High Courts31 Jan 2002Dismissed
P. Hari Hara Prasad and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 2 ALD 377 : (2002) 2 ALT 235
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 973 of 1,762
High Courts31 Jan 2002Allowed
Kosipalli Satyanarayana Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 667 : (2002) 2 ALT(Cri) 85 : (2002) 2 DMC 749
Penal Code, 1860 (IPC) — Section 304B
High Courts31 Jan 2002Dismissed
K. Sudershan, Police Constable Vs Director General and Inspector General of Police and Others
Andhra Pradesh High Court · (2002) 3 ALT 256
Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 24
High Courts30 Jan 2002Allowed
Manager, New India Assurance Co. Ltd. Vs Chintnala and Another
Andhra Pradesh High Court · (2003) 1 ACC 208 : (2002) ACJ 1524
Motor Vehicles Act, 1939 — Section 110B, 168
High Courts30 Jan 2002Allowed
Manager, The New India Assurance Co. Ltd. Vs Chintnala @ Anaganti Narasimha and Another
Andhra Pradesh High Court · (2002) 3 ALT 194
Central Motor Vehicles Rules, 1989 — Rule 475Land Acquisition Act, 1894 — Section 11, 25Motor Vehicles Act, 1939 — Section 110B
High Courts30 Jan 2002Dismissed
T.K. Srinivasulu Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2002 AP 335 : (2002) 2 ALD 381 : (2002) 2 ALT 293 : (2002) 110 CompCas 578
Constitution of India, 1950 — Article 226
High Courts30 Jan 2002
Bathini Sambaiah Vs Juluru Narayan
Andhra Pradesh High Court · (2002) 2 ALD 636 : (2002) 3 ALT 420 : (2002) 1 APLJ 294 : (2003) 1 CivCC 605
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts30 Jan 2002Dismissed
G. Gangadhar Vs APSRTC, Nizamabad and Another
Andhra Pradesh High Court · (2002) 2 ALD 416
Easements Act, 1882 — Section 60
High Courts30 Jan 2002Dismissed
B. Sambaiah Vs J. Narayana
Andhra Pradesh High Court · (2002) 2 ALD 636 : (2002) 3 ALT 420 : (2002) 1 APLJ 294
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts29 Jan 2002Allowed
V. Nagamani Vs Govt. of A.P., Revenue (Endowments II) Department and Others
Andhra Pradesh High Court · (2002) 4 ALT 778
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 183, 80, 80(1), 81Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Alienation of Immovable Property Rules, 1987 — Rule 6
High Courts29 Jan 2002Dismissed
Golla Lakkam Kristaiah Vs V. Subba Rao and Another
Andhra Pradesh High Court · (2003) ACJ 786 : (2002) 3 ALD 656 : (2002) 3 ALT 625 : (2002) 1 APLJ 222
Motor Vehicles Act, 1939 — Section 95(2)
High Courts29 Jan 2002
Mohd. Kazam Ali Khan Vs Chief Election Commission of India, New Delhi and Another
Andhra Pradesh High Court · (2002) 2 ALD 332 : (2002) 2 ALT 218 : (2002) 97 DLT 28
Representation of the People Act, 1951 — Section 29
High Courts29 Jan 2002Dismissed
K.R. Lakshmi Bai and Another Vs Revenue Divisional Officer, Kamareddy, Nizamabad District and Others
Andhra Pradesh High Court · (2002) 3 ALD 33 : (2003) 94 RD 729
Stamp Act, 1899 — Article 20, 2(10)
High Courts28 Jan 2002Allowed
K. Rajagopala Rao Vs P. Radhakrishna Murthy
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 213 : (2002) 3 ALT 513 : (2002) 1 APLJ 166 : (2002) CriLJ 3405 : (2002) 3 RCR(Criminal) 365
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts28 Jan 2002Allowed
N. Thirupathi Reddy Vs Registrar, Central Administration Tribunal, Hyderabad and Others
Andhra Pradesh High Court · (2002) 2 ALD 531 : (2002) 2 ALT 176
High Courts28 Jan 2002
B. Rajeswara Rao Vs Secretary, Co-operative Department, Govt. of A.P., Hyd. and Others
Andhra Pradesh High Court · (2002) 2 ALD 383 : (2002) 2 ALT 175
High Courts28 Jan 2002Dismissed
Motamarri Venkata Kotamma and Others Vs Narra Lakshmaiah and Others
Andhra Pradesh High Court · (2002) 3 ALD 762 : (2002) 4 ALT 621
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Jan 2002Dismissed
M.M. Balvalli and Others Vs The Hon. Judge, Family Court, Hyderabad and Others
Andhra Pradesh High Court · (2002) 4 ALD 319 : (2002) 3 ALT 515 : (2002) 1 APLJ 236 : (2002) 2 DMC 679
Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 2002Dismissed
Bathina Baby Jyotsna Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 2 ALD 344 : (2002) 2 ALT 158
Andhra Pradesh Panchayat Raj (Conduct of Election of Members and Sarpanch of Gram Panchayat, Members of Mandal Parishad and Members of Zilla Parishad) Rules, 1994 — Rule 35(1)Constitution of India, 1950 — Article 243
High Courts28 Jan 2002Allowed
Sri. G.K. Raghupathi Vs Secretary, Ministry of External Affairs and Another
Andhra Pradesh High Court · (2002) 4 ALT 615 : (2002) 1 APLJ 159
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9Limitation Act, 1963 — Section 5