High Courts23 Sept 2003
The New India Assurance Co. Ltd. Vs Lodya Shankar and Others
Andhra Pradesh High Court · (2004) 3 ALD 400 : (2004) 102 FLR 8
Motor Vehicles Act, 1988 — Section 196, 79(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 861 of 1,762
High Courts23 Sept 2003
State of A.P. Vs Mandalupu Ramaiah
Andhra Pradesh High Court · (2003) 6 ALD 190
Advocates Act, 1961 — Section 34(1)Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 2(C)(2)
High Courts23 Sept 2003Dismissed
Chitturi Valli Kamala Lakshmi Ramya Vs Devaki Phani Kumar and Others
Andhra Pradesh High Court · (2004) 1 ALT 30
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 97, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 37, 37(1), 37(2), 41Transfer of Property Act, 1882 — Section 53
High Courts22 Sept 2003Allowed
Janab Mohammed Ayub Vs Janab Mehaboob Shariff and Another
Andhra Pradesh High Court · (2004) 1 ALD 413 : (2004) 1 ALT 648 : (2004) 1 APLJ 95
Easements Act, 1882 — Section 41
High Courts22 Sept 2003
Sanghi Spinners (I) Ltd. Vs Ahmedabad Electricity Co. Ltd.
Andhra Pradesh High Court · (2003) 6 ALD 666
Companies (Court) Rules, 1959 — Rule 99Companies Act, 1956 — Section 557, 557(1)
High Courts22 Sept 2003
Rajasthan Drugs and Pharmaceuticals Limited Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2004) 1 ALD 436 : (2003) 6 ALT 434
High Courts22 Sept 2003Dismissed
Junnu Rama Goud Vs Commissioner of Proh. and Excise and Others
Andhra Pradesh High Court · (2004) 1 ALD 17 : (2003) 6 ALT 212
High Courts22 Sept 2003Allowed
Saptagiri Financiers (in Prov. Liqn.) Vs Sri Sreenivasulu and Others
Andhra Pradesh High Court · (2003) 6 ALD 58 : (2004) 50 SCL 164
Companies (Court) Rules, 1959 — Rule 11, 9Companies Act, 1956 — Section 446(2), 458A, 583Transfer of Property Act, 1882 — Section 3
High Courts19 Sept 2003
Thimmareddypalem Grampanchayat Vs District Collector and Others
Andhra Pradesh High Court · (2004) 1 ALD 560
Andhra Pradesh Gram Panchayats Act, 1964 — Section 62, 67, 68
High Courts19 Sept 2003
District Collector and Others Vs P. Nagabhushana Rao and Others
Andhra Pradesh High Court · AIR 2004 AP 1 : (2003) 6 ALD 48 : (2003) 6 ALT 353 : (2003) 3 APLJ 357
Land Acquisition Act, 1894 — Section 18, 31(2)
High Courts19 Sept 2003
Nallagondla Kanthamma Vs Nallagondala Rajyam and Others
Andhra Pradesh High Court · (2004) 3 ALD 168 : (2004) 1 ALT 450 : (2004) 1 CivCC 431 : (2004) 1 DMC 467
Hindu Marriage Act, 1955 — Section 11, 16, 5(1)
High Courts19 Sept 2003Dismissed
Naseem Begum and Another Vs S.M. Kaleem
Andhra Pradesh High Court · (2004) 2 ALD 292 : (2004) 1 ALT 34
Limitation Act, 1963 — Article 58, 65
High Courts19 Sept 2003Dismissed
Jayamangala Venkateswara Rao Vs Kalla Rangamma (died) by LR
Andhra Pradesh High Court · (2003) 6 ALD 761 : (2003) 6 ALT 529 : (2004) 1 BC 488
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts18 Sept 2003Allowed
K. Venkateswarlu and Co. Limited Vs Secretary Irrigation Department, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 6 ALD 18 : (2004) 3 ALT 110
Constitution of India, 1950 — Article 226
High Courts18 Sept 2003
M. Kesavulu and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 6 ALD 522
Andhra Pradesh Education Act, 1982 — Section 75, 76, 78Andhra Pradesh Panchayat Raj Act, 1995 — Section 22, 30Constitution of India, 1950 — Article 14, 16, 309
High Courts17 Sept 2003Allowed
Pulimala Saidamma and Another Vs The State of A.P.
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 714 : (2004) 2 ALT(Cri) 79 : (2004) CriLJ 677
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300
High Courts17 Sept 2003
State of Andhra Pradesh Vs M. Satyanarayana Rao and Others
Andhra Pradesh High Court · (2003) 6 ALD 343 : (2004) 1 APLJ 14
Contempt of Courts Act, 1971 — Section 2
High Courts17 Sept 2003
T. Haribhushana and Another Vs T. Venkat Rao (died) by LRs.
Andhra Pradesh High Court · AIR 2004 AP 83 : (2003) 6 ALD 122 : (2003) 2 AnWR 658
High Courts17 Sept 2003Dismissed
Raghavendra Exports and Another Vs Nawaker Enterprises and Another
Andhra Pradesh High Court · AIR 2004 AP 84 : (2004) 1 ALD 283 : (2003) 2 AnWR 633 : (2004) 1 APLJ 216
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts17 Sept 2003Dismissed
Andhra Pradesh Co-operative Societies Housing Federation Ltd. Vs Sapna Co-operative Housing Society Ltd. and Others
Andhra Pradesh High Court · (2008) 1 ALT 383
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 11