High Courts17 Oct 2003Dismissed
Vijaya Spinning Mills Limited Vs Employees State Insurance Corporation
Andhra Pradesh High Court · (2004) 1 ALD 274 : (2004) 1 APLJ 157 : (2004) 2 LLJ 46
Employees State Insurance Act, 1948 — Section 2(9)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 859 of 1,762
High Courts17 Oct 2003
C. Subramanyam Vs C. Sumathi and Another
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 905 : (2004) 1 ALT(Cri) 341 : (2003) 3 APLJ 420 : (2004) 1 DMC 456 : (2004) 3 RCR(Criminal) 547
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(3), 482
High Courts17 Oct 2003Allowed
Vijayawada Chamber of Commerce and Industry Vs Registrar of Non-Trading Companies Office
Andhra Pradesh High Court · (2004) 2 ALD 353 : (2004) 2 ALT 357 : (2004) 122 CompCas 796 : (2004) 51 SCL 378
Companies Act, 1956 — Section 560, 560(6)
High Courts17 Oct 2003Dismissed
Ankula Sadananda Behara @ Mojiya Behara and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 935 : (2004) 2 ALT(Cri) 316
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 324
High Courts16 Oct 2003
M. Anjaneya and Others Vs The Government of A.P., Cooperation Department and Others
Andhra Pradesh High Court · (2003) 10 AP CK 0058
Andhra Pradesh Co-operative Societies Act, 1964 — Section 116C, 31A(12), 51Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 28(4), 36, 36(B)
High Courts16 Oct 2003Dismissed
Subash Chand Agarwal and Another Vs Sheshank Goel, IAS, District Collector and Others
Andhra Pradesh High Court · (2004) 2 ALD 38 : (2004) 1 ALT 1
Contempt of Courts Act, 1971 — Section 15, 18, 18(1), 2
High Courts16 Oct 2003
M. Gnana Prasunamba Vs District Educational Officer and Others
Andhra Pradesh High Court · (2004) 3 ALT 363
High Courts16 Oct 2003
Megacity Builders Vs A.P. State Consumer Dispute Redressal Commissioner and Another
Andhra Pradesh High Court · AIR 2004 AP 49 : (2003) 6 ALD 834 : (2004) 1 ALT 345 : (2003) 3 APLJ 452
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 17, 21, 27, 27A
High Courts16 Oct 2003Allowed
Kotte Jagannadha Rao Vs Revenue Divisional Officer
Andhra Pradesh High Court · (2004) 1 ALD 554
Land Acquisition Act, 1894 — Section 18
High Courts16 Oct 2003Dismissed
Kalyani Roller Flour Mills (P) Limited Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2003) 6 ALD 712 : (2004) 134 STC 545
Andhra Pradesh General Sales Tax Act, 1957 — Section 9
High Courts15 Oct 2003Allowed
Vijayalakshmi Insecticides and Pesticides Limited Vs Chairman Industrial Tribunal-cum-Labour Court and Others
Andhra Pradesh High Court · (2004) 1 ALD 332 : (2004) 2 ALT 26 : (2004) 101 FLR 710 : (2004) 2 LLJ 62
Industrial Disputes Act, 1947 — Section 2(5)
High Courts15 Oct 2003Dismissed
Tahsildar (Land Acquisition Officer) Vs Tadimalla Krishna Murthy (Died) and Others
Andhra Pradesh High Court · (2004) 2 ALT 347
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 4Land Acquisition Act, 1894 — Section 18, 4(1), 54
High Courts15 Oct 2003Dismissed
APSRTC Vs Bhupender Singh Alak and Another
Andhra Pradesh High Court · (2006) 1 ACC 474 : (2005) ACJ 2020 : (2004) 2 ALD 405 : (2004) 2 ALT 521 : (2004) 101 FLR 493
Workmens Compensation Act, 1923 — Section 13
High Courts15 Oct 2003
Rangamma (died) as per LRs. and Others Vs District Collector and Others
Andhra Pradesh High Court · (2004) 1 ALD 849
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 24Andhra Pradesh Panchayat Raj Act, 1994 — Section 127Constitution of India, 1950 — Article 226
High Courts15 Oct 2003Allowed
Government of Andhra Pradesh and Others Vs Pushpindar Kaur
Andhra Pradesh High Court · AIR 2004 AP 41 : (2003) 6 ALD 214 : (2003) 6 ALT 30
Bar Council of India Rules, 1975 — Rule 49Constitution of India, 1950 — Article 14, 226
High Courts15 Oct 2003Allowed
Attada Bhagavan Vs State of A.P. and Others
Andhra Pradesh High Court · (2004) 1 ALD 834
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 1
High Courts15 Oct 2003
The Secretary to Government, Revenue (Endowments) Department and Others Vs Sri Swamy Ayyappa Cooperative Housing Societies Limited and Others
Andhra Pradesh High Court · (2003) 6 ALT 62
Urban Land (Ceiling and Regulation) Act, 1976 — Section 19(1), 19(2)
High Courts14 Oct 2003
K.L. Venkateswar Rao Vs State of A.P. and Another
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 963 : (2003) 2 ALT(Cri) 503 : (2003) 3 APLJ 398 : (2004) 3 BC 99
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378(4), 378(5), 482Limitation Act, 1963 — Section 14Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts14 Oct 2003Dismissed
Elluru Pedda Dastagiri Reddy Vs Superintendent of Police and Others
Andhra Pradesh High Court · (2003) 6 ALD 333 : (2004) 1 ALT(Cri) 172
Criminal Procedure Code, 1973 (CrPC) — Section 36
High Courts14 Oct 2003Allowed
S. Seshaiah Vs Government of A.P. and Others
Andhra Pradesh High Court · (2004) 1 ALD 307 : (2004) 2 ALT 744
Constitution of India, 1950 — Article 226