High Courts08 Jan 2004Dismissed

Advocate General Vs State of A.P. and Others

Andhra Pradesh High Court · (2004) 1 ALD 708 : (2004) 2 ALT 460

Andhra Pradesh Municipalities Act, 1965 — Section 228, 378Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hyderabad Municipal Corporation Act, 1955 — Section 451, 461, 485, 669, 681
High Courts05 Jan 2004Allowed

Jampala Sailu Vs Commissioner, Endowments Department and Others

Andhra Pradesh High Court · AIR 2004 AP 176 : (2004) 1 ALD 754

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 10, 12