High Courts19 Jun 2003
Andhra Pradesh Civil Liberties Committee Vs Collector and District Magistrate and Others
Andhra Pradesh High Court · AIR 2003 AP 450 : (2003) 5 ALD 205
Constitution of India, 1950 — Article 19(1), 19(2), 19(3), 19(4)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 879 of 1,762
High Courts19 Jun 2003Dismissed
Puvvada Srinivas and Another Vs P. Ch. Satyanarayana Murthy and Others
Andhra Pradesh High Court · (2003) 4 ALD 599 : (2004) 2 RCR(Civil) 379
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts19 Jun 2003Allowed
Syed Ameenuddin Hussain Vs Joint Collector and Others
Andhra Pradesh High Court · (2003) 4 ALD 878 : (2003) 2 AnWR 26
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 5, 6, 7, 8Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Jun 2003
Mohd. Nizamuddin Vs Shri Shakti LPG Ltd.
Andhra Pradesh High Court · (2003) 5 ALD 579 : (2003) 5 ALT 590 : (2004) 1 BC 79 : (2003) 4 CompLJ 408 : (2003) 46 SCL 561
Companies Act, 1956 — Section 433, 434(1), 439Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 16(1), 22, 22(1)
High Courts18 Jun 2003Allowed
Vara Vara Chits Ltd. Vs Mrs. Y. Punyavathi
Andhra Pradesh High Court · (2004) 4 ALD 41 : (2003) 6 ALT 94 : (2004) 49 SCL 548
Chit Funds Act, 1982 — Section 40, 42
High Courts18 Jun 2003Allowed
Andhra Pradesh Kuruma Sangam Vs Registrar of Societies
Andhra Pradesh High Court · (2003) 4 ALD 473 : (2003) 5 ALT 752 : (2003) 2 APLJ 419
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 23, 8, 8(4)
High Courts18 Jun 2003Allowed
A.P. Film Chamber of Commerce Vs Joint Collector and Licensing Authority (Cinemas) and Another
Andhra Pradesh High Court · (2004) 1 ALD 9 : (2003) 5 ALT 808 : (2003) 2 APLJ 368
Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 12, 12ACinematograph Act, 1952 — Section 12(4)
High Courts17 Jun 2003Allowed
Palavalasa Padmanabham and Others Vs State of A.P. and Others
Andhra Pradesh High Court · AIR 2003 AP 444 : (2003) 4 ALD 449 : (2003) 4 ALT 559
Constitution of India, 1950 — Article 226
High Courts17 Jun 2003Dismissed
The District Collector Vs Smt. Munigala Sulochana
Andhra Pradesh High Court · (2003) 4 ALT 547 : (2003) 2 APLJ 395
High Courts16 Jun 2003
Maheswaran Sakkubai Vs Andhra Pradesh State Road Transport Corporation and Another
Andhra Pradesh High Court · (2004) 2 ACC 107 : (2005) ACJ 1746 : (2003) 5 ALD 593 : (2004) 1 ALT 514 : (2003) 2 AnWR 392
Limitation Act, 1963 — Article 5Motor Vehicles Act, 1988 — Section 173, 173(1)
High Courts16 Jun 2003Dismissed
Habeeb Yahiya and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · (2003) 5 ALD 215 : (2003) 6 ALT 770 : (2003) 2 APLJ 423
Waqf Act, 1995 — Section 6
High Courts16 Jun 2003Dismissed
State Bank of India Vs Nutakki Srihari Rao and Another
Andhra Pradesh High Court · (2003) 5 ALD 43 : (2003) 95 RD 567
Registration Act, 1908 — Section 17(1), 2(17)
High Courts16 Jun 2003
Mullipudi Mukunda Rao Vs Sub-Inspector of Police and Others
Andhra Pradesh High Court · (2003) 4 ALD 884 : (2003) 2 APLJ 373
Constitution of India, 1950 — Article 21
High Courts16 Jun 2003Allowed
New India Assurance Company Limited Vs Lakka Vijaya Gopala Reddy and Others
Andhra Pradesh High Court · AIR 2003 AP 465 : (2003) 5 ALD 8 : (2003) 5 ALT 735 : (2004) 1 BC 149 : (2004) 1 CTLJ 271
High Courts16 Jun 2003Dismissed
K. Jawahar Reddy and Another Vs State of A.P., MA and UD Dept. and Others
Andhra Pradesh High Court · (2003) 4 ALT 582
High Courts13 Jun 2003Dismissed
J. Vinaya Vs Singareni Colleries Company Limited, Ramagundam Division and Another
Andhra Pradesh High Court · (2003) 5 ALD 61 : (2004) 1 ALT 391
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(5), 7(3)Land Acquisition Act, 1894 — Section 18
High Courts13 Jun 2003
Thota Mallikharjuna Rao and Others Vs M.N. Purnachandra Rao and Others
Andhra Pradesh High Court · (2003) 4 ALD 780
Contempt of Courts Act, 1971 — Section 12, 2
High Courts13 Jun 2003Dismissed
Central Bank of India Staff Co-operative Building Society Limited Vs Dulipalla Ramachandra Koteswara Rao
Andhra Pradesh High Court · AIR 2004 AP 18 : (2003) 5 ALD 116 : (2003) 6 ALT 121
Contract Act, 1872 — Section 56Specific Relief Act, 1963 — Section 16, 20
High Courts13 Jun 2003
S.V. Ramachandra Murthy Vs Dasari Uma Maheswara Rao and Others
Andhra Pradesh High Court · (2003) 4 ALD 476 : (2003) 2 AnWR 67
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 141, 24
High Courts12 Jun 2003
K.R. Krishna Raju and Another Vs Chief Co-ordinator QIP Nodal Cell, University College of Pharmaceutical Sciences, Kakatiya University and Others
Andhra Pradesh High Court · (2003) 6 ALD 19 : (2003) 5 ALT 122