High Courts26 Sept 2007Dismissed
Siginamsetty Subba Rao Vs Chilakala Anasuryamma
Andhra Pradesh High Court · (2008) 1 ALD 674
Limitation Act, 1963 — Section 10
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 631 of 1,762
High Courts26 Sept 2007
Geddeam Damayanti and Another Vs Geddam Akkamma and Others
Andhra Pradesh High Court · (2008) 1 ALD 20
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 107, 108, 68Hindu Succession Act, 1956 — Section 8
High Courts26 Sept 2007Allowed
K. Gangi Reddy (Died) and Others Vs The Joint Family
Andhra Pradesh High Court · (2008) 2 ALD 478 : (2008) 3 ALT 673
High Courts26 Sept 2007Allowed
B.K. Babu Rao @ died per L.Rs. and Others Vs Smt. A. Jaya Lakshmi
Andhra Pradesh High Court · AIR 2008 AP 78 : (2008) 2 ALD 411 : (2008) 3 ALT 570
High Courts26 Sept 2007Allowed
Gajula Nanganna Vs Ediga Lakshmi Devi
Andhra Pradesh High Court · (2008) 1 ALD 68 : (2007) 6 ALT 624 : (2009) 5 RCR(Civil) 860
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts26 Sept 2007Allowed
Dredging Corporation of India Ltd. and Another Vs Janapareddy Murali Krishna
Andhra Pradesh High Court · (2008) 2 ALD 15 : (2007) 6 ALT 215
Criminal Procedure Code, 1973 (CrPC) — Section 313Merchant Shipping Act, 1958 — Section 145, 146, 16
High Courts26 Sept 2007Allowed
GATI Corporation Ltd. Vs Sub-Registrar and Another
Andhra Pradesh High Court · (2008) 3 ALD 19
Companies Act, 1956 — Section 394Registration Act, 1908 — Section 89Stamp Act, 1899 — Section 2(10)
High Courts26 Sept 2007
Sri Durasula Dakshina Murthy Vs Smt. Vajjala Vijaya Kumari
Andhra Pradesh High Court · (2008) 1 ALD 347
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts24 Sept 2007Allowed
Gangavarapu Hanumantha Rao @ Anjaneyulu Vs Battigiri Ramulu and Others
Andhra Pradesh High Court · (2008) 1 ALD 466 : (2007) 6 ALT 633
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts24 Sept 2007Allowed
Shabana Khan Vs D.B. Sulochana and Others
Andhra Pradesh High Court · (2008) 2 ALD 818
Hindu Succession Act, 1956 — Section 26
High Courts24 Sept 2007Allowed
Md. Tajuddin Vs Md. Abdul Rahaman and Others
Andhra Pradesh High Court · (2008) 1 ALD 573
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 73
High Courts24 Sept 2007Allowed
Dr. Sabiha Sultana Vs Dr. Mohd. Badruddin and Others
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 252 : (2007) 3 ALT(Cri) 339 : (2008) CriLJ 605
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts21 Sept 2007
Chebrolu Jaganmohan Rao Vs State of A.P. and Others
Andhra Pradesh High Court · (2008) 1 ALD 126
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 80(1), 93Constitution of India, 1950 — Article 226
High Courts21 Sept 2007
Jakka Taraka Mallikharjuna Rao Vs State of A.P. and Others
Andhra Pradesh High Court · (2008) 1 ALD 297 : (2008) 4 ALT 648
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 10, 11, 132, 145, 145(1)Constitution of India, 1950 — Article 226
High Courts21 Sept 2007
The Regional Director, Employees State Insurance Corporation Vs Zuari Cement Ltd. (formerly known as Zuari Cement A Division of Zuari Industries Limited) The General Manager Commercial A.R.K. Shastri, Commercial, Zuari Cement Ltd., The State of A.P. and Trexmaco Ltd., Cement Division Employees Union
Andhra Pradesh High Court · (2008) 1 LLJ 835
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 54A(2), 55A, 68, 70, 74
High Courts21 Sept 2007Dismissed
B. Chandrasekhar Vs State of A.P.
Andhra Pradesh High Court · (2007) 2 ALD(Cri) 796 : (2008) CriLJ 184
Penal Code, 1860 (IPC) — Section 149, 302, 320, 323, 324
High Courts21 Sept 2007Dismissed
Kasarapu Sujatha and Another Vs Veera Velli Veera Somaiah
Andhra Pradesh High Court · (2008) 3 ALD 525 : (2008) 4 ALT 82
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 22 Rule 4, Order 23 Rule 1, Order 23 Rule 1(1)Limitation Act, 1963 — Article 65
High Courts21 Sept 2007Allowed
P. Ravichandra Reddy Vs Executive Engineer, Irrigation and CAD Department, Nellore District South Division
Andhra Pradesh High Court · (2008) 1 ALD 93
Constitution of India, 1950 — Article 14, 19(1)
High Courts21 Sept 2007
Siddiqui Suraiya Bano Vs The Regional Passport Officer
Andhra Pradesh High Court · (2007) 6 ALD 568
General Clauses Act, 1897 — Section 21
High Courts21 Sept 2007
In Re: Magnaquest Solutions Private Limited
Andhra Pradesh High Court · (2008) 3 CompLJ 345 : (2007) 80 SCL 496
Companies (Court) Rules, 1959 — Rule 67, 68, 69, 70, 71Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 72A