COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 526 of 1,762

High Courts13 Apr 2010Dismissed

Chembeti Brahmaiah Chowdary Vs The State of Hyderabad

Andhra Pradesh High Court · AIR 2010 AP 203 : (2010) 4 BC 218

Constitution of India, 1950 — Article 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 14Transfer of Property Act, 1882 — Section 69, 69A

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High Courts13 Apr 2010

A. Bhaskara Naidu Vs A. Jyothi Naidu and State

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 968

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401(3)Penal Code, 1860 (IPC) — Section 465, 467, 474

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High Courts13 Apr 2010Dismissed

Didugu Sand and Boat Workers Co-operative Societies Limited Vs Divisional Co-operative Officer, Guntur Division and Others

Andhra Pradesh High Court · (2010) 3 ALD 672 : (2010) 4 ALT 287 : (2010) 2 APLJ 315

Andhra Pradesh Co-operative Societies Act, 1964 — Section 15, 15A, 19(2A), 19(2B), 3(1)Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 3Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 2A, 9B(1), 9B(4), 9C, 9C(1)

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High Courts13 Apr 2010Dismissed

Guntur United Cricket Culb Vs The III Additional District Court and Others

Andhra Pradesh High Court · (2010) 4 ALD 646

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 — Article 226, 227

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High Courts13 Apr 2010

Mohd. Yousuf, Ex-Driver Vs The Director General of Fire Services, The Regional Fire Officer, Central Region, The Divisional Fire Officer and The Government of Andhra Pradesh

Andhra Pradesh High Court · (2010) 5 ALT 609

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 311(2)

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High Courts13 Apr 2010Dismissed

K. Ram Mohan Reddy Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 996

Arms Act, 1959 — Section 25(1B), 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 306, 306(1), 306(4), 307, 308

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High Courts13 Apr 2010Allowed

Dr. Madas Venkat Goud Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 953 : (2010) CriLJ 3501 : (2011) 6 RCR(Criminal) 2711

Criminal Procedure Code, 1973 (CrPC) — Section 174Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B

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High Courts12 Apr 2010Allowed

Shyam Trading Co. Vs Sri M. Krishna and Others

Andhra Pradesh High Court · (2010) 04 AP CK 0069

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 90Specific Relief Act, 1963 — Section 31(2)

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High Courts12 Apr 2010Allowed

General Manager, South Central Railway and Others Vs Syed Abdul Kareem

Andhra Pradesh High Court · (2010) 3 ALD 650 : (2010) 4 ALT 394 : (2010) 127 FLR 68

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High Courts12 Apr 2010Dismissed

Potti Rajeshwari and Another Vs Quader Mohiuddin and Another

Andhra Pradesh High Court · (2011) 1 ALT 827

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 47

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High Courts09 Apr 2010Dismissed

The Accounts General (A and E ) A.P. Vs A. Nageswara Rao and The Central Administrative Tribunal Hyderabad Bench

Andhra Pradesh High Court · (2010) 4 ALD 275 : (2010) 4 ALT 591

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High Courts09 Apr 2010Dismissed

Pilli Rajkumar Vs Pilli Siva Kumari and Another

Andhra Pradesh High Court · (2010) 4 ALD 367 : (2010) 4 ALT 824 : (2010) 4 CivCC 415 : (2011) 1 DMC 438 : (2010) 4 RCR(Civil) 415

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20(2), 24

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High Courts09 Apr 2010Dismissed

Salma and Another Vs Asma Afroze and Another

Andhra Pradesh High Court · (2010) 3 ALD 428 : (2010) 4 ALT 217

Civil Rules of Practice — Rule 115

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High Courts09 Apr 2010

Pola Bhadramma Vs G. Kumar and United India Insurance Company Ltd. United India Insurance Company Ltd. Vs Pola Bhadramma and G. Kumar

Andhra Pradesh High Court · (2011) ACJ 2168

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High Courts09 Apr 2010Dismissed

L. Venkata Krishna Reddy (Died) Per L.Rs. Vs M. Anjinappa (Died) and Others

Andhra Pradesh High Court · (2010) 3 ALT 817 : (2010) 2 APLJ 105

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 4, Order 9 Rule 9, 115Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 122, 123, 137, 2(1)

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High Courts09 Apr 2010Allowed

Charminar Pressure Vessels Pvt. Ltd. and Another Vs B. Srinivas Rao and Others

Andhra Pradesh High Court · (2010) 4 ALT 265

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98, Order 22 Rule 10, Order 9 Rule 13Evidence Act, 1872 — Section 44Limitation Act, 1963 — Section 5

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High Courts09 Apr 2010Dismissed

Kukkala Govinda Raju Vs The State of A.P.

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 939 : (2010) 2 APLJ 177

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 106, 7, 8Penal Code, 1860 (IPC) — Section 201, 302, 498A

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High Courts08 Apr 2010

G. Ramesh Babu, Ex. Police Constable, P.C. No. 589 Vs Andhra Pradesh Administrative Tribunal, The Additional Director General of Police, Administration, The Deputy Inspector General of Police, Guntur Range and The Superintendent Police

Andhra Pradesh High Court · (2010) 5 ALT 112

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20, 21Penal Code, 1860 (IPC) — Section 224, 392

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High Courts08 Apr 2010Dismissed

Smt. Sattamma and Others Vs Ch. Bhikshapati Goud alias Ch. Bhupal Goud and Others

Andhra Pradesh High Court · AIR 2010 AP 166

Evidence Act, 1872 — Section 63, 63(3), 64, 65, 79Notaries Act, 1952 — Section 8(1)

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High Courts08 Apr 2010Dismissed

A.N. Ravi Kumar Vs Union Bank of India, Central Officer and The Assistant General Manager

Andhra Pradesh High Court · (2010) 04 AP CK 0006

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19Union Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 12

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