COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 909 of 1,762

High Courts09 Jan 2003Dismissed

Pattam Abdullah Khan Vs T. Venkatarami Reddy and Another

Andhra Pradesh High Court · (2004) 2 ACC 737 : (2004) ACJ 1951 : (2003) 2 ALD 786 : (2003) 3 ALT 203

Motor Vehicles Act, 1988 — Section 167Workmens Compensation Act, 1923 — Section 3

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High Courts09 Jan 2003Dismissed

Progressive Construction Ltd. and Others Vs The Government of A.P., Department of Industries and Commerce (Minesii) and Others

Andhra Pradesh High Court · (2003) 1 ALD 643 : (2003) 1 ALT 593

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26(3), 35AConstitution of India, 1950 — Article 14, 19, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts09 Jan 2003Dismissed

Tammina Ananda Kumar Vs Syndicate Bank Staff Co-operative Buildings Society Ltd.

Andhra Pradesh High Court · AIR 2003 AP 287 : (2003) 2 ALD 297 : (2003) 6 ALT 814

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts09 Jan 2003Dismissed

D. Ram Mohan Rao Vs Sridevi Hotels Private Limited and Others

Andhra Pradesh High Court · (2005) 3 APLJ 199

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts09 Jan 2003Dismissed

ECI Engineering and Construction Co. Limited Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2003) 1 ALD 629 : (2003) 2 ALT 51

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35, 35AConstitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 3

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High Courts08 Jan 2003Dismissed

New India Assurance Co. Ltd. and United India Assurance Co. Ltd. Vs B. Pattni Bai and Others and Mudrakolla Yellaiah and Others

Andhra Pradesh High Court · (2003) 2 ALD 319 : (2003) 1 APLJ 275

Motor Vehicles Act, 1939 — Section 96(2)Motor Vehicles Act, 1988 — Section 149, 149(2), 149(7), 170, 173

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High Courts08 Jan 2003Dismissed

Ch. Kodandapani and Others Vs Kadidela Rajamouli

Andhra Pradesh High Court · AIR 2003 AP 237 : (2003) 2 ALD 367 : (2003) 4 ALT 84 : (2003) 1 APLJ 337 : (2003) 3 ARBLR 67

Registration Act, 1908 — Section 17, 49

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High Courts08 Jan 2003Dismissed

Kiran Graphics Vs Tender Committee constituted for Technical and Price Bids and Others

Andhra Pradesh High Court · (2003) 1 ALD 808

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High Courts08 Jan 2003Dismissed

Singirkonda Surekha Vs G.V. Sharma and Others

Andhra Pradesh High Court · (2003) 1 ALD 803

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1)

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High Courts08 Jan 2003

V. Sailaja Vs V. Koteswara Rao

Andhra Pradesh High Court · AIR 2003 AP 178 : (2003) 1 ALD 673 : (2003) 1 APLJ 441

Civil Procedure Code, 1908 (CPC) — Section 24, 8Family Courts Act, 1984 — Section 7, 8

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High Courts08 Jan 2003

Akula Parthasarathi and Others Vs Rajya Laxmi and Others

Andhra Pradesh High Court · (2003) 2 ALD 48

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts08 Jan 2003Dismissed

Macha Srinivasa Rao Vs Macha Anasuryamma and Another

Andhra Pradesh High Court · (2003) 2 ALT 246

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2Evidence Act, 1872 — Section 126, 68Penal Code, 1860 (IPC) — Section 500

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High Courts08 Jan 2003Dismissed

Thilari Narayana Rao Vs State of A.P.

Andhra Pradesh High Court · (2003) 1 ALD(Cri) 392 : (2003) 1 ALT(Cri) 482 : (2003) 2 DMC 1

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 498A

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High Courts07 Jan 2003Dismissed

APSRTC Vs K. Kumar Reddy

Andhra Pradesh High Court · (2003) 2 ALD 788 : (2003) 2 ALT 123

Motor Vehicles Act, 1988 — Section 168

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High Courts07 Jan 2003Allowed

Shaik Basheer Ahmed and Others Vs Sardar Mahender Singh

Andhra Pradesh High Court · (2003) 2 ALD 572 : (2003) 2 ALT 414

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)(1)

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High Courts07 Jan 2003

K. Jawahar Reddy and Another Vs State of A.P. and Others

Andhra Pradesh High Court · (2003) 3 ALD 195 : (2003) 1 ALT 712

Hyderabad Municipal Corporation Act, 1955 — Section 450, 452

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High Courts07 Jan 2003Allowed

Kottam Pullaiah (died) per LRs. Vs Harijan Panganti Eaga Balaiah and Others

Andhra Pradesh High Court · (2003) 1 ALD 805 : (2003) 1 AnWR 514

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 8

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High Courts07 Jan 2003Allowed

Bandaru Satyanarayana Vs Ganji Suryanarayana Murthy and rs.

Andhra Pradesh High Court · (2003) 6 ALD 79 : (2003) 4 ALT 596

Civil Procedure Code, 1908 (CPC) — Section 100(4)

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High Courts07 Jan 2003

K. Nageshwara Rao Vs State of A.P.

Andhra Pradesh High Court · (2003) 2 ALT(Cri) 326 : (2003) 4 RCR(Criminal) 588

Penal Code, 1860 (IPC) — Section 304A

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High Courts06 Jan 2003

B. Uma Maheshwara Rao Vs State of A.P.

Andhra Pradesh High Court · (2003) 01 AP CK 0140

Prevention of Food Adulteration Act, 1954 — Section 10(4), 11(4), 13(2), 16(1), 2

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