High Courts01 Sept 2003Dismissed
Saleemunnisa Begum Vs Mohd Zameeruddin
Andhra Pradesh High Court · (2003) 5 ALD 846 : (2003) 6 ALT 59 : (2003) 3 APLJ 211
Limitation Act, 1963 — Article 69, 70
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 865 of 1,762
High Courts01 Sept 2003Allowed
Ali Jafar and Others Vs Hindustan Petroleum Corporation Limited and Others
Andhra Pradesh High Court · (2003) 6 ALD 149 : (2004) 2 ALT 615
Constitution of India, 1950 — Article 14, 226
High Courts01 Sept 2003
K. Adinarayana Reddy Vs Govt., of A.P. and Others
Andhra Pradesh High Court · (2004) 5 ALD 21 : (2004) 2 ALT 760
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 7(2)
High Courts01 Sept 2003Dismissed
Jamuna Stores Vs Regional Director, E.S.I. Corporation
Andhra Pradesh High Court · (2004) 5 ALD 13 : (2004) 4 ALT 258 : (2005) 1 LLJ 248
Employees State Insurance Act, 1948 — Section 82(2)
High Courts01 Sept 2003Dismissed
Government of Madhya Pradesh and Another Vs P.V. Vidyasagar and Others
Andhra Pradesh High Court · AIR 2004 AP 89 : (2003) 5 ALD 695 : (2004) 1 ARBLR 485
Constitution of India, 1950 — Article 227
High Courts29 Aug 2003Allowed
Priya Adilakshmi Vs Priya Venkatamma and Another
Andhra Pradesh High Court · (2004) 1 ALT 784
High Courts29 Aug 2003
The Public Prosecutor, High Court of A.P. Vs Nese Jilakara Sreeramulu
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 519 : (2004) 2 ALT 504 : (2004) 1 ALT(Cri) 32 : (2004) CriLJ 1629 : (2004) 3 RCR(Criminal) 279
Dowry Prohibition Act, 1961 — Section 2, 3, 4
High Courts29 Aug 2003Allowed
C. Kishan Rao Vs Secretary to Government, Panchayat Raj and Rural Development Department, Govt. of A.P.
Andhra Pradesh High Court · (2003) 6 ALD 346
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 25Andhra Pradesh Revised Pension Rules, 1980 — Rule 9(1), 9(2)
High Courts29 Aug 2003Allowed
A. Yesubabu Vs D. Appala Swamy and Another
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 707 : (2004) 1 ALT(Cri) 39 : (2003) 3 APLJ 371 : (2004) 3 BC 48 : (2004) 2 RCR(Criminal) 291
Limitation Act, 1963 — Section 18Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Aug 2003Dismissed
Chinthala Venkateswarlu Vs District Panchayat Officer and Another
Andhra Pradesh High Court · (2003) 6 ALD 785 : (2004) 7 ALT 789
Andhra Pradesh Panchayat Raj Act, 1994 — Section 14, 19(2), 22
High Courts29 Aug 2003Dismissed
Chief Engineer, N.S. Project and Others Vs Telugunadu Work Charged Employees State Federation, Nalgonda District Unit and Another
Andhra Pradesh High Court · (2003) 5 ALD 733 : (2004) 4 ALT 515
Industrial Disputes Act, 1947 — Section 10, 17
High Courts29 Aug 2003Dismissed
M. Jyothi Raju Vs Managing Director, National Co-operative Consumer Federation of India Ltd. and Another
Andhra Pradesh High Court · (2004) 1 ALT 159
Constitution of India, 1950 — Article 12, 14, 226
High Courts29 Aug 2003Dismissed
A.P.S.R.T.C. and Another Vs P. Balatripura Sundari
Andhra Pradesh High Court · (2003) 6 ALT 237
High Courts29 Aug 2003Allowed
Cherukuri Satyavathi (died) and Another Vs Velaga Kamala and Others
Andhra Pradesh High Court · (2003) 6 ALD 90 : (2003) 3 APLJ 302 : (2004) 2 CivCC 60 : (2004) 2 RCR(Civil) 266
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 3, 151
High Courts28 Aug 2003Dismissed
Tarakarama Saw Mill Vs Commissioner, Tenali Municipality
Andhra Pradesh High Court · (2003) 6 ALD 125 : (2004) 7 ALT 969
Andhra Pradesh Municipalities Act, 1965 — Section 214, 264, 264(3)
High Courts28 Aug 2003Allowed
Amjadullah Khan Vs Government of A.P., Municipal Administration and Urban Development Department
Andhra Pradesh High Court · (2003) 6 ALD 204
Hyderabad Municipal Corporation Act, 1955 — Section 679A, 679AA
High Courts28 Aug 2003Dismissed
Pendyala Raju and Another Vs State of A.P.
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 600 : (2004) 2 ALT(Cri) 234
Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Aug 2003
Public Prosecutor, High Court of A.P. Vs Pulicherla Govinda Reddy and Others
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 606 : (2004) 1 ALT(Cri) 413 : (2003) 3 APLJ 338 : (2004) CriLJ 238
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 140, 300, 34
High Courts28 Aug 2003Dismissed
Ganesh Nagaraju Vs State of A.P.
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 470 : (2004) 2 ALT(Cri) 154
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 2003Dismissed
Saidapalli Mogalaiah and Another Vs State and Another
Andhra Pradesh High Court · (2003) 5 ALD 500 : (2003) 2 ALT(Cri) 510 : (2003) 3 APLJ 469
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 418Penal Code, 1860 (IPC) — Section 302