COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 764 of 1,762

High Courts16 Jun 2005

Kusampudi Subba Raju Vs Master Penumatsa Sayi Raju and Others

Andhra Pradesh High Court · (2005) 6 ALD 88 : (2005) 5 ALT 192

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 9, Order 23 Rule 1, Order 23 Rule 1(2), Order 32 Rule 1

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High Courts16 Jun 2005Allowed

Pillakathuku Subbarathnam and Another Vs Executive Officer, Polathala Malleswaraswamy Temple and Others

Andhra Pradesh High Court · (2005) 5 ALD 75 : (2005) 4 ALT 423

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2), Order 23 Rule 1(3), Order 33 Rule 1

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High Courts16 Jun 2005Allowed

Gosu Venkata Sesha Reddy and Another Vs Valluru Krishnaiah Naidu

Andhra Pradesh High Court · (2005) 4 ALD 761 : (2005) 4 ALT 238 : (2005) 2 CivCC 672

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92(1)Limitation Act, 1963 — Article 127

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High Courts15 Jun 2005

A.P. Beedi Workers Union Vs Labour Court-II and Another

Andhra Pradesh High Court · (2005) 5 ALD 72 : (2005) 107 FLR 298

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)

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High Courts15 Jun 2005Dismissed

K. Subramanyam Vs Mandal Revenue Officer, Somala Mandal and Others

Andhra Pradesh High Court · (2005) 4 ALD 658 : (2005) 5 ALT 246

Constitution of India, 1950 — Article 226

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High Courts15 Jun 2005Allowed

Sanepalli Subbi Reddy Vs Bathalal Narasimha Naidu and Others

Andhra Pradesh High Court · (2005) 5 ALD 189 : (2005) 4 ALT 438

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148, 151

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High Courts15 Jun 2005Dismissed

Dangeti Padmavathi and Another Vs Gundumogula Sri Venkata Gopi Satyanarayana and Another

Andhra Pradesh High Court · (2005) 4 ALD 753 : (2005) 4 ALT 457

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High Courts15 Jun 2005Dismissed

Davuluri Venkateswararao and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2005) 5 ALD 846 : (2005) 5 ALT 213 : (2006) 1 CivCC 471

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2A(2)

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High Courts15 Jun 2005Dismissed

Chunduru Muralidhara Rao Vs Labour Court and Others

Andhra Pradesh High Court · (2005) 4 ALD 812 : (2005) 5 ALT 101

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2A(2)

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High Courts14 Jun 2005

Kotha Sathyamma and Others Vs Irukula Praveen Kumar and Others

Andhra Pradesh High Court · (2005) 5 ALT 13

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 151

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High Courts14 Jun 2005Dismissed

Sri Rama Trading Co. Vs Kollepara Nookaraju

Andhra Pradesh High Court · (2005) 4 ALD 748 : (2005) 5 ALT 80

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 22

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High Courts14 Jun 2005Dismissed

S.V.A. Balakrishna Vs S. Kanakavalli and Another

Andhra Pradesh High Court · (2005) 4 ALD 650 : (2005) 5 ALT 236 : (2006) 1 CivCC 90 : (2006) 2 DMC 448 : (2005) 4 RCR(Civil) 596

Child Marriage Restraint (Amendment) Act, 1978 — Section 5Hindu Marriage Act, 1955 — Section 11, 12, 12(1)Penal Code, 1860 (IPC) — Section 498A

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High Courts14 Jun 2005

S.A.K. Mynoddin Vs Margadarsi Chit Fund Ltd. and Others

Andhra Pradesh High Court · (2005) 5 ALD 782

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts14 Jun 2005Allowed

Meghraj Rathi and Another Vs Joint Sub-Registrar and Another

Andhra Pradesh High Court · AIR 2006 AP 140 : (2005) 5 ALD 178 : (2005) 4 ALT 419 : (2005) 3 RCR(Civil) 766

Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 47, 47A

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High Courts14 Jun 2005Dismissed

Dr. Rayadurgam Gurappa and Another Vs Chowdam Kondappa

Andhra Pradesh High Court · AIR 2006 AP 28 : (2005) 5 ALD 381

Registration Act, 1908 — Section 17, 17(1), 17(1A), 17(2), 49Stamp Act, 1899 — Article 6BTransfer of Property Act, 1882 — Section 53A

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High Courts13 Jun 2005Allowed

Pothuneedi Laxmana Rao Vs Kadasu Muneswara Rao

Andhra Pradesh High Court · (2005) 4 ALD 833 : (2005) 4 ALT 444 : (2005) 3 RCR(Civil) 686

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High Courts13 Jun 2005Dismissed

Purini Krishnaiah Vs Nuvvuru Venkata Ramanaiah

Andhra Pradesh High Court · AIR 2005 AP 504 : (2005) 5 ALD 151 : (2005) 6 ALT 202

Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 33

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High Courts13 Jun 2005Dismissed

S. Lakshmireddy Vs Gutha Sanjeevamma

Andhra Pradesh High Court · (2005) 6 ALD 226 : (2005) 4 ALT 242 : (2005) 4 BC 278

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 41 Rule 5, 115

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High Courts13 Jun 2005Dismissed

Union of India (UOI) and Another Vs Singareni Collieries Co. Ltd. and Another

Andhra Pradesh High Court · (2005) 5 ALD 85

Civil Procedure Code, 1908 (CPC) — Section 78B, 80Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72, 72(3), 73, 77, 77C

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High Courts13 Jun 2005Dismissed

Datla Surya Kumari Vs Gram Panchayat and Another

Andhra Pradesh High Court · (2006) 2 ALD 249

Andhra Pradesh Panchayat Raj Act, 1994 — Section 138A, 19, 19A, 19B, 20Constitution of India, 1950 — Article 227

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