Andhra Pradesh High Court Judgments

High Courts22 Apr 2010Allowed

Ch. Shivudu Vs Chief Commissioner of Land Administration, Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 3 ALD 720 : (2010) 3 ALT 279

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 91

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High Courts22 Apr 2010

Rella Appanna Vs P. Narayana Rao and Others

Andhra Pradesh High Court · (2010) 5 ALD 21 : (2011) 1 TAC 436

Motor Vehicles Act, 1988 — Section 173

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High Courts21 Apr 2010Allowed

Smt. Kummari Kamalamma Vs Kummari Anjaneyulu and The State of A.P.

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 75

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High Courts21 Apr 2010Allowed

M.K. Exports, repted. by its Managing Partner, K. Sri Rama Murthy and K. Sri Rama Murthy, Managing Partner, M.K. Exports Vs The Agricultural Market Committee, repted. by its Supervisor - II and The State of Andhra Pradesh

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 959

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(1), 12A, 12B, 12CConstitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts20 Apr 2010Dismissed

Profit Shoe Company Pvt. Ltd. Vs M. Krishna Reddy and Others

Andhra Pradesh High Court · AIR 2010 AP 163 : (2010) 2 APLJ 129

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 27, Order 21 Rule 97Transfer of Property Act, 1882 — Section 52

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High Courts20 Apr 2010Dismissed

Kota Sudheer Vs Collector (Civil Supplies) and Others

Andhra Pradesh High Court · (2010) 3 ALD 492 : (2010) 4 ALT 213

Constitution of India, 1950 — Article 12, 19, 19(1), 226

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High Courts20 Apr 2010Allowed

Bapineedu Chowdary Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2011) 3 LLJ 196

Andhra Pradesh Shops and Establishments Act, 1988 — Section 2Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 204(1), 482

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High Courts20 Apr 2010Dismissed

T. Apparao Vs T. Shyamala

Andhra Pradesh High Court · (2010) 4 ALT 799 : (2011) 1 DMC 8

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1)

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High Courts19 Apr 2010

B. Sudhakar and Others Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (2011) 1 ALD 362 : (2011) 6 RCR(Civil) 1810

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(3)Civil Procedure Code, 1908 (CPC) — Section 54Stamp Act, 1899 — Article 20, 45, 2(14), 2(15)

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High Courts19 Apr 2010Dismissed

Chowtapalli Pratap Reddy Vs Dasari Pullamma

Andhra Pradesh High Court · (2010) 3 ALD 648 : (2010) 3 ALT 829

Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 15, 15(1), 16

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High Courts19 Apr 2010Allowed

Bhupathi Prameela and Others Vs The Superintendent of Police and Others

Andhra Pradesh High Court · (2011) ACJ 861 : AIR 2010 AP 189

Motor Vehicles Act, 1939 — Section 110(1)Motor Vehicles Act, 1988 — Section 140, 158(6), 163A, 165, 165(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320

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High Courts19 Apr 2010Allowed

District Collector and Another Vs Circar Paper Mills Ltd. (In Liquidation) and Others

Andhra Pradesh High Court · (2010) 4 ALD 665 : (2010) 158 CompCas 588

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 4(1)Companies (Court) Rules, 1959 — Rule 11, 9Companies Act, 1956 — Section 456(1), 457(1)

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High Courts16 Apr 2010Dismissed

Ch. Gangabhavani Vs State of A.P. and Chikkani Nageswara Rao

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 677 : (2011) 1 Crimes 106

Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 401(3)Penal Code, 1860 (IPC) — Section 498A

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High Courts16 Apr 2010Dismissed

The State of A.P. Vs Shalini Steels Private Limited and Others

Andhra Pradesh High Court · (2011) CriLJ 67

Criminal Procedure Code, 1973 (CrPC) — Section 193Electricity Act, 1910 — Section 39, 44Electricity Act, 2003 — Section 135, 136, 137, 138, 139

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High Courts16 Apr 2010

P. Surendra Babu and K. Rajendra Prasad Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 4 ALD 758

Andhra Pradesh Revenue Subordinate Service Rules, 1996 — Rule 24, 3, 33, 33, 4Constitution of India, 1950 — Article 14, 16, 226

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High Courts15 Apr 2010Allowed

Official Liquidator Vs Gaurav Sharman and Others

Andhra Pradesh High Court · (2010) 158 CompCas 58 : (2010) 4 CompLJ 157

Companies (Court) Rules, 1959 — Rule 147, 148, 149, 150, 151Companies Act, 1956 — Section 391, 439, 443, 446, 446(1)Consumer Protection Act, 1986 — Section 12, 25, 27, 3

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High Courts15 Apr 2010Allowed