S. Raju Vs The Government of Andhra Pradesh, Department of Medical, Health and Family Welfare and Others
Andhra Pradesh High Court · (2004) 2 ALT 2 : (2004) 1 APLJ 164
COURT ARCHIVE
35,240 judgments · page 844 of 1,762
Andhra Pradesh High Court · (2004) 2 ALT 2 : (2004) 1 APLJ 164
Andhra Pradesh High Court · (2004) 3 ALD 115 : (2004) 3 ALT 760
Andhra Pradesh High Court · (2004) 3 ALD 119
Andhra Pradesh High Court · AIR 2004 AP 147 : (2004) 3 ALD 846 : (2004) 3 ALT 365
Andhra Pradesh High Court · (2004) 3 ALD 27 : (2004) 2 ALT 820
Andhra Pradesh High Court · (2004) 2 ACC 299 : (2006) ACJ 414 : (2004) 2 ALD 894
Andhra Pradesh High Court · AIR 2004 AP 214 : (2004) 2 ALD 546 : (2004) 2 APLJ 80
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 373 : (2004) 1 ALT(Cri) 293 : (2004) 1 APLJ 339 : (2004) CriLJ 1849
Andhra Pradesh High Court · (2004) 1 ALD 892 : (2004) 2 ALT 65
Andhra Pradesh High Court · (2004) 2 ALD 635 : (2004) 3 ALT 115 : (2004) 2 CivCC 450 : (2004) 4 RCR(Civil) 169
Andhra Pradesh High Court · (2004) 1 ALD(Cri) 418 : (2004) 1 ALT(Cri) 443 : (2004) CriLJ 1836 : (2004) 3 RCR(Criminal) 81
Andhra Pradesh High Court · (2004) 2 ALT 367
Andhra Pradesh High Court · (2004) 5 ALD 67 : (2004) 6 ALT 30
Andhra Pradesh High Court · AIR 2004 AP 215
Andhra Pradesh High Court · (2004) 3 ALD 215 : (2004) 3 ALT 298
Andhra Pradesh High Court · (2004) 2 ALD 191
Andhra Pradesh High Court · (2004) 2 APLJ 50
Andhra Pradesh High Court · (2004) 2 ALD 549
Andhra Pradesh High Court · (2004) 3 ALT 522 : (2005) 1 BC 125
Andhra Pradesh High Court · (2004) 1 ALD 620 : (2004) 2 BC 364