COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 761 of 1,762

High Courts01 Jul 2005Dismissed

Pusapati Sudhakar Vs Koppu Venkata Prabhakara Rao

Andhra Pradesh High Court · AIR 2005 AP 386 : (2005) 4 ALD 817 : (2005) 4 ALT 500 : (2005) 2 APLJ 395 : (2005) 3 RCR(Civil) 684

Stamp Act, 1899 — Section 2(11), 35, 5, 6

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High Courts01 Jul 2005Dismissed

C. Kavitha Vs State Transport Appellate Tribunal and Others

Andhra Pradesh High Court · (2005) 5 ALD 333

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258, 258(2)Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 57(8)Motor Vehicles Act, 1988 — Section 100, 2(31), 2(38), 47(3), 67

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High Courts01 Jul 2005Dismissed

Gade Hanmandlu Vs Sri Rajarajeswara Swamy Temple (Dharmasala) and Others

Andhra Pradesh High Court · (2005) 5 ALD 316 : (2005) 5 ALD 156 : (2005) 4 ALT 664

Land Acquisition Act, 1894 — Section 30Limitation Act, 1963 — Article 65

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High Courts30 Jun 2005Allowed

Bejjanki Kishan Vs State of A.P.

Andhra Pradesh High Court · (2005) 2 ALD(Cri) 185 : (2005) 3 ALT(Cri) 207 : (2005) CriLJ 3780

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts30 Jun 2005

Rompicherla Bala Krishnamacharyulu Vs State Bank of India

Andhra Pradesh High Court · AIR 2006 AP 149 : (2005) 5 ALD 378

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High Courts30 Jun 2005Dismissed

E. Murray and Others Vs Commissioner of Labour, Government of A.P. and Others

Andhra Pradesh High Court · (2005) 5 ALD 256

Contract Labour (Regulation and Abolition) Act, 1970 — Section 1(4), 10(1), 4(1)

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High Courts30 Jun 2005

Shaik Sharifuddin Vs Syed Khader Valli and Another

Andhra Pradesh High Court · (2005) 5 ALD 321 : (2005) 4 ALT 508

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 2(2), 2(3), 47

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High Courts30 Jun 2005Dismissed

Sri Valeswara Swamy Temple Vs Vishnumolakala Subhash Chandra Bose and Others

Andhra Pradesh High Court · (2005) 5 ALD 266

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 83, 84, 85

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High Courts30 Jun 2005Allowed

Linga Nagender Rao (died) by LRs. Vs C.K. Yesovardhan

Andhra Pradesh High Court · (2005) 5 ALD 438

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2

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High Courts29 Jun 2005Dismissed

Chief Engineer, I.T.D.A., (TW Dept.) and Others Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another

Andhra Pradesh High Court · (2005) 4 ALD 756 : (2005) 5 ALT 36

Industrial Disputes Act, 1947 — Section 25F

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High Courts29 Jun 2005

Municipal Corporation of Hyderabad, Secunderabad Division Vs M. Ramathulsi

Andhra Pradesh High Court · (2005) 5 ALD 368 : (2005) 6 ALT 597

Hyderabad Municipal Corporation Act, 1955 — Section 452, 461

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High Courts29 Jun 2005Dismissed

Aluminium Industries Ltd. Vs Industrial Tribunal and Others

Andhra Pradesh High Court · (2005) 5 ALD 112 : (2005) 4 ALT 582 : (2006) 109 FLR 485

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 2

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High Courts29 Jun 2005Dismissed

K. Laxmibai Vs Provident Fund Commissioner and Another

Andhra Pradesh High Court · (2005) 4 ALD 765 : (2005) 4 ALT 541 : (2006) 108 FLR 613

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High Courts29 Jun 2005Allowed

Tulasi Viswa Karma Home Pvt. Ltd. Vs Vayunandan Estates Pvt. Ltd.

Andhra Pradesh High Court · (2005) 5 ALD 392 : (2005) 4 ALT 512 : (2006) 1 ARBLR 445

Arbitration and Conciliation Act, 1996 — Section 2, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 7 Rule 11

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High Courts29 Jun 2005Dismissed

Jagjeevan Rao Vs Government of A.P. and Another

Andhra Pradesh High Court · (2006) 1 ALD 386

Constitution of India, 1950 — Article 14, 16

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High Courts28 Jun 2005Dismissed

Self-Financing Rural Engineering College Managements Association and Others Vs All India Council for Technical Education and Others

Andhra Pradesh High Court · (2005) 5 ALT 547

All India Council for Technical Education Act, 1987 — Section 10, 10(1), 10(3), 23, 3All India Council for Technical Education Regulations — Regulation 6, 6(1)Andhra Pradesh Education Act, 1982 — Section 19, 20, 21

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High Courts28 Jun 2005Allowed