Collector/Agent to the Govt., Khammam District Vs Bhadrachalam Division Lorry Owners Association, Bhadrachalam
Andhra Pradesh High Court · (2002) 2 ALD 678
COURT ARCHIVE
35,240 judgments · page 972 of 1,762
Andhra Pradesh High Court · (2002) 2 ALD 678
Andhra Pradesh High Court · (2002) 2 ALD 424 : (2002) 2 ALT 153
Andhra Pradesh High Court · (2002) 02 AP CK 0134
Andhra Pradesh High Court · (2002) 2 ALD 644 : (2002) 2 ALT 330
Andhra Pradesh High Court · (2002) 2 ALD 682 : (2002) 2 AnWR 411
Andhra Pradesh High Court · (2002) 02 AP CK 0015
Andhra Pradesh High Court · (2002) 3 ALT 200 : (2002) CriLJ 1937
Andhra Pradesh High Court · (2002) 3 ALT 391
Andhra Pradesh High Court · (2002) 01 AP CK 0111
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 332 : (2002) 1 ALT(Cri) 360 : (2002) 1 APLJ 164
Andhra Pradesh High Court · AIR 2002 AP 228
Andhra Pradesh High Court · (2002) 4 ALD 469 : (2002) 5 ALT 135 : (2002) 95 FLR 966 : (2002) 3 LLJ 619
Andhra Pradesh High Court · AIR 2002 AP 221 : (2002) 2 ALD 346 : (2002) 2 ALT 555
Andhra Pradesh High Court · (2002) 2 ALD 494 : (2002) 3 ALT 84 : (2002) 3 LLJ 944
Andhra Pradesh High Court · (2002) 2 ALD 268
Andhra Pradesh High Court · (2002) 2 ALT(Cri) 288
Andhra Pradesh High Court · (2002) 01 AP CK 0036
Andhra Pradesh High Court · (2002) 3 ALD 18
Andhra Pradesh High Court · AIR 2002 AP 337 : (2002) 3 CivCC 312 : (2002) 4 RCR(Civil) 529
Andhra Pradesh High Court · (2002) 3 ALD 640 : (2002) 2 ALT 16 : (2003) 1 DMC 109