COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 776 of 1,762

High Courts07 Mar 2005Dismissed

Rajoji and Another Vs Patnam Hanmanth Reddy and Others

Andhra Pradesh High Court · (2005) 3 ALD 23

Registration Act, 1908 — Section 47Specific Relief Act, 1963 — Section 34, 5Transfer of Property Act, 1882 — Section 54

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High Courts07 Mar 2005Dismissed

Sterlite Indus. (I) Ltd. Vs Transmission Corpn. of Andhra Pradesh Ltd.

Andhra Pradesh High Court · (2005) 189 ELT 266

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 3(1), 3(3)Central Excise Rules, 1944 — Rule 173Central Excises and Salt Act, 1944 — Section 11A, 14, 3, 5A, 5A(1)

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High Courts07 Mar 2005Allowed

K. Lakshmi Vs Sri Saraswathi Grameena Bank and Others

Andhra Pradesh High Court · (2005) 2 ALT 717

Constitution of India, 1950 — Article 14, 21Sri Saraswathi Grammena Bank (Staff) Service Regulations, 1983 — Rule 10(2)

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High Courts04 Mar 2005

G. Hanumanthu Vs T. Rajitha Reddy

Andhra Pradesh High Court · (2005) 3 ALD 211

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High Courts04 Mar 2005

Bhamidipati Annapoorna Bhavani Vs Land Acquisition Officer, Yeleru Reservoir Project and Others

Andhra Pradesh High Court · AIR 2005 AP 365 : (2005) 3 ALD 233 : (2005) 2 ALT 786 : (2005) 2 APLJ 1 : (2005) 2 RCR(Civil) 509

Constitution of India, 1950 — Article 14, 226, 22C, 300ALand Acquisition Act, 1894 — Section 11, 12, 18, 26, 28Trade and Merchandise Marks Act, 1958 — Section 56(4)

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High Courts04 Mar 2005

Yashwitha Constructions (P) Ltd. Vs Simplex Concrete Piles India Ltd.

Andhra Pradesh High Court · AIR 2005 AP 325 : (2005) 3 ALD 321 : (2005) 3 ALT 110 : (2005) 2 ARBLR 389

Arbitration Act, 1940 — Section 8, 8(1)Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 12, 13

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High Courts04 Mar 2005Allowed

K. Abdul Raheem (died) per LRs. and Others Vs Hajeerappa and Others

Andhra Pradesh High Court · (2005) 3 ALD 15

Specific Relief Act, 1963 — Section 2(a), 34, 38

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High Courts04 Mar 2005Dismissed

Bodduru Nagaraju and Others Vs Gudla Narasimha Murthy

Andhra Pradesh High Court · (2005) 2 ALT 465

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)

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High Courts04 Mar 2005Dismissed

Gaddam China Dodamma Vs Goka Pedda Dodamma and Another

Andhra Pradesh High Court · (2005) 3 ALD 531 : (2005) 3 ALT 619

Hindu Succession Act, 1956 — Section 8Limitation Act, 1963 — Article 110

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High Courts04 Mar 2005Dismissed

K. Yerri Swamy Vs C. Krishna Chowdary and Others

Andhra Pradesh High Court · (2005) 2 ALD 733 : (2005) 3 ALT 544 : (2005) 2 ALT 544 : (2005) 1 APLJ 393

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High Courts04 Mar 2005Allowed

G. Chenna Reddy Vs State of A.P. and Others

Andhra Pradesh High Court · (2005) 3 ALD 887

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20Public Servants (Inquiries) Rules, 1950 — Rule 10, 21, 21(12), 21(2), 21(20)

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High Courts03 Mar 2005Allowed

Dhunji J. Mistry Vs District Collector and Another

Andhra Pradesh High Court · (2005) 3 ALD 422 : (2005) 4 ALT 59

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 11(1), 11(2), 11A

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High Courts02 Mar 2005Allowed

T. Krishna Murthy Vs Engineer-in-Chief, I and CAD (Admn. Wing) and Others

Andhra Pradesh High Court · (2005) 4 ALD 522

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High Courts02 Mar 2005Dismissed

Union of India (UOI) and Others Vs G. Krishna

Andhra Pradesh High Court · (2005) 2 ALD 603 : (2005) 2 ALT 637 : (2005) 1 APLJ 426 : (2005) 2 LLJ 768

Constitution of India, 1950 — Article 226, 32Railway Services (Conduct) Rules, 1966 — Rule 3(1)

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High Courts02 Mar 2005Dismissed

Vastava Chit Funds (Private) Ltd. Vs Madala Benarjee and Others

Andhra Pradesh High Court · (2005) 3 ALD 881 : (2005) 3 ALT 405 : (2005) 3 BC 546

Andhra Pradesh Chit Funds Act, 1971 — Section 2, 25(2), 6Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 37

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High Courts01 Mar 2005Allowed

N.V. Narasaiah Vs Depot Manager, APSRTC and Others

Andhra Pradesh High Court · (2005) 3 ALD 579

Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 19(3), 19(3)

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High Courts01 Mar 2005

M. Krishna Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2005) 3 ALD 297

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(4), 12(5), 12(6), 13(2), 35A

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High Courts01 Mar 2005Allowed

K. Raghavendra Raju Vs Syed Yousuf and Others

Andhra Pradesh High Court · (2005) 3 ALD 79 : (2005) 3 ALT 645 : (2005) 3 CivCC 192 : (2005) 3 RCR(Civil) 481

Specific Relief Act, 1963 — Section 19B, 27

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High Courts01 Mar 2005

B. Venkat Ram Reddy Vs K. Srinivas and Others

Andhra Pradesh High Court · (2005) 2 ALD 735 : (2005) 3 ALT 674 : (2005) 2 ALT 674

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3)

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High Courts28 Feb 2005Allowed

Bonthu Veera Reddy Vs Kolli Venkateswara Reddy and Others

Andhra Pradesh High Court · (2005) 2 ALD 894

Limitation Act, 1963 — Article 135, 136

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