High Courts16 Jul 2003Allowed
A.R. Chowdhary and Others Vs Managing Committee of State Bank of India (Hyderabad) Circle Supervising Staff Co-op. Building Society Limited and Others
Andhra Pradesh High Court · (2004) 2 ALD 14 : (2004) 1 ALT 528
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 874 of 1,762
High Courts16 Jul 2003Dismissed
Vadlapatla Sivaramakrishna Rao Vs Sri Venugopalaswamyvari Temple
Andhra Pradesh High Court · (2003) 5 ALD 416
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts16 Jul 2003Dismissed
Kum. J.C. Priyadarshini Vs The State of A.P. and Others
Andhra Pradesh High Court · (2003) 5 ALD 442
Constitution of India, 1950 — Article 317D, 371, 371A
High Courts16 Jul 2003Dismissed
G.V.N. Bharathan and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2003) 5 ALD 93 : (2003) 6 ALT 464
Constitution of India, 1950 — Article 32
High Courts16 Jul 2003Allowed
Kore Laxmi and Others Vs United India Insurance Company Limited and Others
Andhra Pradesh High Court · (2004) 2 ACC 211 : (2005) ACJ 543 : (2003) 6 ALD 182 : (2003) 6 ALT 230 : (2004) 2 RCR(Civil) 265
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts16 Jul 2003Dismissed
S. Dasarathi Vs The Divisional Forest Officer and Others
Andhra Pradesh High Court · (2003) 6 ALD 710 : (2003) 6 ALT 586
Andhra Pradesh Sandalwood (Possession) Rules — Rule 7, 8(2)
High Courts15 Jul 2003
Public Prosecutor, High Court of A.P. Vs Dasari Siva Prasad Reddy
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 347 : (2004) 1 ALT(Cri) 17 : (2003) 2 DMC 765
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts15 Jul 2003Dismissed
Badi Chinna Rao Vs State of A.P.
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 622 : (2004) 1 ALT(Cri) 138 : (2004) CriLJ 807 : (2004) 1 RCR(Criminal) 1018
Penal Code, 1860 (IPC) — Section 415, 417
High Courts15 Jul 2003Dismissed
Arjun Pradeepak and Another Vs G. Vani
Andhra Pradesh High Court · (2003) 6 ALD 350 : (2003) 5 ALT 755
Contract Act, 1872 — Section 55
High Courts15 Jul 2003Allowed
T. Varalakshmi Vs Dena Bank and Others
Andhra Pradesh High Court · (2003) 5 ALD 183 : (2003) 5 ALT 350 : (2004) 1 BC 395
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 96
High Courts15 Jul 2003Dismissed
Pagidi Padmavathi and Another Vs Kanala Nagaraju and Others
Andhra Pradesh High Court · (2004) 1 ALT 413 : (2003) 3 APLJ 146 : (2004) 1 CivCC 559
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 95, Order 21 Rule 96, Order 21 Rule 97, Order 21 Rule 97(2)
High Courts15 Jul 2003Dismissed
Mallampalli Madhusudhana Rao Vs Mallampalli Venkateswararao and Others
Andhra Pradesh High Court · (2004) 5 ALD 21 : (2004) 2 ALT 397
High Courts15 Jul 2003Allowed
Surapathi Laxmana Rao Vs State of A.P.
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 355 : (2004) 1 ALT(Cri) 251 : (2004) 1 DMC 281
Penal Code, 1860 (IPC) — Section 417
High Courts15 Jul 2003Dismissed
National Insurance Co. Ltd. Vs J. Yellappa and Others
Andhra Pradesh High Court · (2004) 2 ACC 699 : (2004) ACJ 180 : (2003) 5 ALT 247
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts14 Jul 2003Dismissed
Vasi Reddy Rajya Laxmamma Vs Hyderabad Urban Development Authority
Andhra Pradesh High Court · (2003) 5 ALD 634 : (2003) 5 ALT 32
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 14(5)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts14 Jul 2003Allowed
D. Ram Mohan Rao Vs Sridevi Hotels Private Limited and Others
Andhra Pradesh High Court · (2003) 5 ALD 461 : (2003) 1 ALD 624 : (2003) 2 AnWR 554
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts14 Jul 2003
Lakshmi Traders Vs State of A.P.
Andhra Pradesh High Court · (2003) 5 ALD 340 : (2005) 139 STC 392
Andhra Pradesh General Sales Tax Act, 1957 — Section 9
High Courts14 Jul 2003Dismissed
Ch. Venkateswara Rao and Others Vs Margadarshi Chit Funds Limited and Another
Andhra Pradesh High Court · (2003) 5 ALD 131 : (2003) 2 AnWR 191 : (2003) 3 APLJ 170
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts14 Jul 2003Dismissed
Gulam Ismail and Another Vs Mirza Ibrahim Ali Baig
Andhra Pradesh High Court · (2003) 5 ALD 552
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts13 Jul 2003
V.D. Solomon Vs V. Solomon Mary and Others
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 212 : (2003) 2 ALT(Cri) 486 : (2004) 1 DMC 1
Criminal Procedure Code, 1973 (CrPC) — Section 126Family Courts Act, 1984 — Section 10, 15, 16