20 Mar 1903
The Bombay Burmah Trading Corporation Limited Vs Dorabji Cursetji Shroff
Bombay High Court · (1904) ILR (Bom) 270
COURT ARCHIVE
Bombay High Court judgments, 1903
38 judgments · page 2 of 2
High Courts16 Mar 1903
Khondiba Bin Babaji Vs Nana Shidrao and Others
Bombay High Court · (1904) ILR (Bom) 265
Registration Act, 1877 — Section 50
High Courts06 Mar 1903
In Re: Vallabhdas Jairam, Khimji Jairam and Bhanji Jairam
Bombay High Court · (1904) ILR (Bom) 256
High Courts04 Mar 1903
Nathu Piraji Marwadi Vs Balwant Rao Bin Yeshwantrao and Another
Bombay High Court · (1904) ILR (Bom) 253
Contract Act, 1872 — Section 70
High Courts27 Feb 1903
Narayan Bhagwan Gandhi Vs Shamrao Laxuman and Others
Bombay High Court · (1904) ILR (Bom) 246
Civil Procedure Code, 1908 (CPC) — Section 42, 43
High Courts26 Feb 1903
Thakore Fatesingji Dipsangji Vs Bamanji Ardeshir Dalal
Bombay High Court · (1904) ILR (Bom) 335
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 51
High Courts24 Feb 1903
Sagun Balkrishnaset Kanekar and Another Vs Kaji Hussen Valad Kaji Ali and Others
Bombay High Court · (1904) ILR (Bom) 325
High Courts18 Feb 1903
Narayan Manjaya and Another Vs Shri Ramchandra Devasthan, Moktesars Ganpaya Govind Shetti and Another
Bombay High Court · (1904) ILR (Bom) 242
High Courts10 Feb 1903
Jairamdas Ganeshdas and Another Vs Zamonlal Kissorilal
Bombay High Court · (1904) ILR (Bom) 232
Presidency Small Cause Courts Act, 1882 — Section 6Specific Relief Act, 1877 — Section 53
High Courts09 Feb 1903
Natha Kupaji and Others Vs Maganchand Motiji and Others
Bombay High Court · (1904) ILR (Bom) 209
Transfer of Property Act, 1882 — Section 53
High Courts02 Feb 1903
Balvant Babaji Dhondge Vs Hirachand Gulabchand Gujar
Bombay High Court · (1904) ILR (Bom) 217
High Courts23 Jan 1903
Kanhayalal Bhikaram and Others Vs Narhar Laxmanshet Vani
Bombay High Court · (1904) ILR (Bom) 193
High Courts22 Jan 1903
Mahomed Isub and Another Vs Bashotappa Bin Takappa
Bombay High Court · (1904) ILR (Bom) 196
Specific Relief Act, 1877 — Section 9
High Courts15 Jan 1903
Jehangir Rustomji Divecha Vs Bai Kukibai and Others
Bombay High Court · (1904) ILR (Bom) 182
Succession Act, 1865 — Section 3
High Courts15 Jan 1903
Sitaram Apaji Kode Vs Shridhar Anant Prabhu and Others
Bombay High Court · (1904) ILR (Bom) 189
Contract Act, 1872 — Section 38
High Courts13 Jan 1903
Balaji Narayan Gokhale Vs Nana Bin Babaji Ghatge and Others
Bombay High Court · (1904) ILR (Bom) 186
High Courts09 Jan 1903
Chintaman Nilkant and Another Vs Gangabai and Others
Bombay High Court · (1904) ILR (Bom) 184