Andhra Pradesh High Court Judgments

High Courts03 Feb 2005Allowed

Dasari Suryachander Rao and Others Vs Mandal Revenue Officer and Others

Andhra Pradesh High Court · (2005) 2 ALD 482

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Constitution of India, 1950 — Article 226

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High Courts03 Feb 2005Dismissed

G. Srinivas Rao Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2005) 4 ALD 275 : (2005) 2 ALT 728

Administrative Service (Cadre) Rules, 1954 — Rule 5Constitution of India, 1950 — Article 16(4)Police Service (Cadre) Rules, 1954 — Rule 3, 5, 5(1)

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High Courts02 Feb 2005Dismissed

V. Venkataswamy Vs Convener, EDCET-2004 and Another

Andhra Pradesh High Court · (2005) 2 ALD 882

Andhra Pradesh Conduct of Education Common Entrance Test for Admission into B.Ed. Course Rules, 2004 — Rule 3, 4Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3Constitution of India, 1950 — Article 14, 226

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High Courts02 Feb 2005Dismissed

Korivi Mallaiah (died) by LRs. Vs P. Narender and Others

Andhra Pradesh High Court · AIR 2005 AP 251 : (2005) 2 ALD 831 : (2005) 2 ALT 649 : (2005) 2 APLJ 92

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5)

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High Courts01 Feb 2005

P. Usha Rani Vs District Collector and District Magistrate and Another

Andhra Pradesh High Court · (2005) 2 ALD 44 : (2005) 2 ALT 416 : (2005) 1 APLJ 293

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High Courts01 Feb 2005

Director of Intermediate Education Vs T. Satyam Naidu and Others

Andhra Pradesh High Court · (2005) 3 ALD 124

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2005Dismissed

Vedpal and Others Vs Shakuntala @ Aruna

Andhra Pradesh High Court · (2005) 4 ALD 79 : (2005) 3 ALT 352

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 10(4)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 114, 120, 4

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High Courts01 Feb 2005Dismissed

Senior Deputy Director General (Electrical) and Others Vs M. Subbarao and Others

Andhra Pradesh High Court · (2005) 3 ALT 340 : (2005) 3 LLJ 232

Constitution of India, 1950 — Article 14, 16, 21

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High Courts31 Jan 2005Allowed

Special Deputy Collector, Land Acquisition (SLBC) Vs Bolloju Gopaiah and Others

Andhra Pradesh High Court · (2006) 2 ALD 359

Land Acquisition Act, 1894 — Section 18, 4(1)

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High Courts31 Jan 2005Dismissed

P. Rajalingam Vs Deputy Commissioner of Endowments and Another

Andhra Pradesh High Court · (2005) 3 ALD 1 : (2005) 2 ALD 393 : (2005) 2 ALT 348

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87(5), 88

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High Courts31 Jan 2005Dismissed

Mrs. T. Nirmala and Another Vs Sub Area Commander and Others

Andhra Pradesh High Court · (2005) 2 ALD 22 : (2005) 2 ALT 537

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High Courts28 Jan 2005Dismissed

Yadlapalli Satyam Vs K. Seetharamanjaneyulu and Another

Andhra Pradesh High Court · (2005) 1 ALD(Cri) 473 : (2005) 1 ALT(Cri) 481 : (2005) 1 APLJ 295 : (2005) 3 BC 576 : (2005) 3 CivCC 24 : (2005) 125 CompCas 623 : (2005) CriLJ 2489 : (2005) 2 RCR(Criminal) 762

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts28 Jan 2005

Mahabubnagar Toddy Tappers Co-operative Society Vs Deputy Commissioner of Prohibition and Excise and Others

Andhra Pradesh High Court · (2005) 2 ALD 468

Constitution of India, 1950 — Article 226

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High Courts28 Jan 2005

M. Kishan Vs State

Andhra Pradesh High Court · (2005) 1 ALD(Cri) 462 : (2005) 1 APLJ 171 : (2005) CriLJ 2103

Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 2

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High Courts28 Jan 2005

B. Udaya Bhaskar Rao Vs District Collector and Another

Andhra Pradesh High Court · (2005) 2 ALT 317

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 10, 11Constitution of India, 1950 — Article 21

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High Courts28 Jan 2005

P. Srinivasa Reddy and Another Vs Assistant Commissioner, Endowments Department and Others

Andhra Pradesh High Court · (2005) 4 ALD 1 : (2005) 2 ALT 554 : (2005) 1 APLJ 166

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83, 83(1), 84Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 12, 19Constitution of India, 1950 — Article 226

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High Courts28 Jan 2005

Jayalaxmi Traders Vs Superintendent of Police and Others

Andhra Pradesh High Court · (2005) 1 ALD(Cri) 428 : (2005) 2 ALT 322 : (2005) CriLJ 2907

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 388(2), 418(2)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts28 Jan 2005Dismissed