High Courts21 Feb 2005Dismissed
D. Ameena Bee and Others Vs Commissioner, Anantapur Municipality and Others
Andhra Pradesh High Court · (2005) 3 ALD 387 : (2005) 2 ALT 576
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 778 of 1,762
High Courts18 Feb 2005Dismissed
Kolla Srinivas Vs State of A.P. and Another
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 250 : (2005) 2 ALT(Cri) 36 : (2005) CriLJ 2440 : (2005) 4 RCR(Criminal) 599
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 420, 503, 506
High Courts18 Feb 2005Allowed
P. Narasimha Reddy and Another Vs Sub-Registrar, Shameerpet Mandal and Another
Andhra Pradesh High Court · (2005) 2 ALD 807 : (2005) 4 ALT 260
Registration Act, 1908 — Section 17, 21, 22A, 23, 28
High Courts18 Feb 2005Allowed
Dr. Bobbili Lakshmikanth Vs N. Vittal and Another
Andhra Pradesh High Court · (2005) 3 ALD 22 : (2005) 2 ALT 478
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 9 Rule 1, Order 9 Rule 9, 151, 26Constitution of India, 1950 — Article 226
High Courts18 Feb 2005Dismissed
North Coastal Wine Distributors Vs Commissioner of Prohibition and Excise, Govt. of A.P. and Another
Andhra Pradesh High Court · (2005) 2 ALD 495
Andhra Pradesh Excise (Levy of Interest on Government Dues) Rules, 1982 — Rule 3Andhra Pradesh Excise Act, 1968 — Section 65(3), 72
High Courts18 Feb 2005Allowed
Dolphin Bar and Restaurant Vs Commissioner of Prohibition and Excise, Govt. of A.P. and Others
Andhra Pradesh High Court · (2005) 2 ALD 459 : (2005) 2 ALT 711
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 29
High Courts17 Feb 2005Dismissed
N. Srihari and Others Vs N. Prakash and Others
Andhra Pradesh High Court · (2005) 4 ALD 370
Contract Act, 1872 — Section 13, 14, 15, 16, 17Evidence Act, 1872 — Section 111, 145, 21, 63, 65Succession Act, 1925 — Section 59, 63
High Courts17 Feb 2005Dismissed
Regional Manager, APSRTC Vs Md. Javed Pasha
Andhra Pradesh High Court · (2005) 6 ALD 40 : (2005) 4 ALT 127
High Courts17 Feb 2005Dismissed
Ramesh Chawla Vs N. Srihari and Others
Andhra Pradesh High Court · (2005) 3 ALD 4 : (2007) 4 ALT 17
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115, 151Transfer of Property Act, 1882 — Section 52
High Courts17 Feb 2005Dismissed
R.G. Chandra Mohan and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 27 : (2005) 2 ALT 64
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts17 Feb 2005Allowed
Jupalli Srinivasa Rao Vs Commissioner, Municipality
Andhra Pradesh High Court · (2005) 2 ALD 612
Andhra Pradesh Municipalities Act, 1965 — Section 209, 216, 344, 344(6), 345
High Courts17 Feb 2005Dismissed
Divisional Manager, APSRTC Vs State Transport Appellate Tribunal and Others
Andhra Pradesh High Court · (2005) 2 ALD 671
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258, 258(2)Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 100, 100(3), 104, 70, 72Constitution of India, 1950 — Article 226
High Courts17 Feb 2005Allowed
M. Ethirajulu Vs Rangam Adinarayana and Others
Andhra Pradesh High Court · (2005) 1 ALD(Cri) 763 : (2007) 1 BC 403 : (2005) 128 CompCas 703 : (2005) 3 RCR(Civil) 87 : (2005) 3 RCR(Criminal) 364
Contract Act, 1872 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 14, 142, 15, 8
High Courts16 Feb 2005Allowed
R. Sankar Naik Vs R. Chowla Naik and Others
Andhra Pradesh High Court · (2005) 2 ALD 616 : (2005) 2 ALT 454
High Courts16 Feb 2005Dismissed
Sayed Dasthagiri Pasha Vs Osmania University
Andhra Pradesh High Court · (2005) 3 ALD 12 : (2005) 3 ALT 448 : (2005) 2 ALT 448
High Courts15 Feb 2005Allowed
Rachamalla Amruthamma and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · (2005) 3 ALD 75
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 30
High Courts15 Feb 2005Allowed
K. Jawaharlal Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (2005) 1 ALD 560 : (2005) 1 ALD(Cri) 560 : (2005) 2 ALT 546
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4)
High Courts15 Feb 2005Allowed
D. Satyanarayana Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2005) 2 ALD 488
High Courts15 Feb 2005Allowed
V. Ranga Reddy Vs C. Rama Krishna Reddy and Another
Andhra Pradesh High Court · (2005) 2 ALD 629
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 Feb 2005Dismissed
A.P. State Financial Corporation, Mahabubnagar Branch Vs Professional Grade Components
Andhra Pradesh High Court · (2005) 3 ALD 326 : (2005) 3 ALT 359 : (2005) 3 BC 527 : (2005) 125 CompCas 365 : (2005) 63 SCL 143
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446, 529, 529AState Financial Corporations Act, 1951 — Section 29, 46B