COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 665 of 1,762

High Courts06 Feb 2007Dismissed

N. Mahender Rao Vs Government of A.P., Revenue (Excise) Department and Others

Andhra Pradesh High Court · (2007) 4 ALT 567

Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 17, 18, 19, 22, 27Andhra Pradesh Excise Act, 1968 — Section 20, 20(1), 20(3)

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High Courts05 Feb 2007Dismissed

Sarwottam Ispat Limited Vs Transmission Corporation of A.P. Limited and Others

Andhra Pradesh High Court · (2007) 3 ALD 475 : (2007) 4 ALT 202 : (2007) ELR 1464

Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulations, 2004 — Regulation 4.6, 6, 6(3), 6(3), 6.3Electricity Act, 2003 — Section 181, 47, 47(1), 47(4), 50

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High Courts05 Feb 2007Dismissed

P. Ram Mohan Vs Dr. Purnachandra, Builder and Partner of Akshita Enterprises

Andhra Pradesh High Court · AIR 2007 AP 206 : (2007) 3 ALD 109 : (2007) 2 APLJ 25

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151

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High Courts05 Feb 2007Allowed

Kempannagari Subbanna Vs Chinnappa

Andhra Pradesh High Court · (2007) 3 ALT 3 : (2007) 4 CivCC 386 : (2007) 5 RCR(Civil) 139

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High Courts02 Feb 2007Allowed

G. Simhagiri Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2007) 5 ALD 171 : (2007) 4 ALT 72

Administrative Tribunals (Procedure) Rules, 1989 — Rule 11, 11(1), 11(4), 11(5), 11(8)Andhra Pradesh Administrative Tribunal Practice Rules, 1995 — Rule 19, 20, 21Andhra Pradesh Administrative Tribunals Act, 1985 — Section 15(1), 19, 19(1), 19(3), 22

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High Courts02 Feb 2007Allowed

K. Mallesh Mudiraj Vs C. Sudhakar

Andhra Pradesh High Court · (2007) 4 ALD 369

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(4), Order 38 Rule 6, 151

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High Courts02 Feb 2007Dismissed

Balasa Sarada Vs Talluri Anasuryamma (died) and Others

Andhra Pradesh High Court · AIR 2007 AP 130 : (2007) 2 ALD 802 : (2007) 3 ALT 4 : (2007) 2 CivCC 593 : (2007) 5 RCR(Civil) 140

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Specific Relief Act, 1963 — Section 28, 28(3), 28(4)

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High Courts02 Feb 2007Allowed

Yamala Srinivasa Rao Vs The Senior Manager, Central Bank of India, Benz Circle Branch and Others

Andhra Pradesh High Court · (2007) 2 ALD 583 : (2007) 2 ALT 607 : (2007) 1 APLJ 195 : (2007) 113 FLR 498

Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 18(1), 2

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High Courts02 Feb 2007Allowed

Shajadi Begum (died) by LRs. and Others Vs Joint Collector and Others

Andhra Pradesh High Court · (2007) 2 ALD 735

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 38D, 40, 89(2), 91Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, 1951 — Rule 2

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High Courts02 Feb 2007Dismissed

Union of India (UOI) Vs Nakka Lalitha and Others

Andhra Pradesh High Court · (2008) ACJ 1821 : (2007) 4 ALD 320

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High Courts02 Feb 2007Dismissed

Progressive Constructions Ltd. Vs Mr. P.S.V.P. Vittal Rao alias Mr. Vittal Charan Das (died), rep. by Legal Representative Smt. P. Vijaya Lakshmi

Andhra Pradesh High Court · (2007) 139 CompCas 807 : (2007) 2 CompLJ 493

Companies Act, 1956 — Section 433, 434(1), 439, 439(1), 439(8)Partnership Act, 1932 — Section 44

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High Courts01 Feb 2007

Shaik Ameer and Another Vs A.P. State Wakf Board and Another

Andhra Pradesh High Court · (2007) 6 ALD 25 : (2007) 5 ALT 221

Waqf Act, 1995 — Section 83, 83(1)

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High Courts01 Feb 2007Dismissed

G.J.P. Prabhakar Rao and Another Vs State of A.P. and Others

Andhra Pradesh High Court · (2007) 3 ALD 753 : (2007) 4 ALT 694

Constitution of India, 1950 — Article 14, 19, 21

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High Courts01 Feb 2007Dismissed

Pinnamshetty Kavitha Vs Gajelli Gangadhar and Another

Andhra Pradesh High Court · AIR 2007 AP 239 : (2007) 2 ALD 677 : (2007) 2 ALT 535 : (2007) 1 APLJ 162

Constitution of India, 1950 — Article 227Provincial Insolvency Act, 1920 — Section 10, 13, 13(1), 25, 25(2)

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High Courts31 Jan 2007Dismissed

Hindustan Lever Limited Vs State

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 162 : (2007) CriLJ 2102 : (2007) 4 RCR(Criminal) 810

Child Marriage Restraint Act, 1929 — Section 9Companies Act, 1956 — Section 50, 52, 53, 56, 58Criminal Law (Amendment) Act, 1952 — Section 6(1)

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High Courts31 Jan 2007Allowed

Smt. Shobha Kailash Bonekar Vs Cantonment Executive Officer, Cantonment Board and Others

Andhra Pradesh High Court · AIR 2008 AP 23

Cantonments Act, 2006 — Section 280Cantonments Fund Servants Rules, 1937 — Rule 11, 12, 12(3), 12A, 13Constitution of India, 1950 — Article 243P

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High Courts31 Jan 2007Allowed

T.D. Janardhan Rao Vs Registrar of Co-operative Societies, Government of A.P. and Others

Andhra Pradesh High Court · (2007) 3 ALD 221 : (2007) 3 ALT 780

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High Courts31 Jan 2007Dismissed

J. Shiv Kumar and Another Vs P. Sattamma

Andhra Pradesh High Court · (2007) 2 ALD 580 : (2007) 3 ALT 111

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 15, 20, 22(1)

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High Courts31 Jan 2007Allowed

A. Sudhershan Vs K. Ashok Kumar

Andhra Pradesh High Court · (2007) 3 ALD 204

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 2(2), Order 37 Rule 2(3), Order 37 Rule 3

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High Courts31 Jan 2007Dismissed

Munnalal (died) and Others Vs Englarg Pershad

Andhra Pradesh High Court · (2007) 3 ALD 149 : (2007) 4 ALT 49 : (2007) 1 APLJ 300

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11, 8(5), 9Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 16, 5(1), 5(4)Evidence Act, 1872 — Section 114

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