High Courts13 Dec 2002Dismissed
B. Lakshmi Bai and Others Vs APSRTC and Others
Andhra Pradesh High Court · (2003) 6 ALD 158 : (2003) 2 ALT 129
Industrial Disputes Act, 1947 — Section 9A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 914 of 1,762
High Courts13 Dec 2002Dismissed
K. Subba Rao Vs Appellant Deputy Commissioner (CT) and Another
Andhra Pradesh High Court · (2003) 1 APLJ 496 : (2003) 131 STC 359
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4, 5, 9(2)Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 16
High Courts13 Dec 2002Allowed
Reddy Anand Rao Vs Thota Vani Sujatha and Others
Andhra Pradesh High Court · (2003) 1 ALD 713 : (2003) 1 ALT 77
Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 12
High Courts13 Dec 2002
P. Krishna Reddy Vs M. Narasimha Reddy
Andhra Pradesh High Court · (2003) 2 ALD 143 : (2003) 1 APLJ 130
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 30
High Courts13 Dec 2002Dismissed
Kishore Karwankar Vs Joint Commissioner, Regional Transport Authority, State of A.P. and Another
Andhra Pradesh High Court · AIR 2003 AP 249 : (2003) 2 ALD 280 : (2003) 1 ALT 628
Motor Vehicles Act, 1988 — Section 52
High Courts13 Dec 2002Dismissed
Ankati Satyamaiah Vs Sallangula Lalaiah and Another
Andhra Pradesh High Court · (2003) 2 ALD 818 : (2003) 3 ALT 193 : (2003) 2 ARBLR 431 : (2003) 45 SCL 381
Arbitration and Conciliation Act, 1996 — Section 2Civil Procedure Code, 1908 (CPC) — Section 2General Clauses Act, 1897 — Section 3, 3(17)
High Courts13 Dec 2002
Nandigam Krishna Rao Vs Vice-Chancellor, JNTU and Others
Andhra Pradesh High Court · (2003) 1 ALD 751 : (2003) 1 ALT 536
Constitution of India, 1950 — Article 21, 23
High Courts13 Dec 2002
K. Sitarama Reddy Vs Ajay Jain, District Collector
Andhra Pradesh High Court · (2003) 1 ALD 688 : (2003) 1 APLJ 114
Contempt of Courts Act, 1971 — Section 12
High Courts12 Dec 2002
N. Laxman Dev Vs Nagarjuna Constructions Engineer and Builders and Others
Andhra Pradesh High Court · (2003) 2 ALD 208 : (2003) 1 ALT 730
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 115(1)
High Courts12 Dec 2002Allowed
Padala Dharma Rao Vs District Collector and Another
Andhra Pradesh High Court · (2003) 1 ALD 685
Land Acquisition Act, 1894 — Section 11A, 30, 6
High Courts12 Dec 2002Dismissed
A. Sathish Kumar Vs Sabbineni Chinnaiah
Andhra Pradesh High Court · (2003) 3 ALD 307 : (2003) 3 BC 556
High Courts12 Dec 2002
Atika Venkataramana and Others Vs Pokala Jayalakshmi @ Lakshmi and Others
Andhra Pradesh High Court · (2003) 1 ALT 757 : (2003) 1 APLJ 207
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts12 Dec 2002Dismissed
Muppa Venkateswara Rao Vs Avula Asha
Andhra Pradesh High Court · (2003) 2 ALD 653 : (2003) 6 ALT 807 : (2003) 1 AnWR 302
Hindu Marriage Act, 1955 — Section 30
High Courts12 Dec 2002Dismissed
Muddu Krishna Rangaiah Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2003) 1 ALD 741 : (2003) 1 ALT 272 : (2003) 1 ARBLR 642
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts12 Dec 2002Partly Allowed
Janjirala Venkulu and Others Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 43 : (2003) 1 ALT(Cri) 363
Penal Code, 1860 (IPC) — Section 143, 21, 341, 353
High Courts12 Dec 2002
Inspector General of Registration and Stamps, Govt. of A.P. and Others Vs S. Balaswamy, Sub-Registrar, Internal Audit
Andhra Pradesh High Court · (2003) 6 ALD 68 : (2003) 3 ALT 697
High Courts11 Dec 2002Allowed
Ved Electrical Stores Vs Additional Commissioner, MCH
Andhra Pradesh High Court · (2003) 1 ALD 721 : (2003) 2 ALT 65
Hyderabad Municipal Corporation Act, 1955 — Section 452, 636
High Courts11 Dec 2002Dismissed
Pasham Bala Rajaiah Sons Vs Ahmed Moinuddin
Andhra Pradesh High Court · (2003) 2 ALD 282 : (2003) 1 AnWR 248 : (2003) 1 APLJ 503
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 15
High Courts11 Dec 2002Allowed
P. Ramachandraiah Chetty Vs The Andhra Pradesh State Electricity Board
Andhra Pradesh High Court · AIR 2003 AP 338 : (2004) 1 ALD 16
Electricity Act, 1910 — Section 37
High Courts11 Dec 2002Allowed
Mrs. Shahanaz Khan Vs Station House Officer
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 242 : (2003) 1 ALT(Cri) 171 : (2003) 1 APLJ 3
Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 451Negotiable Instruments Act, 1881 (NI) — Section 138