High Courts06 Jan 2003
Commissioner of Income Tax Vs Gudivada Ramachandra Rao
Andhra Pradesh High Court · (2004) 187 CTR 543 : (2004) 265 ITR 668
Income Tax Act, 1961 — Section 271(C), 64(1)Income Tax Rules, 1962 — Rule 12
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 910 of 1,762
High Courts06 Jan 2003Dismissed
K.R. Raghu Vs Executive Officer, Tirumala Tirupathi Devasthanam
Andhra Pradesh High Court · (2003) 2 ALD 790 : (2003) 3 ALT 198
High Courts06 Jan 2003
Musunuri Anantha Padmanabha Rao Vs Musunuri Rama Devi and Others
Andhra Pradesh High Court · (2003) 2 ALD 293
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts06 Jan 2003Dismissed
B. Durvasulu Vs Registrar, University of Hyderabad and Another
Andhra Pradesh High Court · (2003) 1 ALD 847 : (2003) 1 ALT 633
High Courts06 Jan 2003Dismissed
C.M. Ramanatha Reddy Vs Govt. of India and Others
Andhra Pradesh High Court · (2003) 1 ALT 352
High Courts06 Jan 2003Allowed
T. Subbanna Vs The State of A.P.
Andhra Pradesh High Court · (2003) 1 ALD(Cri) 805 : (2003) 2 ALT(Cri) 190 : (2003) 2 APLJ 96 : (2003) CriLJ 2150
Andhra Pradesh Excise Act, 1968 — Section 34, 55Criminal Procedure Code, 1973 (CrPC) — Section 104(4)
High Courts05 Jan 2003Dismissed
Jampala Sailu Vs Commissioner Endowments Department and Others
Andhra Pradesh High Court · (2004) 1 ALD 754
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 10, 12
High Courts03 Jan 2003Dismissed
Md. Rajmohammad Vs Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (2003) 2 ALT 661 : (2003) 2 LLJ 1149
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts03 Jan 2003Allowed
Dasu Subba Lakshmi Vs Indian Bank and Others
Andhra Pradesh High Court · (2003) 2 ALD 315 : (2003) 97 FLR 474 : (2003) 2 LLJ 459
Bank Employees Pension Regulations, 1995 — Regulation 29Constitution of India, 1950 — Article 162
High Courts03 Jan 2003
Sankara''s College of Education Vs G. Satyanarayana and Others
Andhra Pradesh High Court · (2003) 2 ALD 888 : (2003) 3 ALT 205
Contempt of Courts Act, 1971 — Section 12
High Courts03 Jan 2003Allowed
Yerramalla Laxman Vs Govt. of A.P., Municipal Administration and Others
Andhra Pradesh High Court · (2003) 6 ALD 75 : (2003) 3 ALT 324
Andhra Pradesh Municipalities Act, 1965 — Section 46(3)
High Courts02 Jan 2003Allowed
Midicharla Ramanamma and Others Vs V. Naga Prathap and Another
Andhra Pradesh High Court · (2003) 2 ACC 493 : (2005) ACJ 397 : (2003) 1 ALT 630 : (2003) 1 APLJ 485 : (2003) 1 LLJ 751
Workmens Compensation Act, 1923 — Section 4A(3)(A)
High Courts02 Jan 2003
Titan Watches Limited Vs Senior Inspector Legal Metrology, Weights and Measures Dept. and Others
Andhra Pradesh High Court · AIR 2003 AP 175 : (2003) 2 ALD 577 : (2003) 4 ALT 29
Standards of Weights and Measures Act, 1976 — Section 1(3), 39
High Courts02 Jan 2003Dismissed
Maturi Sandesh Vs Challa Venkateswara Rao
Andhra Pradesh High Court · (2003) 4 ALT 87 : (2003) 3 BC 289 : (2003) 3 CivCC 69 : (2003) 115 CompCas 66
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts02 Jan 2003
Kudiyala Ramana Vs Vattikolla Somaraju and Others
Andhra Pradesh High Court · AIR 2003 AP 215 : (2003) 2 ALD 93 : (2003) 6 ALT 730
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85
High Courts02 Jan 2003Dismissed
Principal Secretary to Government of A.P., Transport, Roads and Buildings Department and Others Vs P. Prabhakar Reddy and Another
Andhra Pradesh High Court · (2003) 1 ALD 679 : (2004) 2 ALT 652 : (2003) 1 APLJ 379
Arbitration and Conciliation Act, 1996 — Section 11(5)Constitution of India, 1950 — Article 226
High Courts31 Dec 2002Dismissed
Chaitanyabala Vs Kalika Joshi and Another
Andhra Pradesh High Court · (2003) 2 ALD 795 : (2003) 3 ALT 493
Evidence Act, 1872 — Section 11
High Courts31 Dec 2002
S. Durga Prasad Vs S. Raja Ramani @ Arumilli Roja Ramani
Andhra Pradesh High Court · (2003) 2 ALD 580 : (2003) 1 ALT 332
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21, 21A
High Courts31 Dec 2002
Padmanabha Traders Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2002) 12 AP CK 0071
High Courts31 Dec 2002Allowed
V. Goutham Rao Vs Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2003) 1 ALD 681 : (2003) 1 ALT 615 : (2003) 1 APLJ 301
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 8(1), 8(2)