High Courts20 Oct 2008Dismissed
Government of Andhra Pradesh and Others Vs M. Balaswamy and Another
Andhra Pradesh High Court · (2009) 2 ALD 400 : (2009) 1 ALT 513
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 581 of 1,762
High Courts20 Oct 2008Allowed
Visakhapatnam Port Trust and The Chief Engineer (Peersonnel Dept.), Visakhapatnam Port Trust Vs Sanapala Govindu and Others
Andhra Pradesh High Court · (2009) 2 ALD 329 : (2009) 1 ALT 558
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Oct 2008Dismissed
Podugu Appa Rao (died) and Others Vs Grandhi Sathiraju (died) and Others
Andhra Pradesh High Court · (2009) 1 ALD 196 : (2009) 2 ALT 15
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 22, 8
High Courts17 Oct 2008Dismissed
Kolli Satyanarayana Vs Valluripalli Kesava Rao Chowdary and Others
Andhra Pradesh High Court · (2009) 2 ALD 165 : (2009) 1 ALD(Cri) 538 : (2009) 3 ALT 610 : (2008) 4 APLJ 6
Contract Act, 1872 — Section 55, 70(4)Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts17 Oct 2008Allowed
Golla Jayamma and Others Vs District Collector and Others
Andhra Pradesh High Court · (2009) 1 ALD 570 : (2009) 2 ALT 344
Andhra Pradesh Panchayat Raj Act, 1994 — Section 17, 18, 19, 22, 233Constitution of India, 1950 — Article 243OEvidence Act, 1872 — Section 101, 102, 103
High Courts17 Oct 2008Allowed
State Government Gazetted Officers Co-operative House Building Society Vs Deputy Registrar of Co-op. Societies and Another
Andhra Pradesh High Court · AIR 2009 AP 53 : (2009) 1 ALD 253 : (2009) 5 ALT 130
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Oct 2008
Smt. N. Chandra Shobha Vs N. Vimala Prasad
Andhra Pradesh High Court · (2009) 2 ALD 575 : (2009) 3 ALT 47
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1), 25, 9
High Courts16 Oct 2008Allowed
K. Sudha Rani Vs G.F.K. Saradamma
Andhra Pradesh High Court · (2009) 2 ALD 677 : (2009) 15 ALT 515
Contract Act, 1872 — Section 23Limitation Act, 1963 — Article 54, 27, 3(1)Transfer of Property Act, 1882 — Section 53(A)
High Courts15 Oct 2008Dismissed
The District Collector (Pt. Wing) and Others Vs A. Saidulu
Andhra Pradesh High Court · (2009) 1 ALT 147
Constitution of India, 1950 — Article 226
High Courts15 Oct 2008Allowed
Malladi Laxminarayana Vs The District Collector and Others
Andhra Pradesh High Court · (2009) 1 ALD 30(1) : (2009) 1 ALT 618
Land Acquisition Act, 1894 — Section 11, 11A, 4(1), 5A, 6
High Courts15 Oct 2008Dismissed
Mandala Penchalaiah and Others Vs Superintendent of Police and Others
Andhra Pradesh High Court · (2009) 1 ALD 218 : (2009) 1 ALT 664
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82, 83, 85Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts15 Oct 2008Allowed
Gandepalli Nuka Raju and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 1 ALD 19 : (2009) 2 ALT 554
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 3Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts14 Oct 2008Allowed
Daggumalli Ravichandra and Others Vs District Co-operative Officer and Others
Andhra Pradesh High Court · (2009) 2 ALD 118 : (2009) 5 ALT 145
High Courts14 Oct 2008Dismissed
A.P.S.R.T.C. Vs Chigurupalli Krishna and Another
Andhra Pradesh High Court · (2009) 4 ALD 704 : (2009) 5 ALT 253
Evidence Act, 1872 — Section 45, 59, 60Motor Vehicles Act, 1988 — Section 173
High Courts14 Oct 2008Dismissed
Relangi Veera Venkata Satyanarayana Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2008) 10 AP CK 0035
High Courts14 Oct 2008Allowed
K. Suri Babu and Another Vs Nuclear Fuel Complex and Others
Andhra Pradesh High Court · (2009) 1 ALD 485 : (2008) 6 ALT 390 : (2009) 120 FLR 258 : (2009) 3 LLJ 477
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 20Contract Act, 1872 — Section 23
High Courts14 Oct 2008Dismissed
G. Nagabhushanam Vs T. Eswaramma
Andhra Pradesh High Court · (2009) 2 ALD 238 : (2009) 3 ALT 651 : (2009) 3 CivCC 48
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts14 Oct 2008Dismissed
T. Tulasamma @ Padma Rao Vs The Chief Secretary, Government of Andhra Pradesh, The Collector and District Magistrate and The Superintendent, Central Jail
Andhra Pradesh High Court · (2009) 1 ALD(Cri) 280 : (2009) 1 ALT 553
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3, 3(1), 3(2)
High Courts14 Oct 2008Dismissed
State of Andhra Pradesh Vs T.V. Krishna Reddy (died) Per LRs. T. Jayalakshmi and Others
Andhra Pradesh High Court · (2009) 1 ALD 660 : (2009) 2 ALT 575 : (2008) 4 APLJ 66
Civil Procedure Code, 1908 (CPC) — Section 20, 80, 80(1), 80(2)Contract Act, 1872 — Section 4, 6
High Courts13 Oct 2008Dismissed
S.K. Agarwal and Others Vs A.P. Housing Board and Another
Andhra Pradesh High Court · (2008) 6 ALT 767
Transfer of Property Act, 1882 — Section 55