High Courts24 Dec 2002Dismissed
K.V. Ramana Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2003) 1 ALD 589 : (2003) 2 ALT 68
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 912 of 1,762
High Courts24 Dec 2002
Mareedu Satyanarayana Prasad and Another Vs Mallipudi Padmaja
Andhra Pradesh High Court · (2002) 12 AP CK 0028
Civil Procedure Code, 1908 (CPC) — Section 24Family Courts Act, 1984 — Section 20Guardians and Wards Act, 1890 — Section 3, 7, 7(1), 9
High Courts23 Dec 2002Dismissed
Makam Pedda Gangaiah and Others Vs Potta Venkata Subba Reddy and Others
Andhra Pradesh High Court · (2003) 6 ALT 577
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 16, 17, 26, 7, 7(1)Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 53A
High Courts23 Dec 2002Dismissed
Songu Maneiah Vs Principal Secretary, Home Department, Govt. of A.P. and Others
Andhra Pradesh High Court · (2003) 6 ALD 159 : (2003) 2 ALT 150
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8), 200Penal Code, 1860 (IPC) — Section 302, 306
High Courts23 Dec 2002
Ch. S. Prasada Rao and Others Vs State of Andhra Pradesh, Revenue (Endowments-I) Department and Others
Andhra Pradesh High Court · (2003) 6 ALD 158 : (2003) 2 ALT 133
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Service Rules, 2002 — Rule 3Constitution of India, 1950 — Article 14, 16
High Courts23 Dec 2002Allowed
Besai Venkata Ramana Murthy Vs State
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 33 : (2003) 2 ALT(Cri) 367 : (2003) CriLJ 4708 : (2003) 4 RCR(Criminal) 597
Penal Code, 1860 (IPC) — Section 498A
High Courts23 Dec 2002
A. Prameela Reddy Vs Karnataka Mangamma
Andhra Pradesh High Court · (2003) 4 ALD 112
Limitation Act, 1963 — Article 54
High Courts23 Dec 2002Allowed
Kalipatnapu Atchutamma Vs Kommana Sambamurthy (died) per LRs. and Others
Andhra Pradesh High Court · (2003) 2 ALD 805 : (2003) 3 ALT 82
Hindu Succession Act, 1956 — Section 14Partition Act, 1893 — Section 4Specific Relief Act, 1963 — Section 12
High Courts23 Dec 2002Dismissed
A. Lakshminarayana Vs Government of Andhra Pradesh, Municipal Administration and Urban Development Department and Others
Andhra Pradesh High Court · (2003) 6 ALD 65 : (2003) 3 ALT 691
Constitution of India, 1950 — Article 226
High Courts23 Dec 2002
R. Srinivas Rao Vs Subhadra Devi
Andhra Pradesh High Court · (2003) 2 ALD 123
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13B
High Courts20 Dec 2002Allowed
Hotel Flora Vs Employees'' State Insurance Corporation
Andhra Pradesh High Court · (2004) 1 ALT 85 : (2004) 1 LLJ 447
Employees State Insurance Act, 1948 — Section 2(12), 82(2)
High Courts20 Dec 2002Allowed
Smt. Sunkara Sree Laxmi Vs Smt. Sudireddy Sarojini Devi
Andhra Pradesh High Court · (2003) 2 ALT 159 : (2003) 1 AnWR 186 : (2003) 1 APLJ 341
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3
High Courts20 Dec 2002Allowed
Palaparthi Vijayakumar Vs The State of A.P.
Andhra Pradesh High Court · (2003) CriLJ 1670
Penal Code, 1860 (IPC) — Section 162, 342, 366, 375, 376
High Courts20 Dec 2002Dismissed
R. Kuppu Rao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2003) 6 ALD 48 : (2003) 2 ALT 142
Andhra Pradesh Administrative Tribunal (Salaries and Allowances and Conditions of Services of Chairman, Vice Chairman and Members) Rules, 1988 — Rule 3Constitution of India, 1950 — Article 323A, 323B
High Courts20 Dec 2002Allowed
M.D. Safia Begum Vs Collector and Others
Andhra Pradesh High Court · (2003) 6 ALD 36 : (2003) 2 ALT 130
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 19(1), 19(2), 20, 8, 9Andhra Pradesh Public Service Commission Regulations, 1963 — Rule 17Civil Service Regulations — Article 465(2), 465A
High Courts20 Dec 2002
T. Srinivasulu and Others Vs Senior Divisional Manager, LIC of India and Another
Andhra Pradesh High Court · (2003) 1 ALD 860 : (2003) 97 FLR 741
High Courts20 Dec 2002Allowed
Hotel Flora Vs Employees State Insurance Corporation
Andhra Pradesh High Court · (2003) 6 ALD 494
Employees State Insurance Act, 1948 — Section 2(12), 82(2)
High Courts20 Dec 2002Allowed
Immandi Satyavathi and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 407 : (2003) 1 ALT(Cri) 366 : (2003) 1 APLJ 311 : (2003) 2 DMC 51
Criminal Procedure Code, 1973 (CrPC) — Section 408(2), 482Penal Code, 1860 (IPC) — Section 307, 34, 498A
High Courts20 Dec 2002
Kunchala Subrahmanyam Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 287 : (2003) 1 ALT(Cri) 156
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 482Penal Code, 1860 (IPC) — Section 307
High Courts20 Dec 2002
Bontu Venkata Rao and Another Vs Kalla Venkataramana and Another
Andhra Pradesh High Court · (2005) ACJ 77 : (2003) 3 ALD 314 : (2003) 2 ALT 572 : (2003) 1 AnWR 376
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162