COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 584 of 1,762

High Courts23 Sept 2008Dismissed

Meda Hari Krishna Vs Akula Seshamma (died) per L.Rs. and Others

Andhra Pradesh High Court · (2009) 1 ALD 846 : (2008) 6 ALT 684

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 21 Rule 58, Order 21 Rule 99, Order 9 Rule 13

High Courts23 Sept 2008Dismissed

Ranga Readdy and Another Vs P. Aswarthappa and Others

Andhra Pradesh High Court · (2009) 2 ALT 127 : (2009) 3 CivCC 661

Evidence Act, 1872 — Section 58Specific Relief Act, 1963 — Section 12, 14, 15, 16, 19Transfer of Property Act, 1882 — Section 123

High Courts23 Sept 2008

Achuta Nageswara Rao Vs Chundru Krishna Murthy (died) and Others

Andhra Pradesh High Court · (2008) 6 ALD 736 : (2009) 106 RD 152

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 151Evidence Act, 1872 — Section 65Stamp Act, 1899 — Section 2(14), 33, 35, 36, 37

High Courts23 Sept 2008

Smt. P. Sridevi Vs Cherishma Housing Private Ltd., A private limited company and Another

Andhra Pradesh High Court · (2009) 147 CompCas 130 : (2009) 2 CompLJ 106

Companies (Court) Rules, 1959 — Rule 24, 95, 99Companies Act, 1956 — Section 159(1), 166(1), 174(1), 209(1), 219(1)Penal Code, 1860 (IPC) — Section 406, 418, 465, 468

High Courts22 Sept 2008Dismissed

M.A.E. Kumar Krishna Varma Vs Sri Ramoji Rao and Others

Andhra Pradesh High Court · (2008) 6 ALD 630 : (2008) 6 ALT 688

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 9, Order 14 Rule 2, Order 2 Rule 3Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 10, 2, 29, 31, 32

High Courts22 Sept 2008

The ISRO Drivers Association Vs The Government of India and Others

Andhra Pradesh High Court · (2009) 2 ALD 317 : (2009) 2 ALT 150

Central Civil Services (Recognition of Service Association) Rules, 1993 — Rule 10, 5Constitution of India, 1950 — Article 226, 309, 73

High Courts22 Sept 2008Allowed

V. Bujjamma Vs District Collector and Another

Andhra Pradesh High Court · (2008) 6 ALD 757

Land Acquisition Act, 1894 — Section 4(1), 5A, 6

High Courts19 Sept 2008Dismissed

Ch. Narasimhulu Vs United India Insurance Co. and Another

Andhra Pradesh High Court · (2008) 6 ALD 350 : (2008) 6 ALT 643

Consumer Protection Act, 1986 — Section 12Insurance Act, 1938 — Section 45, 46

High Courts19 Sept 2008Allowed

T.K. Prabhakar Vs The A.P.S.R.T.C.

Andhra Pradesh High Court · (2008) 6 ALD 763

Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 7Criminal Procedure Code, 1973 (CrPC) — Section 251Penal Code, 1860 (IPC) — Section 290, 323

High Courts19 Sept 2008Dismissed

Government of A.P. Vs T.V. Rama Rao

Andhra Pradesh High Court · (2009) 1 ALD 147 : (2009) 1 ALT 137

High Courts19 Sept 2008Allowed

The Nizam''s Institute of Medical Sciences Vs T. Rajendra

Andhra Pradesh High Court · (2009) 1 ALD 551 : (2008) 6 ALT 368

Arbitration and Conciliation Act, 1996 — Section 37, 39, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 — Article 226

High Courts19 Sept 2008

Hemant Jalan and Another Vs Om Prakash Jalan and Others

Andhra Pradesh High Court · (2009) 4 ALD 41 : (2010) 1 ALT 297

Arbitration Act, 1940 — Section 30, 39Arbitration and Conciliation Act, 1996 — Section 13, 16, 33, 33(3), 34Arbitration Rules, 1940 — Rule 7

High Courts19 Sept 2008Dismissed

Yelamarthi Jaya Lakshmi (died) per L.R. Vs Devilal Janwar and Others

Andhra Pradesh High Court · (2009) 2 ALD 56 : (2009) 3 ALT 372

Evidence Act, 1872 — Section 114, 91, 92Limitation Act, 1963 — Article 57Registration Act, 1908 — Section 17

High Courts19 Sept 2008Allowed

Kotlamarri Narayana Vs Revenue Divisional Officer and Others

Andhra Pradesh High Court · (2010) 2 ALD 701 : (2009) 4 ALT 125 : (2009) 3 CivCC 384

High Courts18 Sept 2008Dismissed

Darsi Sudhakar Rao Vs Municipal Corporation of Hyderabad and Another

Andhra Pradesh High Court · (2008) 6 ALD 253 : (2008) 6 ALT 424

Hyderabad Municipal Corporation Act, 1955 — Section 388, 428, 433, 437, 440

High Courts18 Sept 2008Dismissed

J. Somanna Vs Registrar, Osmania University and Another

Andhra Pradesh High Court · (2009) 3 ALD 460 : (2008) 6 ALT 422

High Courts18 Sept 2008Allowed

M.V. Krishna Vs Gosula Sudha Madhuri and Others

Andhra Pradesh High Court · (2009) 1 ALD 258 : (2009) 2 ALT 215

High Courts18 Sept 2008Allowed

Smt. Budda Adeyyamma Vs Kandregula Simhachalam and Others

Andhra Pradesh High Court · (2009) 1 ALD 285 : (2009) 2 ALT 196 : (2009) 2 CivCC 309

Contract Act, 1872 — Section 40Specific Relief Act, 1877 — Section 23Specific Relief Act, 1963 — Section 15, 16, 20

High Courts18 Sept 2008Allowed

Premodaya rep. by its Managing Partner Vs Bharat Petroleum Corporation Limited

Andhra Pradesh High Court · (2008) 6 ALD 670 : (2008) 6 ALT 550

High Courts17 Sept 2008Dismissed

Sri A.K. Mishra and Others Vs The Union of India (UOI), Ministry of Defence, The Senior Administrative Officer Manager Personnel, Personnel Department, Naval Dock Yard, The Admiral Superintendent, Naval Dockyard, Naval Base and The Flag Officer Commanding in Chief, Eastern Naval Command, Naval Base

Andhra Pradesh High Court · (2009) 3 ALD 2 : (2009) 5 ALT 794 : (2009) 1 ALT 81

Constitution of India, 1950 — Article 14, 16