High Courts31 Jan 2007Dismissed
Kuna Lingaiah Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (2007) 3 ALD 741 : (2007) 4 ALT 227
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5(3), 9
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 666 of 1,762
High Courts29 Jan 2007Allowed
Syed Shah Mohammed Raju Hussaini Sani Vs Andhra Pradesh State Wakf Board and Another
Andhra Pradesh High Court · (2007) 3 ALD 345 : (2007) 2 ALT 511 : (2007) 5 RCR(Civil) 592
Waqf Act, 1995 — Section 32, 62, 63
High Courts29 Jan 2007Dismissed
Srinivasa Enterprises Vs The Official Liquidator of High Court of Andhra Pradesh
Andhra Pradesh High Court · (2007) 2 CompLJ 500 : (2007) 78 SCL 346
Companies Act, 1956 — Section 391, 433(1), 441, 531, 531A
High Courts29 Jan 2007Dismissed
Thummalapalli Viswanadham and Another Vs Majeti Govindarajulu
Andhra Pradesh High Court · (2007) 01 AP CK 0001
High Courts25 Jan 2007Dismissed
Public Prosecutor, High Court of A.P. Vs Rangam Subbarayudu and Others
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 1010 : (2007) 2 ALT(Cri) 483 : (2007) CriLJ 2789
Criminal Procedure Code, 1973 (CrPC) — Section 207, 208, 209, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts25 Jan 2007Dismissed
Ponna Kotayya and Others Vs Ponna Peda Kotilingam and Others
Andhra Pradesh High Court · (2007) 4 ALD 828 : (2007) 5 ALT 289
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 70(8)Transfer of Property Act, 1882 — Section 12, 53A, 6, 8
High Courts25 Jan 2007Dismissed
Pinnaka Hanumantha Rao (Died per L.R.) and Others Vs Garlapati Dhanalakshmi alias Andallu Garlapati Dhanalakshmi alias Andallu Vs Pinnaka Hanumantha Rao (Died per L.R.) and Others
Andhra Pradesh High Court · (2007) 2 ALD 435 : (2007) 3 ALT 75
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24Evidence Act, 1872 — Section 45, 47, 67, 68, 73Succession Act, 1925 — Section 59, 63
High Courts25 Jan 2007Dismissed
Damera Venkata Muralikrishna Rao Vs Chelikani Narasimha Srinivas
Andhra Pradesh High Court · (2007) 3 ALT 600
Civil Procedure Code, 1908 (CPC) — Section 100, 118
High Courts24 Jan 2007Dismissed
Pochareddy Radhakrishna Reddy Vs Gopalakrishna Rice Mill
Andhra Pradesh High Court · (2007) 5 ALD 162
Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 56, 69, 69(1), 69(2)Presidency Small Cause Courts Act, 1882 — Section 19
High Courts24 Jan 2007Dismissed
Oriental Insurance Co. Ltd. Vs M. Sujatha and Others
Andhra Pradesh High Court · (2007) ACJ 2737
Motor Vehicles Act, 1988 — Section 149(2), 166, 170
High Courts24 Jan 2007
Municipal Council Vs Mohd. Iqbal Hussain
Andhra Pradesh High Court · (2007) 4 ALD 251
Andhra Pradesh Municipalities Act, 1965 — Section 228, 237, 238, 250, 258
High Courts23 Jan 2007Dismissed
Kalyanapu Venkatalaxmi and Others Vs Kalyanapu Ramudu
Andhra Pradesh High Court · (2007) 3 ALD 18 : (2007) 4 ALT 9 : (2007) 103 RD 331
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 2, 2(15), 3, 35, 36
High Courts23 Jan 2007
Bhatia International Ltd. and Another Vs Andhra Cements Ltd.
Andhra Pradesh High Court · (2008) 145 CompCas 674
Companies (Court) Rules, 1959 — Rule 95Companies Act, 1956 — Section 433, 434, 439Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts23 Jan 2007Allowed
Golla Jocob @ Yacob and Others Vs The State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 825 : (2007) CriLJ 1934
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jan 2007Allowed
Sri Satyanarayana Saw Mill, L. Kota Mandal Vs Divisional Forest Officer and Another
Andhra Pradesh High Court · (2007) 3 ALD 122 : (2007) 4 ALT 206 : (2007) 1 APLJ 367
Andhra Pradesh Saw Mills (Regulation) Rules, 1969 — Rule 6, 6(2), 6(4)
High Courts23 Jan 2007Allowed
Koya Ranga Reddy and Others Vs Koya Narayana Reddy and Others
Andhra Pradesh High Court · (2007) 3 ALD 4 : (2007) 3 ALT 689 : (2007) 5 RCR(Civil) 692
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 39
High Courts23 Jan 2007Dismissed
Kolla Ravindra Vs Kantamaneni Sri Lakshmi Sambrajyam and Others
Andhra Pradesh High Court · (2007) 3 ALD 24 : (2007) 3 ALT 382
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 58(3), Order 21 Rule 98, Order 43 Rule 1, 104Limitation Act, 1963 — Section 14
High Courts23 Jan 2007Allowed
C. Sreeramulu Vs Joint Collector and Others
Andhra Pradesh High Court · (2007) 3 ALD 51 : (2007) 2 ALT 597
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 3(1), 3(5)
High Courts22 Jan 2007Dismissed
S. Anjaiah (died) by LRs. Vs Special Court under A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (2007) 2 ALD 804 : (2007) 1 APLJ 304
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 8(1)
High Courts22 Jan 2007
A. Sudhakar Rao Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 4 ALT 709
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4)