High Courts09 Feb 2007Dismissed
P. Venkateshwar Vs G.P.R. Chits and Finance Ltd. and Others
Andhra Pradesh High Court · (2007) 4 ALD 879 : (2007) 5 ALT 325 : (2007) 5 ALT 30
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 664 of 1,762
High Courts09 Feb 2007Dismissed
M/s. Bezawada Motor Stores and Another Vs Smt. Sarala Doulat Ram and Another
Andhra Pradesh High Court · (2007) 24 CriminalCC 195 : (2008) 1 RCR(Criminal) 859
Criminal Procedure Code, 1973 (CrPC) — Section 131, 138, 482
High Courts08 Feb 2007Dismissed
A.P. Sarpanches Association and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2007 AP 273 : (2007) 4 ALD 783 : (2007) 5 ALT 707
Andhra Pradesh Districts (Formation) Act, 1974 — Section 3Andhra Pradesh Legislative Council Act, 2005 — Section 4Andhra Pradesh Municipalities Act, 1965 — Section 10, 11, 12, 8, 9
High Courts08 Feb 2007
Vinnapala Veera Venkata Satyanarayana Rao and Others Vs Addanki Narayana and Another
Andhra Pradesh High Court · AIR 2007 AP 213
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 47Hindu Succession Act, 1956 — Section 23, 3(3), 4Partition Act, 1893 — Section 4
High Courts08 Feb 2007
G.S. Prabhakar Vs Joint Collector, Sangareddy and Another
Andhra Pradesh High Court · (2007) 3 ALD 9 : (2007) 2 ALT 514
High Courts08 Feb 2007Dismissed
Life Insurance Corporation of India Vs District Election Officer and Commissioner, Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · (2007) 2 ALD 833 : (2007) 3 ALT 638
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 246, 246(1), 324, 324(4)Representation of the People Act, 1950 — Section 29
High Courts07 Feb 2007Allowed
Thimmaraju Satyanarayana Rao Vs Secretary, I.L.T.D. Co. Staff Co-operative Industrial House Constructions Society Ltd. and Others
Andhra Pradesh High Court · (2007) 4 ALT 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Feb 2007Allowed
Punnam Somalakshmi and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 3 ALD 159
Constitution of India, 1950 — Article 226
High Courts07 Feb 2007Dismissed
Sri Devi Hotels Private Limited and Another Vs The A.P. State Financial Corporation and Another
Andhra Pradesh High Court · AIR 2007 AP 182 : (2008) 1 BC 309 : (2007) 138 CompCas 661
State Financial Corporations Act, 1951 — Section 2, 25, 25(1), 25(2), 29Transfer of Property Act, 1882 — Section 69
High Courts07 Feb 2007Dismissed
Sri Devi Hotels Private Limited and Another Vs A.P. State Financial Corporation and Another
Andhra Pradesh High Court · (2007) 3 ALT 446
State Financial Corporations Act, 1951 — Section 2, 25, 25(1), 25(2), 29Transfer of Property Act, 1882 — Section 69
High Courts07 Feb 2007Allowed
Agrapu Venkatamma Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (2007) 3 ALD 152 : (2007) 2 ALT 595
Waqf Act, 1995 — Section 54, 54(1), 54(2), 54(3), 55
High Courts07 Feb 2007
Telaga Mahajana Sangham Vs Registrar, Special Court under A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (2007) 3 ALT 544
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 1(3), 17B, 2, 4, 7ACivil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 21Constitution of India, 1950 — Article 226
High Courts07 Feb 2007Dismissed
Telaga Mahajana Sangham Vs The Registrar, The Special Court, constituted under A.P. Land Grabbing (Prohibition) Act 1982 and Others
Andhra Pradesh High Court · (2007) 3 ALD 695
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 1(3), 17B, 2, 23C(1), 23C(2)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 21Constitution of India, 1950 — Article 226
High Courts07 Feb 2007Allowed
Chevuru Rajeswaramma @ Sujatha Vs K. Ananthakrishna Murthy and Another
Andhra Pradesh High Court · (2007) 2 ALD 671
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2
High Courts06 Feb 2007Dismissed
G. Vikas Reddy and Company and Another Vs District Registrar of Assurances and Another
Andhra Pradesh High Court · (2007) 2 ALD 667 : (2007) 3 ALT 480
Partnership Act, 1932 — Section 60, 63
High Courts06 Feb 2007Allowed
Reddy Rama Krishna Reddy Vs Narayana Adi Reddy
Andhra Pradesh High Court · (2007) 4 ALD 126 : (2007) 3 ALT 1 : (2007) 1 APLJ 294
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Feb 2007Allowed
Varanasi Lakshmi Vs State Bank of India and Others
Andhra Pradesh High Court · (2007) 4 ALT 25
Civil Procedure Code Amendment Act, 1976 — Section 72, 97Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts06 Feb 2007Dismissed
P. Vasanth Kumar Vs The Commissioner of Police
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 879 : (2007) 3 ALT 136 : (2007) CriLJ 2013
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158Penal Code, 1860 (IPC) — Section 166
High Courts06 Feb 2007
Darapaneni Chenna Krishnayya (HUF) Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2007) 210 CTR 538 : (2007) 291 ITR 98
Income Tax Act, 1961 — Section 54B, 54E
High Courts06 Feb 2007Dismissed
N. Mahender Rao Vs Government of A.P. and Others
Andhra Pradesh High Court · (2007) 4 ALD 448
Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 17, 18, 19, 22, 27Andhra Pradesh Excise Act, 1968 — Section 20, 20(1), 20(3)