High Courts28 Jun 2005Dismissed
Yelugula Subba Rao Vs Perumalla Sri Ramakrishna Murthy and Others
Andhra Pradesh High Court · (2005) 5 ALD 101
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 762 of 1,762
High Courts27 Jun 2005
Policherla Samuel (died) and Others Vs Policherla Yesupadam and Others
Andhra Pradesh High Court · (2006) 1 ALD 859
Evidence Act, 1872 — Section 90
High Courts27 Jun 2005Dismissed
K. Raghavender Reddy Vs Divisional Manager, IPB Co. (Indo Burma Petroleum Corporation Limited) and Others
Andhra Pradesh High Court · (2005) 5 ALD 789 : (2005) 5 ALD 372
High Courts27 Jun 2005Dismissed
Pandugula Vali Basha Vs N. Mohammed Haris and Another
Andhra Pradesh High Court · (2005) 4 ALT 760
Trade and Merchandise Marks Act, 1958 — Section 105, 105(1), 106Trade Marks Act, 1940 — Section 21, 22, 25, 26, 30
High Courts27 Jun 2005Allowed
Koduru Sesha Reddy Vs Gottigundala Venkata Rami Reddy and Others
Andhra Pradesh High Court · (2006) 1 ALD 372
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1
High Courts27 Jun 2005Dismissed
R. Purushothama Reddy and Another Vs Mrs. Apuroopamma and Another
Andhra Pradesh High Court · (2005) 5 ALD 147 : (2005) 4 ALT 538 : (2005) 3 RCR(Civil) 693
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Jun 2005Allowed
V. Anjaneyulu Vs Vadapalli Peddanna @ Peddaiah and Others
Andhra Pradesh High Court · (2005) 5 ALD 206 : (2005) 4 ALT 674 : (2005) 4 RCR(Civil) 218
Hindu Adoptions and Maintenance Act, 1956 — Section 16Registration Act, 1908 — Section 17, 17(1)Stamp Act, 1899 — Section 5
High Courts24 Jun 2005Dismissed
S. Chandraiah Vs Presiding Officer, Additional Industrial Tribunal-cum-Additional Labour Court and Another
Andhra Pradesh High Court · (2005) 5 ALD 360 : (2005) 5 ALT 595
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts24 Jun 2005Dismissed
M. Viswanatham Vs P.M. Prakash
Andhra Pradesh High Court · (2005) 4 ALT 630
High Courts24 Jun 2005
Pericherla Narayanama Vs Sri Rama Fertilizers and Another
Andhra Pradesh High Court · (2005) 5 ALD 495
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 5Transfer of Property Act, 1882 — Section 40, 54
High Courts23 Jun 2005
Mosa Tata Rao Vs Kadiyala Satyavathi and Another
Andhra Pradesh High Court · (2005) 6 ALD 84
High Courts23 Jun 2005Dismissed
V. Pranav Kumar Vs V. Sulekha @ Payal and Others
Andhra Pradesh High Court · (2006) 1 ALD 51 : (2006) 1 DMC 528
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 6, Order 9 Rule 13Constitution of India, 1950 — Article 227Dowry Prohibition Act, 1961 — Section 4, 6
High Courts23 Jun 2005
Hindustan Cables Ltd. Vs Additional Industrial Tribunal-cum-Additional Labour Court and Another
Andhra Pradesh High Court · (2005) 5 ALD 374 : (2005) 4 ALT 794
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2
High Courts23 Jun 2005Dismissed
A. Narasimha (died) per L.R. Vs A. Krishna and Others
Andhra Pradesh High Court · (2005) 5 ALD 9 : (2005) 4 ALT 784
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands (Amendment) Act, 1972 — Section 50BAndhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 19(1), 32, 34, 37ATransfer of Possession and Eviction Rules, 1957 — Rule 3, 4
High Courts23 Jun 2005
S.V. Anand Vs S.R.K. Murthy
Andhra Pradesh High Court · (2005) 5 ALD 108 : (2005) 5 ALT 586 : (2005) 2 APLJ 460
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, 2
High Courts23 Jun 2005
D. Anil Kumar Vs Shiva Balak
Andhra Pradesh High Court · (2005) 6 ALD 114
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 11, 12, 12(1), 12(2)
High Courts23 Jun 2005Allowed
A.P. Industrial Infrastructure Corpn. Ltd. Vs Gurram Subba Rao and Another
Andhra Pradesh High Court · (2005) 4 ALD 828 : (2005) 5 ALT 56
Land Acquisition Act, 1894 — Section 11, 17(3A), 18, 23(1), 26
High Courts22 Jun 2005
Johnson Lifts Ltd. (Now Johnson Lifts Pvt. Ltd.) Vs Deputy Commissioner (CT)
Andhra Pradesh High Court · (2007) 7 VST 660
High Courts22 Jun 2005Allowed
Roshan Ali (died) and Another Vs Executive Engineer, I and CAD, Department, I.B. Division
Andhra Pradesh High Court · (2005) 5 ALD 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58
High Courts22 Jun 2005
Shaik Muneeruddin Vs Karnataka Power Corporation Limited and Another
Andhra Pradesh High Court · AIR 2005 AP 498 : (2005) 5 ALD 832 : (2005) 6 ALT 685 : (2006) 3 BC 54 : (2006) 2 CTLJ 55
Civil Procedure Code, 1908 (CPC) — Section 34