High Courts05 Sept 2003Allowed
M. Veeranjaneyulu Vs M. Saraswathamma
Andhra Pradesh High Court · AIR 2004 AP 27 : (2004) 1 APLJ 18
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 864 of 1,762
High Courts05 Sept 2003Dismissed
Satyamsetti Somaraju Vs Ramisetti Naidu and Another
Andhra Pradesh High Court · AIR 2004 AP 87 : (2004) 1 ALD 318 : (2004) 1 ALT 156 : (2004) 3 BC 117 : (2004) 1 CivCC 590
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 8, Order 9 Rule 9, Order 9 Rule 9(1)
High Courts05 Sept 2003Allowed
V. Narasamma Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 5 ALD 701 : (2003) 2 ALT(Cri) 467
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts05 Sept 2003Allowed
Haryana Conductors Private Limited Vs Government of A.P. and Others
Andhra Pradesh High Court · (2003) 5 ALD 709 : (2004) 1 ALT 153 : (2004) 51 SCL 164
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 2
High Courts05 Sept 2003Dismissed
Konda Bhagyalaxmi Vs District Collector (PR) and Others
Andhra Pradesh High Court · (2003) 6 ALD 63 : (2004) 1 APLJ 217
Andhra Pradesh Panchayat Raj Act, 1994 — Section 245Constitution of India, 1950 — Article 226
High Courts05 Sept 2003Allowed
Konkana Ravinder Goud and Others Vs Bhavanarishi Co-operative House Building Society and Others
Andhra Pradesh High Court · (2003) 5 ALD 654 : (2003) 6 ALT 1
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 3, 5A, 5B, 9
High Courts05 Sept 2003Dismissed
D. Nagaiah Vs District Collector and Chairman, District Selection Committee and Others
Andhra Pradesh High Court · (2003) 6 ALD 473 : (2003) 6 ALT 55
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22
High Courts05 Sept 2003Dismissed
Paladugula Kondaiah Vs State of A.P.
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 791 : (2004) 1 ALT(Cri) 50 : (2003) 3 APLJ 266 : (2004) CriLJ 1093 : (2004) 2 RCR(Criminal) 574
Penal Code, 1860 (IPC) — Section 100, 300
High Courts04 Sept 2003Dismissed
Chairman of the Board of Trustees of the Port, Visakhapatnam Port Trust Vs Sri Gurucharan Singh and Another
Andhra Pradesh High Court · (2003) 6 ALD 562 : (2004) 1 ALT 195 : (2004) 1 ARBLR 319
Arbitration Act, 1940 — Section 14(2), 30Limitation Act, 1963 — Article 119
High Courts04 Sept 2003Dismissed
Chinthlapudi Narayana and Others Vs Ramisetti Mahalakshmamma
Andhra Pradesh High Court · (2003) 6 ALD 765 : (2003) 6 ALT 514 : (2003) 3 APLJ 263
Hindu Succession Act, 1956 — Section 15(1)Limitation Act, 1963 — Article 65
High Courts04 Sept 2003
Koneru Sand and Boat Workers Co-operative Society Limited Vs District Panchayat Officer, Member Convenor, District Level Committee for Sand Auctions and Others
Andhra Pradesh High Court · (2003) 6 ALD 185
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9B(3)
High Courts04 Sept 2003
In Re: T.C.I. Industries Ltd.
Andhra Pradesh High Court · (2004) 2 ALT 14 : (2004) 118 CompCas 373 : (2004) 50 SCL 450
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts03 Sept 2003
Todday Tappers Co-operative Society Vs Commissioner, Prohibition and Excise and Others
Andhra Pradesh High Court · (2003) 6 ALD 767
Cantonments Act, 1924 — Section 210
High Courts03 Sept 2003Allowed
Nizam Sugar Factory Ltd. Vs Sarfaras Baig
Andhra Pradesh High Court · (2003) 6 ALT 488
Industrial Disputes Act, 1947 — Section 2, 2ALimitation Act, 1963 — Article 56, 57, 58, 3
High Courts03 Sept 2003Allowed
Smt. M. Sarojini and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 2 ALT 296
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 20(1), 20(1), 5(3), 6(1)
High Courts03 Sept 2003
General Manager (Sales), FDC Limited and Others Vs Deputy Commissioner of Labour and Others
Andhra Pradesh High Court · (2003) 6 ALD 383 : (2003) 5 ALT 679 : (2004) 1 LLJ 364
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48Constitution of India, 1950 — Article 254(2)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 6(2)
High Courts03 Sept 2003Dismissed
Cement Corporation of India Employees Union Vs Asst. Commissioner of Labour and Others
Andhra Pradesh High Court · (2004) 1 ALD 21 : (2003) 6 ALT 261
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33A
High Courts03 Sept 2003
United India Insurance Co. Ltd. Vs Vaggu Balram and Others
Andhra Pradesh High Court · (2004) 2 ACC 420 : (2005) ACJ 1384 : (2004) 3 ALD 156 : (2004) 101 FLR 1068
Workmens Compensation Act, 1923 — Section 4
High Courts03 Sept 2003Allowed
Star India Private Limited Vs Indus Ind Media and Communications Limited
Andhra Pradesh High Court · AIR 2003 AP 473
Specific Relief Act, 1963 — Section 39
High Courts02 Sept 2003
K. Annaji Rao and Another Vs Md. Jaboar and Another
Andhra Pradesh High Court · (2003) 6 ALD 452 : (2004) 1 ALD(Cri) 815 : (2003) 2 AnWR 539 : (2003) 3 APLJ 210
Motor Vehicles Act, 1988 — Section 166