COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 632 of 1,762

High Courts21 Sept 2007Dismissed

Patibanda Soma Sundara Rao Vs Chilakamarthi Mohana Rao

Andhra Pradesh High Court · (2008) 1 ALD 270 : (2008) 1 ALT 701

Arbitration Act, 1940 — Section 46, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7, 100, 151, 96

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High Courts21 Sept 2007

Smt. Padur Megamma Vs The Government of India, Ministry of Home Affairs

Andhra Pradesh High Court · (2007) 09 AP CK 0058

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High Courts21 Sept 2007Allowed

N. Venkata Swamy Naidu Vs Sri Surya Teja Constructions Pvt. Ltd. and Others

Andhra Pradesh High Court · (2007) 6 ALT 439 : (2008) CriLJ 227

Administrative Tribunals Act, 1985 — Section 17Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ACompanies Act, 1956 — Section 10(E), 10(E)(6), 10(F), 111, 113(2)

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High Courts21 Sept 2007Allowed

Regional Directer Employees State Insurance Corporation Vs Zuari Cement Ltd. and Others

Andhra Pradesh High Court · (2008) 1 ALD 775 : (2007) 6 ALT 223 : (2007) 115 FLR 1141

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 54A(2), 55A, 68, 70, 74

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High Courts19 Sept 2007Allowed

Dr. K. Ashok Reddy Vs K. Ramchandra Reddy and Another

Andhra Pradesh High Court · (2008) 1 ALD 708

Evidence Act, 1872 — Section 63, 65, 91

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High Courts19 Sept 2007Dismissed

Varanasi Krishna Murthy (died) by LRs. Vs Dasyam Shanmukha Rao and Another

Andhra Pradesh High Court · (2008) 2 ALD 327

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90, 47

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High Courts19 Sept 2007

Surana Securities Ltd. Vs Sri G. Kamalakar

Andhra Pradesh High Court · (2007) 2 ALD(Cri) 990 : (2008) CriLJ 1221

Criminal Procedure Code, 1973 (CrPC) — Section 307, 339(1), 386, 389, 390Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts19 Sept 2007Dismissed

Babu Miyan (died) by LRs. and Another Vs Hussain Bi and Others

Andhra Pradesh High Court · (2008) 1 ALD 641

Transfer of Property Act, 1882 — Section 123

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High Courts19 Sept 2007Allowed

B. Ramulu Vs The Presiding Officer, Labour Court-II and The Depot Manager

Andhra Pradesh High Court · (2008) 1 ALD 681 : (2008) 116 FLR 1188

Industrial Disputes Act, 1947 — Section 11A

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High Courts19 Sept 2007Allowed

Ruchi Infrastructure Ltd. Vs The Food Inspector, Division-II

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 711 : (2007) 3 ALT(Cri) 347

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 10(4), 10(4A), 10(6), 11(4), 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 22

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High Courts19 Sept 2007Dismissed

New India Assurance Co. Ltd. Vs Maria Madonna and Others

Andhra Pradesh High Court · (2008) ACJ 2550 : (2007) 6 ALT 516

Employees State Insurance Act, 1948 — Section 46, 53

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High Courts18 Sept 2007Dismissed

Perugu Rama Rao and Another Vs Palagani Ratnakumari

Andhra Pradesh High Court · (2008) 1 ALD 531 : (2008) 2 ALT 783

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 45

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High Courts18 Sept 2007Dismissed

Alapati Mohan Rao Vs Boyapati Venkateswara Rao

Andhra Pradesh High Court · (2008) 1 ALD 546 : (2008) 3 ALT 27

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3

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High Courts17 Sept 2007Allowed

Sri Ramakrishna Travel Service Vs General Manager, South Central Railway, Chief Commercial Manager, South Central Railway, Divisional Railway Manager (Commercial) South Central Railway and Senior Divisional Commercial Manager, South Central Railway

Andhra Pradesh High Court · (2007) 09 AP CK 0084

Constitution of India, 1950 — Article 226Railways Tourist Agents Rules, 1980 — Rule 4

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High Courts17 Sept 2007Dismissed

E. Peddi Reddy and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 3 ALD 270

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 132, 133, 134, 136Criminal Procedure Code, 1973 (CrPC) — Section 200, 482

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High Courts14 Sept 2007Dismissed

Andhra Printers Ltd. Vs V. Arjun Rao and Another

Andhra Pradesh High Court · (2008) 141 CompCas 7 : (2008) 81 SCL 209

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 10, 11, 12, 13, 14

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High Courts14 Sept 2007Allowed

Hindustan Lever Limited Vs State

Andhra Pradesh High Court · (2007) 1 APLJ 413 : (2008) CriLJ 608

Companies Act, 1956 — Section 175, 2(13), 74(2)Criminal Procedure Code, 1973 (CrPC) — Section 468Drugs and Cosmetics Act, 1940 — Section 34

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High Courts14 Sept 2007Dismissed

Koya Narayanareddy Vs Government of A.P. and Others

Andhra Pradesh High Court · (2008) 1 ALD 587

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 3

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High Courts14 Sept 2007Dismissed

G. Achanna Vs P. Pratap Reddy

Andhra Pradesh High Court · (2008) 1 ALD 294 : (2007) 6 ALT 635

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High Courts14 Sept 2007Dismissed

Pamanagundla Venkulu Vs Nerella Yellaiah and Others

Andhra Pradesh High Court · (2008) 1 ALD 702 : (2008) 1 ALT 275

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 17, 19, 19(2), 19(3), 2

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