High Courts13 Oct 2008
B. Ramasubba Reddy and Another Vs Y. Ramakrishna Reddy and Another
Andhra Pradesh High Court · (2009) 1 ALD 279 : (2009) 1 ALT 422
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 7 Rule 14
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 582 of 1,762
High Courts13 Oct 2008Allowed
Gubbala Chinna Ganga Rao and Gubbala Narayana Rao Vs Land Acquisition Officer and Rural Development Officer and Others
Andhra Pradesh High Court · (2009) 1 ALD 438 : (2009) 2 ALT 693 : (2008) 4 APLJ 88
Andhra Pradesh Housing Board Act, 1956 — Section 38Land Acquisition Act, 1894 — Section 10, 11(1), 11(2), 18, 4(1)
High Courts08 Oct 2008Dismissed
Jayavarapu Ramesh Babu and Jayavarapu Prasada Rao Vs Jayavarapu Laxminaraya, The United India Insurance Co., Ltd. and The New India Assurance Co., Ltd.
Andhra Pradesh High Court · (2009) 3 ALT 180
Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147, 147(1), 163A, 2(17), 2(24)Penal Code, 1860 (IPC) — Section 304A, 337
High Courts06 Oct 2008
Prime Mineral Exports Pvt. Ltd. Vs C.C. and C.E.
Andhra Pradesh High Court · (2010) 20 STR 541
Customs Act, 1962 — Section 128, 128A, 128A(1)
High Courts30 Sept 2008Dismissed
The Mandal Revenue Officer Vs Kanchubriki Parvathamma, Kanchubriki Rama Rao, Kanchubriki Sanyasi and Commissioner of Appeals The Joint Collector and Settlement Officer and The Mandal Revenue Officer (Rural) Vs Kanchubriki Pedamuthyalu and Kanchubriki Parvathamma
Andhra Pradesh High Court · (2008) 6 ALD 788 : (2009) 1 ALT 445
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 22, 22(2), 5(2), 67
High Courts30 Sept 2008Dismissed
Sri Varaha Laxmi Narasimha Swamyvari Devasthanam Vs S.V. Narasimham and Others The Mandal Revenue Officer Vs S.V. Narasimham and Others
Andhra Pradesh High Court · (2009) 1 ALD 357 : (2009) 2 ALT 230 : (2008) 4 APLJ 123
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 2(A), 3, 3(1), 3(3), 3(4)Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Rules, 1957 — Rule 3(2), 3(3), 3(4), 3(5), 3(6)
High Courts30 Sept 2008
Sireesa Geo Granites Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALT 136
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 12(1), 12(5), 35A
High Courts30 Sept 2008
Sireesha Geo Granites Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 357
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 12(1), 12(5), 35A, 35A(5)
High Courts30 Sept 2008Dismissed
Parke-Davis Employees Union and Others Vs A.P. Industries Infrastructure Corporation Limited and Others
Andhra Pradesh High Court · (2009) 1 ALD 392 : (2009) 2 ALT 290
Special Economic Zones Act, 2005 — Section 3(10), 3(2), 3(3), 3(4), 3(8)
High Courts30 Sept 2008
G.B.V. Gopal Rao Vs The APSRTC and The Labour Court
Andhra Pradesh High Court · (2008) 09 AP CK 0066
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts30 Sept 2008Allowed
M/s. Hotel Leela Venture Limited Vs Smt. Yaseen Begum and Others
Andhra Pradesh High Court · (2009) 1 CivCC 707
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 2, Order 39 Rule 4
High Courts30 Sept 2008
Mrs. Tahera Yousuf Kadri and Dr. (Mrs.) Qudsia Sajjad Vs The Govt. of A.P., Revenue, Urban Land Ceiling Department and Others
Andhra Pradesh High Court · (2009) 2 ALD 775 : (2009) 1 ALT 708
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(1), 11, 14, 14(1), 14(6)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 12, 12(1), 12(2), 16(9), 7(1)Constitution of India, 1950 — Article 136, 14, 142, 226, 300A
High Courts30 Sept 2008Dismissed
Padaga Ambha Bayamma and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALT 193 : (2008) 4 APLJ 93
Constitution of India, 1950 — Article 226
High Courts30 Sept 2008Dismissed
G. Krishna and Another Vs S. Narender Reddy and Another
Andhra Pradesh High Court · (2009) 2 ALD 520 : (2009) 3 ALT 672
Motor Vehicles Act, 1988 — Section 2(28), 3, 4, 4(1), 5
High Courts30 Sept 2008Dismissed
Pandaga Ambha Bayamma Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 352
Constitution of India, 1950 — Article 226
High Courts30 Sept 2008Dismissed
Prudential Co-operative Bank Shareholders and Depositors Welfare Association Vs Deposit Insurance and Credit Guarantee Corporation and Another
Andhra Pradesh High Court · (2009) 1 ALD 166 : (2009) 1 ALT 634 : (2009) 147 CompCas 193
Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13, 13(1), 16, 17, 18Deposit Insurance and Credit Guarantee Corporation General Regulations, 1961 — Regulation 22
High Courts30 Sept 2008Allowed
P. Lingamma and Another Vs Dr. P. Venugopal
Andhra Pradesh High Court · (2008) 6 ALD 663 : (2009) 1 ALT 457
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts30 Sept 2008Dismissed
Syed Azam (died) per LRs and Others Vs Syed Mohaboob Hussain (died) per L.Rs. and Others
Andhra Pradesh High Court · (2009) 1 ALD 754 : (2009) 2 ALT 663
Limitation Act, 1963 — Article 5, 3
High Courts30 Sept 2008Allowed
Vaseem Akram Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2008) 6 ALD 807
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 28(3), 35A
High Courts30 Sept 2008
Mohd. Farooq Ali Vs Akhteri Begum
Andhra Pradesh High Court · (2009) 1 ALD 139 : (2009) 1 ALT 583
Transfer of Property Act, 1882 — Section 108