Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 4, 5Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A, 47A(1), 47A(4), 47A(5), 6

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High Courts02 May 2003Dismissed

Baddi Reddy Appanna Dora Vs Atchamamba Korpu and Others

Andhra Pradesh High Court · AIR 2003 AP 368 : (2003) 6 ALD 165 : (2003) 4 ALT 367

Conduct of Elections Rules, 1961 — Rule 49LConstitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 61A, 82

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High Courts02 May 2003

Managing Director, A.P.S.R.T.C. Vs Kathavath Gopal and Another

Andhra Pradesh High Court · AIR 2004 AP 51 : (2003) 5 ALD 198

Motor Vehicles Act, 1988 — Section 168

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High Courts02 May 2003

HAL Employees Limited Society and Others Vs Talari Venkataiah and Others

Andhra Pradesh High Court · (2003) 5 ALD 318 : (2003) 2 AnWR 74

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32(7), 38E(2)

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High Courts02 May 2003Dismissed

John Clements and Another Vs All Concerned and Others

Andhra Pradesh High Court · (2003) 3 ALD 597 : (2003) 4 ALT 645

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High Courts02 May 2003

Gudivada Chowkadara Dukanadarula Sangam Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 4 ALD 256 : (2003) 5 ALT 239 : (2003) 2 AnWR 213

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High Courts02 May 2003

Ahmed Mohiuddin Vs State Bank of Hyderabad and Others

Andhra Pradesh High Court · (2003) 4 ALD 738 : (2003) 4 ALT 247

Constitution of India, 1950 — Article 14, 226Industries (Development and Regulation) Act, 1951 — Section 18AA, 18F

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High Courts02 May 2003Allowed

B. Anil Kumar and Others Vs Sriram Chits Limited

Andhra Pradesh High Court · (2003) 6 ALD 788

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29

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High Courts01 May 2003Dismissed

APSEB and Others Vs Uni Metal Alloys Limited

Andhra Pradesh High Court · AIR 2003 AP 506 : (2003) 4 ALD 319 : (2003) 5 ALT 523

Electricity (Supply) Act, 1948 — Section 49, 59, 78A

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High Courts01 May 2003Dismissed

P. Ganeswara Rao and Others Vs Secretary to Government, Revenue Department and Others

Andhra Pradesh High Court · (2003) 4 ALD 262 : (2003) 4 ALT 813

Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 6(1)

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High Courts01 May 2003

K. Krishna Mohan Rao and Others Vs Sunil Arora, Managing Director, Indian Air Lines Ltd. and Others

Andhra Pradesh High Court · (2003) 4 ALD 493 : (2003) 4 ALT 292

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High Courts01 May 2003Dismissed

Andhra Pradesh State Road Transport Corporation and Another Vs M. Venkateswar Reddy and Others

Andhra Pradesh High Court · (2003) 4 ALD 201 : (2003) 4 ALT 421

Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 30, 34Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 4Constitution of India, 1950 — Article 14, 16, 226, 51A

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High Courts01 May 2003Dismissed

Sri Sai Sreenivasa Constructions Vs T. Siva Prasad Reddy and Others

Andhra Pradesh High Court · (2003) 4 ALD 236 : (2003) 4 ALT 708

Constitution of India, 1950 — Article 226

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High Courts01 May 2003Dismissed

St. John''s Church Education Society and Another Vs The Church of South India Trust Association and Others

Andhra Pradesh High Court · (2003) 5 ALT 298

Church of South India Synod Rules — Rule 8Evidence Act, 1872 — Section 13, 40, 41, 42, 43Hyderabad Public Security Act, 1348 — Section 9

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High Courts01 May 2003Dismissed

Arun Ispat Udyog Vs State of A.P.

Andhra Pradesh High Court · (2003) 4 ALD 45 : (2004) 135 STC 140

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High Courts01 May 2003Dismissed

Saithana Nageswara Rao and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2003) 5 ALT 24

Andhra Pradesh (Andhra Area) Tenancy (Amendment) Act, 1974 — Section 10Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16, 16(1), 18, 18(1), 82Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments (Amendment) Act, 2002 — Section 6

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High Courts01 May 2003Allowed

St. Theresa''s Tender Loving Care Home and Others Vs P. Jamuna and Others

Andhra Pradesh High Court · (2003) 4 ALD 36 : (2003) 4 ALT 337 : (2003) 2 APLJ 328

Guardians and Wards Act, 1890 — Section 10, 11

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