High Courts11 Jul 2023Allowed
Nanepogu Kamaraju Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 07 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 437, 439Prevention Of Corruption Act, 1988 — Section 7, 12
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 85 of 1,770
High Courts10 Jul 2023Partly Allowed
Kommannapalli Annapoorna & Others Vs Bhawani Bala & Others
Andhra Pradesh High Court · (2023) 07 AP CK 0008
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2023Partly Allowed
K. Renuka & 5 Others Vs S. Sathya & Another
Andhra Pradesh High Court · (2023) 07 AP CK 0007
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 304A
High Courts10 Jul 2023Allowed
Jithuka Pavan Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 07 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c)
High Courts06 Jul 2023Disposed Of
Bylapudi Appa Rao Vs Lekkala Appalanarasayya & Others
Andhra Pradesh High Court · (2023) 07 AP CK 0005
Motor Vehicles Act, 1988 — Section 163AIndian Penal Code, 1860 — Section 149(2)(a)(ii)), 388
High Courts06 Jul 2023Partly Allowed
Oriental Insurance Company Ltd., Guntur Vs Nuthngi Anitha & 4 Ors, Guntur District & Others
Andhra Pradesh High Court · (2023) 07 AP CK 0004
Motor Vehicles Act, 1988 — Section 163AIndian Penal Code, 1860 — Section 304A
High Courts06 Jul 2023Partly Allowed
Edavalli Rajyalakshmi & Others Vs Yadavalli Sujatha & Others
Andhra Pradesh High Court · (2023) 07 AP CK 0003
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jul 2023Partly Allowed
M/S. National Insurance Co. Ltd. Vs S. Mahaboob Basha & Another
Andhra Pradesh High Court · (2023) 07 AP CK 0002
Motor Vehicles Act, 1988 — Section 166
High Courts05 Jul 2023
K. Anasuyamma (Died) Per Lr Appellant 2 (Who Is Alreadyonr) & 2 Others Vs S. Gopala Rao
Andhra Pradesh High Court · (2023) 07 AP CK 0001
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts20 Jun 2023Dismissed
Kolla Nehrumala & Others Vs Bank of Maharashtra & Others
Andhra Pradesh High Court · (2023) 06 AP CK 0015
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14, 35Protection Of Women From Domestic Violence Act, 2005 — Section 17, 17(1), 17(2), 18, 26, 36Recovery Of Debts And Bankruptcy Act, 1993 — Sections 34, 36
High Courts20 Jun 2023Allowed
Telangana State Pollution Control Board Vs V R Maheswara Rao & Others
Andhra Pradesh High Court · (2023) 06 AP CK 0014
High Courts16 Jun 2023Allowed
Tiriveedhi Ashok Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 06 AP CK 0013
High Courts16 Jun 2023Allowed
Dasari Suresh & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 06 AP CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts16 Jun 2023Partly Allowed
Alla Venkata Reddy Vs Bonthu Pitchi Reddy And 3 Others
Andhra Pradesh High Court · (2023) 06 AP CK 0010
Code Of Civil Procedure, 1908 — Section 34, 96
High Courts03 Jun 2023Disposed Of
Premaraopogu Sujatha Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 06 AP CK 0001
Prevention Of Corruption (Amendment) Act, 2018 — Section 13(1)(b)
High Courts01 Jun 2023Allowed
Adilakshmisudula Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 06 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 341, 435, 447
High Courts01 Jun 2023Disposed Of
Chappidi Somasekhar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 06 AP CK 0008
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c)
High Courts01 Jun 2023Disposed Of
Gurala Suseela & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 06 AP CK 0007
High Courts01 Jun 2023Disposed Of
Pulivarthi Vijaya Lakshmi & Others Vs Debts Recovery Tribunal, Visakhapatnam, Rep By Its Presiding Officer And 2 Others
Andhra Pradesh High Court · (2023) 06 AP CK 0006
High Courts01 Jun 2023Disposed Of
K Venkateswarlu & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 06 AP CK 0005