COURT ARCHIVE
35,240 judgments · page 876 of 1,762
Andhra Pradesh High Court · (2004) 1 ACC 454 : (2003) 5 ALD 1 : (2003) 5 ALT 601
Andhra Pradesh High Court · (2003) 5 ALD 428 : (2003) 3 APLJ 273 : (2004) 50 SCL 723
Andhra Pradesh High Court · (2003) 5 ALD 558 : (2003) 4 ALT 635
Andhra Pradesh High Court · (2003) 5 ALD 399
Andhra Pradesh High Court · (2003) 6 ALD 84
Andhra Pradesh High Court · (2003) 4 ALD 844 : (2003) 2 APLJ 449
Andhra Pradesh High Court · (2003) 5 ALD 347
Andhra Pradesh High Court · (2003) 5 ALD 360 : (2003) 2 AnWR 619
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 416 : (2004) 2 ALT(Cri) 72 : (2004) 2 DMC 195 : (2004) 3 RCR(Criminal) 671
Andhra Pradesh High Court · (2003) 4 ALD 673 : (2003) 4 ALT 611
Andhra Pradesh High Court · (2003) 4 ALD 693 : (2003) 4 ALT 529 : (2004) 1 LLJ 22
Andhra Pradesh High Court · (2003) 5 ALD 97 : (2003) 4 ALT 775
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 219 : (2004) 1 ALT(Cri) 90 : (2004) 2 CivCC 579 : (2004) 119 CompCas 18 : (2004) 1 RCR(Criminal) 1014
Andhra Pradesh High Court · AIR 2003 AP 422 : (2003) 4 ALD 728 : (2003) 6 ALT 287
Andhra Pradesh High Court · AIR 2003 AP 486 : (2004) 1 ALT 493 : (2003) 3 APLJ 119 : (2004) 3 BC 145
Andhra Pradesh High Court · (2003) 4 ALD 709 : (2003) 4 ALT 563
Andhra Pradesh High Court · (2003) 6 ALD 750
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 344 : (2003) 2 ALT(Cri) 210 : (2004) CriLJ 1861
Andhra Pradesh High Court · (2004) 1 ALD 18 : (2003) 5 ALT 597
Andhra Pradesh High Court · (2003) 5 ALD 352 : (2003) 2 ALD(Cri) 389 : (2003) 4 ALT 557