High Courts10 Jun 2003Allowed
N. Ramulu and Others Vs A. Venkatesham and Others
Andhra Pradesh High Court · (2003) 4 ALD 340 : (2003) 2 AnWR 174
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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Andhra Pradesh High Court judgments
35,240 judgments · page 881 of 1,762
High Courts10 Jun 2003Allowed
Canara Bank and Others Vs S. Ramalingam
Andhra Pradesh High Court · (2003) 5 ALD 26
High Courts10 Jun 2003Dismissed
Sampathlal Vs Shyamalal and Another
Andhra Pradesh High Court · (2003) 5 ALT 580
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20, 20(1)
High Courts10 Jun 2003Dismissed
Smt. Modalavalasa Shanti Ram Kumar Vs State of A.P. and Another
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 28 : (2003) 2 ALT(Cri) 354 : (2003) CriLJ 3607
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482
High Courts10 Jun 2003
The Chief Manager, Personnel and HRD Section, State Bank of India Vs Smt. K. Lakshmamma and Another
Andhra Pradesh High Court · (2003) 4 ALD 225 : (2003) 4 ALT 222 : (2003) 3 LLJ 937
Constitution of India, 1950 — Article 12, 14, 16, 16(1), 226Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 10, 4, 4(4), 5Industrial Disputes Act, 1947 — Section 25H
High Courts10 Jun 2003Dismissed
C. Arjun Rao Vs Dr. T. Ramamohana Rao and Another
Andhra Pradesh High Court · (2003) 4 ALD 450 : (2004) 1 ALT 358 : (2004) 1 CivCC 464
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 80Criminal Procedure Code, 1973 (CrPC) — Section 199
High Courts10 Jun 2003Allowed
Durga Singh Vs M. Lakshman Yadav and Others
Andhra Pradesh High Court · (2003) 4 ALD 604
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hyderabad Municipal Corporation Act, 1955 — Section 17, 18, 19, 79(2)
High Courts09 Jun 2003Dismissed
Narsing Rao Vs Anjuman Kadeemul Musleemeen Refaheam
Andhra Pradesh High Court · (2003) 6 ALD 447 : (2003) 5 ALT 768
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26Specific Relief Act, 1963 — Section 9
High Courts09 Jun 2003Allowed
A. Rama Goud Vs Omnitrode Aditya Electrodes Private Limited and Others
Andhra Pradesh High Court · (2003) 4 ALD 278 : (2003) 4 ALT 669 : (2004) 118 CompCas 154 : (2003) 47 SCL 775
Companies Act, 1956 — Section 483
High Courts02 May 2003
Revenue Divisional Officer and Another Vs M. Bapaya Reddy and Others
Andhra Pradesh High Court · (2003) 6 ALT 672
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Land Acquisition Act, 1894 — Section 18, 23, 4(1), 6(1)
High Courts02 May 2003
Guduri Kotaiah and Company and Others Vs Indian Tobacco Traders and Others
Andhra Pradesh High Court · (2003) 4 ALD 540 : (2003) 2 APLJ 161
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts02 May 2003Dismissed
U. Venkateswara Rao Vs National Institute of Small Industries Extention Training and Another
Andhra Pradesh High Court · (2003) 4 ALD 295
Constitution of India, 1950 — Article 14, 19, 226
High Courts02 May 2003Dismissed
Ch. Madan Mohan and Others Vs Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · AIR 2003 AP 393 : (2003) 4 ALD 6
Hyderabad Municipal Corporation Act, 1955 — Section 586(48), 586(5)
High Courts02 May 2003Dismissed
G. Srinivas Vs APSRTC and Another
Andhra Pradesh High Court · (2003) 4 ALD 18 : (2003) 4 ALT 303
Industrial Disputes Act, 1947 — Section 11A, 11B
High Courts02 May 2003Dismissed
Vimala Educaiton Society Vs Government of A.P. and Others
Andhra Pradesh High Court · (2003) 05 AP CK 0025
National Council for Teacher Education Act, 1993 — Section 14, 14(3)
High Courts02 May 2003
Chandra Shipping and Trading Services and Another Vs Beerapalli Chenchu Subba Reddy and Others
Andhra Pradesh High Court · (2003) 4 ALD 572 : (2004) 55 SCL 501
Arbitration and Conciliation Act, 1996 — Section 8, 8(1), 9
High Courts02 May 2003
Dukku Labudu Bariki Vs Sobha Hymavathi Devi and Others
Andhra Pradesh High Court · (2003) 4 ALD 138
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 19, 3(1), 7Constitution of India, 1950 — Article 15(4), 16, 16(4), 226, 246Representation of the People Act, 1951 — Section 5, 81
High Courts02 May 2003
Kotha Raghavender Goud Vs Prohibition and Excise Superintendent and Others
Andhra Pradesh High Court · (2003) 6 ALD 250 : (2003) 6 ALT 149
High Courts02 May 2003Allowed
Yalla Satyanarayanamma and Others Vs Govt. of A.P., Irrigation Dept. and Others
Andhra Pradesh High Court · (2003) 6 ALD 72 : (2003) 3 ALT 748
Andhra Pradesh Irrigation Utilization and Command Area Development Act, 1984 — Section 20
High Courts02 May 2003Dismissed
K.L.N.S. Murthy and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · (2003) 4 ALD 375 : (2004) 5 ALT 592
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 10