High Courts11 Jul 2003Allowed
Kothurthi Krishna Bhaskara Rao Vs Nadiminti Suryanarayana Murthy and Others
Andhra Pradesh High Court · AIR 2004 AP 110 : (2003) 6 ALD 23 : (2003) 5 ALT 837
Specific Relief Act, 1963 — Section 19, 19(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 875 of 1,762
High Courts11 Jul 2003Allowed
Sri Venkateswara Boatsmen Labour Contract Co-op. Society Ltd. Vs District Panchayat Officer and Others
Andhra Pradesh High Court · AIR 2003 AP 471 : (2004) 4 ALD 392 : (2003) 6 ALT 517
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9BMines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts11 Jul 2003Dismissed
Marina Venkataswami @ Musalayya Vs Marina Rama Murthy
Andhra Pradesh High Court · (2003) 6 ALT 367
High Courts11 Jul 2003Dismissed
A. Venkat Rao Vs The Depot Manager, Charminar Depot, APSRTC and Others
Andhra Pradesh High Court · (2004) 1 ALT 68 : (2004) 101 FLR 84
High Courts11 Jul 2003Dismissed
T. Satyanarayana and Others Vs A.P. Residential Educational Institutions Society and Others
Andhra Pradesh High Court · (2003) 5 ALD 137 : (2003) 4 ALT 676
Constitution of India, 1950 — Article 226
High Courts11 Jul 2003Allowed
P. Santhakumar Vs The State of A.P.
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 341 : (2003) 2 ALT(Cri) 552 : (2003) 3 APLJ 93 : (2003) 2 DMC 743 : (2004) 2 RCR(Criminal) 353
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts11 Jul 2003
Depot Manager, APSRTC Vs Poreddy Sujatha and Others
Andhra Pradesh High Court · (2003) 5 ALD 586
Motor Vehicles Act, 1939 — Section 103A, 94, 95, 97Motor Vehicles Act, 1988 — Section 146, 146(1), 147, 156, 157
High Courts10 Jul 2003Allowed
Larsen and Toubro Limited Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2003) 132 STC 272
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 23, 23(3)Constitution of India, 1950 — Article 269, 286
High Courts10 Jul 2003Allowed
P. Ramachandraiah Vs The Commissioner, Hindupur Municipality
Andhra Pradesh High Court · (2003) 5 ALD 571
Andhra Pradesh Municipalities Act, 1965 — Section 130
High Courts10 Jul 2003Allowed
Sri K.V.S. Raju Vs The Flag Officer Commanding-in-Chief, Head Quarters, Eastern Naval Command, Naval Base and Others
Andhra Pradesh High Court · (2003) 5 ALD 233
Constitution of India, 1950 — Article 14, 15(1), 298, 299
High Courts10 Jul 2003
P. Rama Murthy Vs Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (2003) 5 ALD 326
Hyderabad Municipal Corporation Act, 1955 — Section 146Land Acquisition Act, 1894 — Section 4
High Courts10 Jul 2003
Girijan Co-op. Corporation Ltd. Vs Imalla Srinivasa Rao
Andhra Pradesh High Court · (2004) 1 ALD 23 : (2003) 6 ALT 298
Letters Patent Act, 1865 — Section 15
High Courts10 Jul 2003Allowed
Usha Rani Vs N. Sridhar
Andhra Pradesh High Court · (2003) 5 ALD 803 : (2004) 1 DMC 300
Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Jul 2003Dismissed
Ravi Rishi Educational Society and Another Vs Osmania University and Others
Andhra Pradesh High Court · (2003) 5 ALD 799
High Courts09 Jul 2003
D.V.N. Linga Reddy Vs Vasavi Co-operative Urban Bank Limited and Another
Andhra Pradesh High Court · (2003) 5 ALD 299
Andhra Pradesh Shops and Establishments Act, 1988 — Section 47Industrial Disputes Act, 1947 — Section 9A
High Courts09 Jul 2003Dismissed
Md. Maqdoom Ahmed and Another Vs Special Deputy Collector Land Acquisition (Industries) Nampally
Andhra Pradesh High Court · (2003) 4 ALD 715 : (2003) 3 APLJ 173
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition (Amendment) Act, 1984 — Section 19, 28ALand Acquisition Act, 1894 — Section 11A, 18(2), 18(3), 28A, 28A(1)
High Courts09 Jul 2003Allowed
Ramavathu Rambabu Vs APSRTC and Others
Andhra Pradesh High Court · (2003) 5 ALD 146 : (2003) 6 ALT 42
Constitution of India, 1950 — Article 226
High Courts08 Jul 2003
K. Ananda Reddy Vs APPSC and Others
Andhra Pradesh High Court · (2003) 6 ALD 803 : (2003) 6 ALT 614
Constitution of India, 1950 — Article 16(1), 21, 226
High Courts08 Jul 2003
Jonnala Sura Reddy and Another Vs Tityyagura Srinivasa Reddy and Others
Andhra Pradesh High Court · AIR 2004 AP 222 : (2003) 6 ALD 513 : (2003) 6 ALT 46 : (2004) 1 CivCC 417
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts08 Jul 2003Dismissed
Rachamsetti Nageswar Rao and Others Vs The District Collector and Others
Andhra Pradesh High Court · (2003) 5 ALD 573 : (2003) 2 AnWR 549
Land Acquisition Act, 1894 — Section 17(4), 23, 3, 3A, 4(1)