High Courts14 Sept 2007Dismissed
Smt. G. Shashikala Vs Smt. G. Kalawathi Bai and Another
Andhra Pradesh High Court · (2007) 6 ALD 550 : (2007) 6 ALT 217
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 9
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 633 of 1,762
High Courts13 Sept 2007Dismissed
Shaik Khadaru Masthan Vs Smt. Sayyed Fathimun Bee
Andhra Pradesh High Court · AIR 2008 AP 1 : (2007) 6 ALD 482 : (2007) 6 ALT 220 : (2010) 5 RCR(Civil) 465
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17, 49
High Courts13 Sept 2007Dismissed
Gurram Vijaya Kumar Vs Malla Ramachandra Rao Prasad and Others
Andhra Pradesh High Court · (2008) 1 ALD 543 : (2008) 3 ALT 667 : (2008) 4 BC 575
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 5
High Courts13 Sept 2007
A.P. State Electricity Board Employees Union Vs Joint Collector and Others
Andhra Pradesh High Court · (2008) 1 ALD 29 : (2008) 4 ALT 638
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3, 3(1), 3(2), 4Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 — Rule 3Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5B
High Courts13 Sept 2007Allowed
State of A.P. Vs M. Nageshwar Rao
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 817
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 174, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts13 Sept 2007Dismissed
Vemuru Venkata Krishna Rao and Others Vs Yelamanchili Ranga Rao
Andhra Pradesh High Court · (2007) 09 AP CK 0044
High Courts13 Sept 2007Dismissed
Pemula Vijayarathnam and Another Vs Boyapati Singa Rao and Others
Andhra Pradesh High Court · (2008) 1 ALD 88 : (2007) 6 ALT 425
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 34
High Courts13 Sept 2007Dismissed
J.M. Baxi and Co. Vs The Board of Trustees of the Port of Visakhapatnam and Others
Andhra Pradesh High Court · (2007) 09 AP CK 0030
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 230Harbours, Docks and Piers Clauses Act, 1847 — Section 47, 74, 75
High Courts12 Sept 2007Allowed
M. Sreeramulu Vs P. Mohammed Hussain and Another
Andhra Pradesh High Court · (2008) 2 ALD 855
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C
High Courts12 Sept 2007Allowed
Baker Ali Vs Regional Manager, APSRTC and Others
Andhra Pradesh High Court · (2008) 2 ALD 832
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28
High Courts12 Sept 2007Dismissed
Yenamadala Venkatalakshmi Vs Achanta Posamma (died) and Others
Andhra Pradesh High Court · (2008) 1 ALD 533
High Courts12 Sept 2007Allowed
The A.P.S.R.T.C. Vs Kanche Nagabhushanam @ Bhushanam and Others
Andhra Pradesh High Court · (2008) ACJ 2201 : (2008) 2 ALD 602 : (2007) 6 ALT 627
Motor Vehicles Act, 1939 — Section 19(2), 2(19), 94, 95, 95(5)Motor Vehicles Act, 1988 — Section 146, 147, 157, 2(30)
High Courts12 Sept 2007Allowed
Coromandal Fertilizers Limited Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Andhra Pradesh High Court · (2007) 09 AP CK 0023
Constitution of India, 1950 — Article 21, 226Industrial Disputes Act, 1947 — Section 11, 11A, 17B, 2A(2)
High Courts12 Sept 2007Dismissed
Veerabathini Janardhan Vs Terala Rajaiah (since died) per Legal Representative and Others
Andhra Pradesh High Court · (2007) 6 ALD 605 : (2008) 1 ALT 47 : (2007) 3 APLJ 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 41, Order 21 Rule 94Transfer of Property Act, 1882 — Section 52
High Courts11 Sept 2007Allowed
The National Insurance Company Limited Vs Mashetty Vijaya Laxmi and Others
Andhra Pradesh High Court · (2008) ACJ 1473 : (2008) 1 ALD 280 : (2007) 6 ALT 370
High Courts11 Sept 2007Allowed
Tadi Satyanarayana Vs Maddu Malla Rao and Others
Andhra Pradesh High Court · (2008) ACJ 1779 : (2008) 1 ALD 42 : (2007) 6 ALT 559 : (2008) 116 FLR 605
Motor Vehicles Act, 1988 — Section 157Workmens Compensation Act, 1923 — Section 4(1), 4A(3)
High Courts11 Sept 2007Dismissed
C. Bharathi Vs District Registrar and Collector and Another
Andhra Pradesh High Court · (2008) 1 ALD 735
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 47A, 47A(2), 47A(6)
High Courts11 Sept 2007
G. Bharathi and Others Vs G. Prameela and Others
Andhra Pradesh High Court · (2008) 2 ALD 444 : (2008) 1 ALT 319
Andhra Pradesh Family Rules, 1964 — Rule 46(5)Andhra Pradesh Revised Pension Rules, 1980 — Rule 47, 48, 49Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 41 Rule 27
High Courts11 Sept 2007Allowed
S and S Associates and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2007) 5 ALT 686
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61Banking Regulation Act, 1949 — Section 35A
High Courts11 Sept 2007Allowed
Banda Raghavendra Rao Vs Assistant Commissioner, Endowments and Others
Andhra Pradesh High Court · (2008) 1 ALD 51
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 17, 17(1), 20, 27Constitution of India, 1950 — Article 14