High Courts07 Feb 2002
D. Shekhar Vs The Commissioner of Police
Andhra Pradesh High Court · (2002) 4 ALT 323 : (2002) 2 AnWR 554
Hyderabad City Police Act, 1348 — Section 26
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 970 of 1,762
High Courts07 Feb 2002
Diwakar R. Kattar and Another Vs Deputy Commissioner of Customs, ICD, Hyderabad
Andhra Pradesh High Court · (2002) 2 ALD 535 : (2002) 2 ALT 237 : (2002) 1 APLJ 337 : (2002) CriLJ 3494 : (2002) 84 ECC 68 : (2002) 143 ELT 282
Customs Act, 1962 — Section 110DGeneral Clauses Act, 1897 — Section 3(42)
High Courts07 Feb 2002
A.K. Goyal and Another Vs M. Lakshmi Surya Kumari
Andhra Pradesh High Court · (2002) 02 AP CK 0107
High Courts07 Feb 2002Dismissed
P. Ananda Rao Vs Registrar, A.P. Administrative Tribunal, Hyderabad and Others
Andhra Pradesh High Court · (2002) 2 ALD 239 : (2002) 1 ALT 568
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 — Section 4Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1961 — Rule 4Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1989 — Rule 3
High Courts07 Feb 2002Dismissed
Executive Engineer, A.P. State Irrigation Development Corporation Vs Authority Under Payment of Wages Act and Labour Officer, Sanga Reddy and Others
Andhra Pradesh High Court · (2002) 4 ALT 559 : (2003) 1 LLJ 80
Payment of Wages Act, 1936 — Section 15, 17(1A)
High Courts07 Feb 2002
A. Kamaladhar Gupta and Others Vs Govt. of India and Others
Andhra Pradesh High Court · AIR 2002 AP 326 : (2002) 2 ALD 396 : (2002) 2 ALT 418
Constitution of India, 1950 — Article 226, 47
High Courts06 Feb 2002
Ch. A.V. Prasad Vs G. Shankar Rao, Registrar, Jawaharlal Nehru Technological University
Andhra Pradesh High Court · (2002) 5 ALT 657
High Courts06 Feb 2002Dismissed
Union Public Service Commission, New Delhi Vs Thota Sreedhar
Andhra Pradesh High Court · (2002) 2 ALD 653 : (2002) 2 ALT 49
High Courts06 Feb 2002Dismissed
Dr. K. Balagopal Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 2 ALT 548
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts06 Feb 2002Allowed
Nadupuri Sanyasi Rao Vs High Court of A.P.
Andhra Pradesh High Court · (2002) 2 ALD 460 : (2002) 3 ALT 92
Andhra Pradesh Public Employment (Recording and Alteration of Date of Birth) Rules, 1984 — Rule 4Constitution of India, 1950 — Article 14, 16, 21, 311
High Courts06 Feb 2002
Water Users Association, Cuddapah Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0084
Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997 — Section 17Constitution of India, 1950 — Article 21, 48Forest Act, 1927 — Section 26
High Courts06 Feb 2002Dismissed
Guda Anjaneyulu and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · AIR 2002 AP 295 : (2002) 3 ALD 387 : (2002) 4 ALT 755
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35AConstitution of India, 1950 — Article 226
High Courts06 Feb 2002Allowed
Naveen Pulijal Vs Hyderabad Telephones
Andhra Pradesh High Court · (2002) 3 ALD 103 : (2002) 3 ALT 303
General Clauses Act, 1897 — Section 3(42)Telegraph Act, 1885 — Section 7BTelegraph Rules, 1951 — Rule 2, 443
High Courts06 Feb 2002Allowed
Jiby P. Chacko Vs Principal, Mediciti School of Nursing, Ghanpur, Ranga Reddy District and Another
Andhra Pradesh High Court · (2002) 2 ALD 827
Constitution of India, 1950 — Article 12, 14, 21, 226
High Courts06 Feb 2002
Andhra Pradesh Paper Mills Ltd. Vs Commr. of Cus. and C. Ex., Hyderabad
Andhra Pradesh High Court · (2002) 143 ELT 520
Central Excises and Salt Act, 1944 — Section 35F
High Courts06 Feb 2002Allowed
Sumitra Priya Darsini Vs Hyderabad Telephones, Hyderabad
Andhra Pradesh High Court · (2002) 3 ALD 103 : (2002) 3 ALT 303
General Clauses Act, 1897 — Section 3(42)Telegraph Rules, 1951 — Rule 443
High Courts05 Feb 2002Dismissed
K. Krishna Murthy Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0162
High Courts05 Feb 2002Dismissed
Chitti Reddy Narayana Reddy Vs State of A.P., Revenue Department and Others
Andhra Pradesh High Court · (2002) 6 ALT 250
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 27
High Courts05 Feb 2002Allowed
Nuclear Fuel Complex, Hyderabad Vs K. Penta Reddy and Others
Andhra Pradesh High Court · (2002) 2 ALD 384 : (2002) 2 ALT 553
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Industrial Disputes Act, 1947 — Section 25
High Courts05 Feb 2002
G.R.V. Vidya Sagar and Others Vs Government of A.P. and Another
Andhra Pradesh High Court · (2002) 2 ALD 353 : (2002) 2 ALT 61
Constitution of India, 1950 — Article 14, 16, 226, 38, 39