High Courts11 Feb 2002Allowed
Executive Officer, Tirumala-Tirupathi Devasthanams, Tirupathi Vs M. Subbaramaiah and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0123
Andhra Pradesh Co-operative Societies Act, 1964 — Section 64
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 969 of 1,762
High Courts11 Feb 2002Allowed
G.V. Reddy Vs OTS Advertising Private Ltd. and State of Andhra Pradesh
Andhra Pradesh High Court · (2002) 1 ALT(Cri) 468 : (2002) CriLJ 3515
High Courts11 Feb 2002Dismissed
Hindustan Machine Tools Limited Vs T. Bal Reddy and Another
Andhra Pradesh High Court · (2002) 2 ALT 522 : (2003) 96 FLR 16
Andhra Pradesh Industrial Disputes Rules, 1958 — Rule 12, 12A, 15, 16, 17Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 20 Rule 1, Order 9 Rule 13, Order 9 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 480, 482
High Courts11 Feb 2002
V. Shankaraiah Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 812 : (2002) 1 ALT(Cri) 470 : (2002) 2 APLJ 195 : (2002) CriLJ 3201 : (2003) 1 DMC 189 : (2002) 3 RCR(Criminal) 702
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 309, 498
High Courts11 Feb 2002Allowed
R. Subbulu Naidu and Others Vs Govt. of A.P. and Another
Andhra Pradesh High Court · (2002) 2 ALD 546 : (2002) 2 ALT 160 : (2002) 3 LLJ 340
High Courts11 Feb 2002Dismissed
Shamlal Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2002) 02 AP CK 0052
Guardians and Wards Act, 1890 — Section 10, 11, 12, 13, 14
High Courts11 Feb 2002Dismissed
R. Tata Rao and Another Vs Andhra Pradesh Small Scale Industries Development Corporation Ltd. and Others
Andhra Pradesh High Court · (2002) 2 ALD 589 : (2002) 2 ALT 244 : (2002) 94 FLR 463 : (2002) 3 LLJ 328
Constitution of India, 1950 — Article 14, 16, 32
High Courts11 Feb 2002Allowed
State of A.P. and Others Vs Gandham Jaya
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 556 : (2002) CriLJ 3810 : (2002) 4 RCR(Criminal) 784
Criminal Procedure Code, 1973 (CrPC) — Section 432
High Courts11 Feb 2002Dismissed
T.M. Manikumar Vs Second Additional Junior Civil Judge, Guntur and Others
Andhra Pradesh High Court · (2002) 2 ALD 428 : (2002) 2 ALT 276 : (2002) 3 LLJ 333
High Courts11 Feb 2002Dismissed
Dr. Yalamachili Nagaraja Rao and Another Vs Nalgonda District Co-operative Central Bank and Others
Andhra Pradesh High Court · (2002) 5 CriminalCC 353
General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 13, 138, 142
High Courts11 Feb 2002Dismissed
Aravala Suryam and Others Vs Aravala Lakshminarasamma
Andhra Pradesh High Court · (2002) 02 AP CK 0004
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts08 Feb 2002Dismissed
Nadupari Narayana and Others Vs Ijjada Narayana
Andhra Pradesh High Court · AIR 2002 AP 387 : (2002) 3 ALT 681
Easements Act, 1882 — Section 7Transfer of Property Act, 1882 — Section 8
High Courts08 Feb 2002Allowed
Vemuri Siva Venkata Koteswara Rao Vs Jasti Bala Rama Krishna and Another
Andhra Pradesh High Court · (2002) 2 ALD 820 : (2002) 4 ALT 610
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9
High Courts08 Feb 2002Dismissed
Kindle School and Another Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2002) 2 ALD 493 : (2002) 3 ALT 95 : (2002) 1 APLJ 230
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts08 Feb 2002Dismissed
Uppalapati Venkata Gopalakrishna Rao Vs Commissioner of Endowments, Hyderabad, A.P. and Others
Andhra Pradesh High Court · (2002) 2 ALD 477 : (2002) 3 ALT 10
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 29
High Courts08 Feb 2002Dismissed
Nellimarla Jute Mills Company, Nellimarla Vs Nellimarla Gram Panchayat, Nellimarla
Andhra Pradesh High Court · (2002) 02 AP CK 0073
Andhra Pradesh Gram Panchayats Act, 1964 — Section 144, 151, 151(2), 70Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 13
High Courts08 Feb 2002Dismissed
Chanda Bai and Others Vs Purushotham Dass and Brothers and Others
Andhra Pradesh High Court · (2002) 2 ALD 628 : (2002) 4 ALT 618 : (2002) 1 APLJ 285
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)
High Courts08 Feb 2002Dismissed
Mrs. Asanammal Kasim and Another Vs Ceat Financial Services Ltd. and Another
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 700 : (2002) 112 CompCas 287
Criminal Procedure Code, 1973 (CrPC) — Section 177, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 2002
Allada Veerabhadra Rao Vs Chakka Sriram Murthy and Company
Andhra Pradesh High Court · (2003) 1 ALD 170
Transfer of Property Act, 1882 — Section 58
High Courts08 Feb 2002Allowed
Talla alias Cakkula Sampath Vs State of A.P.
Andhra Pradesh High Court · (2002) 2 CriminalCC 144
Penal Code, 1860 (IPC) — Section 361, 363, 366, 366(A), 497