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Andhra Pradesh High Court judgments

35,240 judgments · page 862 of 1,762

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High Courts16 Sept 2003

K. Chandraiah Vs Special Deputy Collector, L.A. Unit II

Andhra Pradesh High Court · (2004) 5 ALD 141 : (2004) 5 ALT 547

Land Acquisition Act, 1894 — Section 25
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High Courts16 Sept 2003Dismissed

V. Nandam Goud Vs Government of A.P. and Another

Andhra Pradesh High Court · (2003) 6 ALD 246 : (2004) 2 ALT 336

Andhra Pradesh Panchayat Raj Act, 1994 — Section 245, 245(2)
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High Courts16 Sept 2003Allowed

Ponnada Srinivas Vs Andhra University and Another

Andhra Pradesh High Court · (2004) 1 ALD 27 : (2004) 2 ALT 116

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High Courts16 Sept 2003Dismissed

Uppuluri Satyam Vs Padala Sundaram and Others

Andhra Pradesh High Court · (2004) 4 ALD 806 : (2004) 3 ALT 799

Specific Relief Act, 1963 — Section 38
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High Courts15 Sept 2003

Abdul Gafaoor alias Ashan Vs Smt. Hameema Khatoon and Others

Andhra Pradesh High Court · (2003) 2 ALD(Cri) 902 : (2004) 1 APLJ 154 : (2004) CriLJ 1280 : (2004) 1 DMC 693 : (2004) 3 RCR(Criminal) 779

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
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High Courts15 Sept 2003Allowed

Madhavarapu Haranadhababa Vs Kaligineedi Mahalakshmamma (died) per L.R. and Others

Andhra Pradesh High Court · (2004) 1 ALD 416 : (2004) 1 ALT 655

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Provincial Insolvency Act, 1920 — Section 6Transfer of Property Act, 1882 — Section 53
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High Courts15 Sept 2003Dismissed

Md. Munawar Hussain Vs Usha Kiran Chit Funds and Others

Andhra Pradesh High Court · AIR 2004 AP 63 : (2003) 6 ALD 796

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 32
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High Courts15 Sept 2003Allowed

P. Prasad Vs Secretary, Regional Transport Authority

Andhra Pradesh High Court · (2003) 5 ALD 707 : (2003) 6 ALT 799

Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 12A
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High Courts15 Sept 2003Dismissed

Uttamchand Sarma Vs Jasti Chinna Veerabhadra Rao

Andhra Pradesh High Court · AIR 2004 AP 225 : (2004) 3 BC 135

Evidence Act, 1872 — Section 45
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High Courts15 Sept 2003Allowed

Alapati Venkayamma Vs Alapati Kesava Rao and Another

Andhra Pradesh High Court · (2004) 3 ALT 247 : (2004) 2 CivCC 505 : (2004) 2 DMC 275 : (2004) 4 RCR(Civil) 170

Hindu Marriage Act, 1955 — Section 13(1)
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High Courts15 Sept 2003Allowed

A. Kavitha and Another Vs State of A.P. and Another

Andhra Pradesh High Court · (2003) 6 ALD 370 : (2003) 6 ALT 480

Andhra Pradesh Regulation of Admission to Super Specialities in the Medical Colleges Rules, 1983 — Rule 3
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High Courts15 Sept 2003Dismissed

Sardar Ram Singh Vs Sardar Ram Singh and Another

Andhra Pradesh High Court · (2004) 4 ALD 735 : (2004) 6 ALT 217

Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A
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High Courts12 Sept 2003Dismissed

A.P. State Financial Corporation Vs Professional Grade Components Ltd.

Andhra Pradesh High Court · (2004) 1 ALT 370 : (2005) 125 CompCas 345 : (2004) 51 SCL 772

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 28, 29, 446
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High Courts12 Sept 2003Allowed

Sri Venkatreddi Vs The Commissioner of Land Reforms and Urban Land Ceilings and Appellate Authority and Another

Andhra Pradesh High Court · (2003) 09 AP CK 0081

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 2(1)Constitution of India, 1950 — Article 252Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 33, 4, 6(1), 8(2)
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High Courts12 Sept 2003

P. Chandra Sekhar Naidu and Others Vs Correspondent, SSRSO Upper Primary School, Srikalahasthi and Others

Andhra Pradesh High Court · (2004) 1 ALD 152 : (2003) 6 ALT 693

Administrative Tribunals Act, 1986 — Section 2, 39Constitution of India, 1950 — Article 14, 16, 162, 226, 309
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High Courts12 Sept 2003Allowed

Venkata Reddi Vs Commissioner of Land Reforms and Urban Land Ceilings and Appellate Authority and Another

Andhra Pradesh High Court · (2003) 6 ALD 75

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 58AUrban Land (Ceiling and Regulation) Act, 1976 — Section 2
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High Courts12 Sept 2003Allowed

Plant Engineer, Nellore Thermal Station Padugu Padu and Another Vs Joythi Ademma and Another

Andhra Pradesh High Court · (2004) 2 ACC 191 : (2004) 1 ALD 390

Workmens Compensation Act, 1923 — Section 3, 4
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High Courts12 Sept 2003Dismissed

Gandhi Schedule Caste and Backward Classes Community Society Vs The District Collector and Another

Andhra Pradesh High Court · (2003) 6 ALT 839

Constitution of India, 1950 — Article 226
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High Courts12 Sept 2003Allowed

Grag Martin Distillery Private Limited Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 6 ALD 261 : (2003) 5 ALT 613

Andhr Pradesh Distillery Rules, 1970 — Rule 9Andhra Pradesh Excise Act, 1968 — Section 13Constitution of India, 1950 — Article 14, 19, 47
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High Courts12 Sept 2003Dismissed

Mullapudi Satyam and Others Vs Sub-Collector and Others

Andhra Pradesh High Court · (2003) 5 ALD 679

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7A(4)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 15
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