COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 779 of 1,762

High Courts14 Feb 2005Dismissed

Bandila Audi Seshamma Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2005) 2 ALD 316 : (2005) 2 ALT 583 : (2005) 1 APLJ 235

Andhra Pradesh Panchayat Raj Act, 1994 — Section 245Andhra Pradesh Panchayat Raj Rules — Rule 2

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High Courts14 Feb 2005

Md. Mazhar Shaheed Vs District Collector and Others

Andhra Pradesh High Court · (2005) 2 ALD 238 : (2005) 2 ALT 234 : (2005) 2 RCR(Civil) 446

Waqf Act, 1995 — Section 51

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High Courts14 Feb 2005

C. Malla Reddy Vs Election Commission of India and Others

Andhra Pradesh High Court · (2005) 2 ALD 813 : (2005) 2 ALT 484

Registration of Electors Rules, 1960 — Rule 12Representation of the People Act, 1950 — Section 21(2)

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High Courts14 Feb 2005

Syed Azad Vs Divisional Security Commissioner, Railway Protection Force, SCR and Another

Andhra Pradesh High Court · (2006) 1 ALD 501 : (2006) 2 ALT 112

Railway Protection Force Rules, 1987 — Rule 137Railway Services (Conduct) Rules, 1966 — Rule 21(1)

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High Courts14 Feb 2005

Ruchi Infrastructure Limited Vs Commercial Tax Officer, Kakinada Division and Others

Andhra Pradesh High Court · (2007) 7 VST 194

Andhra Pradesh General Sales Tax Act, 1957 — Section 17

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High Courts11 Feb 2005

D.N. Prasad Vs Principal Secretary to the State of A.P. (Home and Courts) and Others

Andhra Pradesh High Court · (2005) 2 ALD 451 : (2005) 1 ALD(Cri) 532 : (2005) 3 ALT 451 : (2005) 1 APLJ 359 : (2005) CriLJ 1901 : (2005) 3 RCR(Criminal) 167

Constitution of India, 1950 — Article 19(1), 20(3)

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High Courts11 Feb 2005Dismissed

L. Nagender Rao Vs Sri Raghavendra Finance Corporation and Others

Andhra Pradesh High Court · (2005) 3 ALD 403 : (2005) 2 APLJ 90 : (2006) 1 BC 69 : (2005) 126 CompCas 875

Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts11 Feb 2005Allowed

Golla Goda Alivelamma Vs S. Venkateshwarlu and Another

Andhra Pradesh High Court · (2005) 2 ALD 811 : (2005) 2 ALT 695

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18

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High Courts10 Feb 2005

Afcons Infrastructure Ltd. Vs Union of India (UOI)

Andhra Pradesh High Court · (2006) 193 ELT 278 : (2007) 7 STR 615

Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 35F

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High Courts10 Feb 2005Allowed

Xavier Emenual Vs Ratan Raj Kumar and Another

Andhra Pradesh High Court · (2005) 2 ALD 619 : (2005) 2 ALT 486 : (2005) 1 APLJ 411

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 23, 30(2)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25

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High Courts10 Feb 2005

G.V. Narsimha Reddy and Another Vs Commissioner, Nirmal Municipality

Andhra Pradesh High Court · (2005) 2 ALD 363 : (2005) 2 ALT 565 : (2005) 1 APLJ 375

Andhra Pradesh Municipalities Act, 1965 — Section 214, 215, 228, 228(1), 228(2)

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High Courts10 Feb 2005

Inspector General of Police, Police Transport Organisation Vs V. Venkateshwarulu

Andhra Pradesh High Court · (2005) 2 ALD 506

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 12(1)

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High Courts10 Feb 2005Dismissed

B. Narsing Rao Vs A.P. Khadi and Village Industries Board and Another

Andhra Pradesh High Court · (2005) 2 ALD 302 : (2005) 2 ALT 746

Andhra Pradesh Khadi and Village Industries Board Act, 1958 — Section 29

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High Courts10 Feb 2005Allowed

K. Ahmed Alli Sab (died) per LRs. and Others Vs Desai Abdul Gani Desai

Andhra Pradesh High Court · AIR 2005 AP 374 : (2005) 3 ALD 31 : (2005) 2 ALT 676

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(2), 100Evidence Act, 1872 — Section 33Specific Relief Act, 1963 — Section 16, 20, 20(2)

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High Courts10 Feb 2005Dismissed

National Insurance Company Ltd. Vs K. Yadamma and Others

Andhra Pradesh High Court · (2005) 3 ALD 643 : (2005) 3 ALT 589

Motor Vehicles (Amendment) Act, 1994 — Section 157(1)Motor Vehicles Act, 1988 — Section 156, 157, 157(1), 157(2), 94Workmens Compensation Act, 1923 — Section 3(1)

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High Courts10 Feb 2005Dismissed

National Insurance Co. Ltd. Vs K. Yadamma and Others

Andhra Pradesh High Court · (2005) 3 ACC 760 : (2007) ACJ 1343

Motor Vehicles Act, 1939 — Section 94, 95Motor Vehicles Act, 1988 — Section 156, 157, 157(1), 157(2)Workmens Compensation Act, 1923 — Section 3(1)

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High Courts10 Feb 2005Dismissed

Pendyala Venkata Krishna Rao Vs Pothula Rama Rao and Others

Andhra Pradesh High Court · (2005) 3 ALD 47

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 11(1), Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 2, Order 7 Rule 11(1)Representation of the People Act, 1950 — Section 16, 17, 18Representation of the People Act, 1951 — Section 1, 100, 100(1), 169, 199(1)

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High Courts09 Feb 2005Allowed

Savitri Devi Goel Vs The Agrasen Co-operative Urban Bank Ltd. and Others

Andhra Pradesh High Court · (2005) 2 ALD 40 : (2005) 2 ALT 232

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High Courts08 Feb 2005Dismissed

S. Malla Reddy and Others Vs Director, Professor G. Rami Reddy Centre for Distance Education, under Open University System, Osmania University and Others

Andhra Pradesh High Court · (2005) 3 ALD 14 : (2005) 3 ALT 447 : (2005) 2 ALT 447

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High Courts08 Feb 2005Dismissed

Jani Miyan Vs Government of A.P. and Others

Andhra Pradesh High Court · (2005) 2 ALD 243 : (2005) 2 ALT 235 : (2005) 1 APLJ 254

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11

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