High Courts13 Jun 2005
P. Koteswaramma Vs Star Electrical Industries and Others
Andhra Pradesh High Court · (2005) 6 ALD 278
Income Tax Rules, 1962 — Rule 120
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 765 of 1,762
High Courts13 Jun 2005Dismissed
Appana Venkata Lakshmi Vs Chebrolu Ratna Manikyamba and Others
Andhra Pradesh High Court · (2005) 5 ALD 526
Hindu Adoptions and Maintenance Act, 1956 — Section 19Hindu Succession Act, 1956 — Section 13, 14
High Courts10 Jun 2005Allowed
Orikella Venkateswarlu Vs State
Andhra Pradesh High Court · (2005) 15 CriminalCC 481
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307
High Courts10 Jun 2005
K. Tataji Vs V. Sanjay and Another
Andhra Pradesh High Court · (2006) 3 ACC 644 : (2006) 1 ALD 396 : (2006) 6 ALT 296
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 337
High Courts10 Jun 2005
S. Murali Krishna and Others Vs Principal Secretary to Govt., Education Department, Govt. of A.P. and Others
Andhra Pradesh High Court · (2005) 4 ALD 225 : (2005) 4 ALT 216 : (2005) 2 APLJ 293
Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 32, 33
High Courts10 Jun 2005Dismissed
Thota Rambabu @ Ramu Vs Cherukuri Venkateswara Rao @ Pedababu and Others
Andhra Pradesh High Court · AIR 2006 AP 114 : (2005) 4 ALD 450 : (2005) 5 ALT 278 : (2006) 1 CivCC 506 : (2005) 4 RCR(Civil) 700
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 11, Order 7 Rule 6Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 54, 55, 18
High Courts10 Jun 2005
Sonti Venkataiah and Vs State of A.P.
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 608 : (2005) 3 ALT(Cri) 195 : (2005) CriLJ 3507
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 Jun 2005Dismissed
Namburi Bangarraju Vs Indukuri Satyanarayanaraju and Others
Andhra Pradesh High Court · (2005) 4 ALD 660 : (2005) 4 ALT 235
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16Constitution of India, 1950 — Article 227
High Courts10 Jun 2005
B. Laxmi Vs B. Venugopal
Andhra Pradesh High Court · (2005) 4 ALT 428
Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 14
High Courts10 Jun 2005Dismissed
Chennaboina Sambaiah Vs District Collector and Others
Andhra Pradesh High Court · (2005) 5 ALD 269
Andhra Pradesh Panchayat Raj Act, 1994 — Section 17, 18, 19, 19(3), 20Constitution of India, 1950 — Article 226
High Courts10 Jun 2005Dismissed
Palamapalli Rama Subba Reddy Vs Palamapalli Subbareddy @ Gollonipalli Subbanna and Another
Andhra Pradesh High Court · (2005) 5 ALD 274 : (2006) 1 RCR(Civil) 203
Registration Act, 1908 — Section 49Stamp Act, 1899 — Article 36, 3, 32, 35
High Courts10 Jun 2005Dismissed
Divisional Manager, National Insurance Co. Ltd. Vs Syed Zameela and Others
Andhra Pradesh High Court · (2006) ACJ 894
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 455Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 337
High Courts10 Jun 2005Dismissed
Hari Rama Lakshmi and Others Vs District Collector and Others
Andhra Pradesh High Court · (2005) 4 ALD 544
Companies Act, 1956 — Section 3(1)Land Acquisition Act, 1894 — Section 11, 16
High Courts10 Jun 2005Dismissed
Shaik Asha and Another being minors rep. by Court guardian Vs Shaik Moulaali and Others
Andhra Pradesh High Court · (2005) 5 ALD 780 : (2005) 5 ALT 15
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, Order 8 Rule 9
High Courts10 Jun 2005
National Insurance Company Ltd. Vs Syed Zameela and Others
Andhra Pradesh High Court · (2007) 1 ACC 524
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 337
High Courts09 Jun 2005
United India Insurance Co. Ltd. Vs Valluri Sailaja and Others
Andhra Pradesh High Court · (2007) 1 ACC 548
Motor Vehicles Act, 1988 — Section 166, 170, 173
High Courts09 Jun 2005Allowed
Bakka Lingamaiah (died) per LRs Vs Bakka Mallaiah and Others
Andhra Pradesh High Court · (2005) 6 ALD 43 : (2005) 4 ALT 623
Civil Procedure Code Amendment Act, 2002 — Section 16Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts09 Jun 2005Dismissed
New India Assurance Co. Ltd. Vs Nanepalli Swamynaidu and Others
Andhra Pradesh High Court · (2005) 3 ACC 537 : (2005) 4 ALT 214
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 455Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Jun 2005
Kuna Parvathi Vs Kuna Yerrayya
Andhra Pradesh High Court · (2005) 5 ALD 600
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Jun 2005Allowed
Sri Venkateswara Delux Theatre and Another Vs Entertainment Tax Officer
Andhra Pradesh High Court · (2006) 1 ALD 7 : (2005) 4 ALT 431
Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 27(13), 32